BharatTaxGST

Himachal Pradesh High Court GST Judgments — 2019

7 judgments, newest first.

Macleods Pharmaceuticals LTD vs. Union Of INDIA

CWP/1551/2018HC Himachal Pradesh20 Nov 2019

Bench: HONOURABLE THE CHIEF JUSTICE L. NARAYANA SWAMY,HON'BLE MS. JUSTICE JYOTSNA REWAL DUA

M/S Jay Bee Industries vs. Mohammad Shadaab And Another

COPC/139/2019HC Himachal Pradesh16 Nov 2019

Bench: HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN

M/S Jay Bee Industries vs. Union Of INDIA And Others

CWP/2169/2018HC Himachal Pradesh16 Nov 2019

Bench: HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN,HON'BLE MR. JUSTICE CHANDER BHUSAN BAROWALIA

M/S Acute Exhibit And Promotion vs. State Of Hp And Others

CWP/1438/2019HC Himachal Pradesh03 Jul 2019

Bench: HONOURABLE THE CHIEF JUSTICE V .RAMASUBRAMANIAN,HON'BLE MR. JUSTICE ANOOP CHITKARA

Gopal Krishan vs. State Of Hp And Others

CWP/1437/2019HC Himachal Pradesh03 Jul 2019

Bench: HONOURABLE THE CHIEF JUSTICE V .RAMASUBRAMANIAN,HON'BLE MR. JUSTICE ANOOP CHITKARA

M/S Rakesh Kumar vs. State Of Hp And Others

CWP/424/2019HC Himachal Pradesh06 Mar 2019

Bench: HONOURABLE THE CHIEF JUSTICE SURYA KANT,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

Ms Dhauladhar Builders PVT LTD vs. Ms Sterling And Wilson LTD

CS/51/2017HC Himachal Pradesh01 Jan 2019

Bench: HON'BLE MR. JUSTICE SURESHWAR THAKUR

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