BharatTaxGST

Himachal Pradesh High Court GST Judgments — 2020

6 judgments, newest first.

M/S Texmaco Rail And Engineering LTD vs. Union Of INDIA And Ors

CWP/5653/2020HC Himachal Pradesh09 Dec 2020

Bench: HONOURABLE THE CHIEF JUSTICE L. NARAYANA SWAMY,HON'BLE MR. JUSTICE ANOOP CHITKARA

M/S Gm Powertech And Ors vs. State Of Hp And Ors

CWP/5462/2020HC Himachal Pradesh07 Dec 2020

Bench: HON'BLE MR. JUSTICE SURESHWAR THAKUR,HON'BLE MR. JUSTICE CHANDER BHUSAN BAROWALIA

Macleods Pharmaceutical LTD vs. Prakash Kumar And Another

COPC/2/2020HC Himachal Pradesh10 Nov 2020

Bench: HON'BLE MS. JUSTICE JYOTSNA REWAL DUA

Sumedha Bhatti vs. State Of Hp And Ors

CWP/2518/2020HC Himachal Pradesh13 Aug 2020

Bench: HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN,HON'BLE MS. JUSTICE JYOTSNA REWAL DUA

M/S Vishnu Prakash R Punglia LTD vs. State Of Hp

CWP/1424/2020HC Himachal Pradesh05 Jun 2020

Bench: HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN,HON'BLE MS. JUSTICE JYOTSNA REWAL DUA

Narender Yadav vs. State Of Hp

CRMPM/510/2020HC Himachal Pradesh06 May 2020

Bench: HON'BLE MR. JUSTICE AJAY MOHAN GOEL

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