BharatTaxGST

Himachal Pradesh High Court GST Judgments — 2022

16 judgments, newest first.

Innovative Group Conference And Event Solution PVT LTD vs. Deputy Commissioner And Anr

CWP/5159/2022HC Himachal Pradesh21 Dec 2022

Bench: HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN,HON'BLE MR. JUSTICE VIRENDER SINGH

Sunil Kumar Vij vs. Union Of INDIA And Ors

CWP/8478/2022HC Himachal Pradesh13 Dec 2022

Bench: HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN,HON'BLE MR. JUSTICE VIRENDER SINGH

Indorama Industires LTD vs. Union Of INDIA And Another

CWP/1085/2019HC Himachal Pradesh22 Aug 2022

Bench: HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN,HON'BLE MR. JUSTICE VIRENDER SINGH

Aniketh Jain vs. State Of Hp

CRMPM/616/2022HC Himachal Pradesh15 Jul 2022

Bench: HON'BLE MR. JUSTICE CHANDER BHUSAN BAROWALIA

Parma Nand Pandey vs. State Of Hp

CRMPM/469/2022HC Himachal Pradesh12 Jul 2022

Bench: HON'BLE MR. JUSTICE VIVEK SINGH THAKUR

M/S Kundlas Loh Udyog vs. State Of Hp And Ors

CWP/3068/2022HC Himachal Pradesh07 Jul 2022

Bench: HON'BLE MRS. JUSTICE SABINA,HON'BLE MR. JUSTICE SATYEN VAIDYA

Netar Singh vs. State Of Hp

CRMPM/1110/2022HC Himachal Pradesh27 May 2022

Bench: HON'BLE MS. JUSTICE JYOTSNA REWAL DUA

Sukhjit Agro Industries vs. Commissioner CGST And Ors

CWP/3225/2022HC Himachal Pradesh24 May 2022

Bench: HONOURABLE THE CHIEF JUSTICE MOHAMMAD RAFIQ,HON'BLE MR. JUSTICE SANDEEP SHARMA

Bhupinder Paul Mahajan vs. State Of Hp And Ors

CWP/2995/2022HC Himachal Pradesh13 May 2022

Bench: HONOURABLE THE CHIEF JUSTICE MOHAMMAD RAFIQ,HON'BLE MR. JUSTICE SANDEEP SHARMA

Executive Engineer Cpwd vs. Assessing Authority Shimla

CR/3/2017HC Himachal Pradesh02 Apr 2022

Bench: HON'BLE MRS. JUSTICE SABINA,HON'BLE MR. JUSTICE SATYEN VAIDYA

Ms Pooja Cotspin Limited vs. State Of H.P

CR/226/2015HC Himachal Pradesh22 Mar 2022

Bench: HON'BLE MRS. JUSTICE SABINA,HON'BLE MR. JUSTICE SATYEN VAIDYA

Indorama INDIA PVT LTD vs. Union Of INDIA And Others

CWP/1319/2022HC Himachal Pradesh09 Mar 2022

Bench: HON'BLE MRS. JUSTICE SABINA,HON'BLE MR. JUSTICE SATYEN VAIDYA

Prateek Garg vs. Intelligence Officer, Directorate General Of Goods And Service Tax Intelligence

CRMPM/119/2022HC Himachal Pradesh20 Jan 2022

Bench: HON'BLE MR. JUSTICE SATYEN VAIDYA

Rakesh Kumar vs. State Of Hp And Anr

CRMMO/739/2021HC Himachal Pradesh07 Jan 2022

Bench: HON'BLE MR. JUSTICE CHANDER BHUSAN BAROWALIA

M/S Hi-Tec Point Technologies (P) LTD vs. Union Of INDIA And Ors

CWP/5942/2021HC Himachal Pradesh06 Jan 2022

Bench: HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN,HON'BLE MR. JUSTICE CHANDER BHUSAN BAROWALIA

Daljeet Singh Pathania vs. Union Of INDIA And Others

CWP/2395/2020HC Himachal Pradesh05 Jan 2022

Bench: HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN,HON'BLE MS. JUSTICE JYOTSNA REWAL DUA

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