Himachal Pradesh High Court — GST Judgments
89 GST matters decided by the Himachal Pradesh High Court, of which 25 are available here in full text. Most are writ petitions, which is how GST disputes reach a High Court before the Appellate Tribunal is constituted.
By year
Recent judgments
CWP/11706/2026·
CRMMO/102/2025·
CWP/2141/2026·
CWP/14497/2026·
Bhani Chand v. The UOI And Others
Full textCWP/13357/2026·
CWP/13046/2026·
CWP/12453/2026·
CWP/11319/2026·
CWP/6070/2024·
CMP/15613/2026·
CWP/9485/2024·
CWP/4028/2026·
CWP/10461/2023·
CWP/3461/2025·
CWP/18491/2025·
CWP/1793/2024·
CWP/3858/2024·
CWP/13383/2024·
CWP/6069/2024·
CWP/3819/2024·
CWP/8619/2024·
CWP/7199/2022·
CWP/4923/2021·
CWP/5989/2026·
CWP/4458/2026·