Himachal Pradesh High Court GST Judgments — 2021

6 judgments, newest first.

M/S Bharat Construction PVT LTD vs. M/S Himachal Pradesh Road Infrastructure Development Corporation LTD And Another

CWP/6434/2021HC Himachal Pradesh16 Nov 2021

Bench: HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN,HON'BLE MR. JUSTICE SATYEN VAIDYA

M/S Higgs Healthcare vs. Union Of INDIA And Others

CWP/1498/2018HC Himachal Pradesh29 Oct 2021

Bench: HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN,HON'BLE MS. JUSTICE JYOTSNA REWAL DUA

M/S Parasnath Steel Traders vs. Union Of INDIA And Others

CWP/2152/2018HC Himachal Pradesh20 Oct 2021

Bench: HONOURABLE THE CHIEF JUSTICE MOHAMMAD RAFIQ,HON'BLE MRS. JUSTICE SABINA

Chaman Singh vs. State Of Hp

CRMPM/1833/2021HC Himachal Pradesh22 Sept 2021

Bench: HON'BLE MR. JUSTICE ANOOP CHITKARA

Punjab National Bank vs. State Of Hp

CWP/1638/2017HC Himachal Pradesh19 May 2021

Bench: HON'BLE MR. JUSTICE AJAY MOHAN GOEL

Opes Chem Corp PVT LTD vs. Commissioner Of State Taxes And Excise And Anr

CWP/1660/2021HC Himachal Pradesh17 Mar 2021

Bench: HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN,HON'BLE MR. JUSTICE CHANDER BHUSAN BAROWALIA

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