BharatTaxGST

Himachal Pradesh High Court GST Judgments — 2018

2 judgments, newest first.

Shimla Cleanways vs. Hpseb LTD

CWP/2543/2018HC Himachal Pradesh31 Oct 2018

Bench: HONOURABLE THE CHIEF JUSTICE SURYA KANT,HON'BLE MR. JUSTICE AJAY MOHAN GOEL

Roshan Lal vs. Wattan Singh Dogra

CMPMO/298/2018HC Himachal Pradesh30 Oct 2018

Bench: HON'BLE MR. JUSTICE SANDEEP SHARMA

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