BharatTaxGST

Himachal Pradesh High Court GST Judgments — 2017

1 judgments, newest first.

M/S Pir Panchal Construction PVT LTD vs. Hpseb LTD

CWP/2543/2017HC Himachal Pradesh21 Dec 2017

Bench: HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN,HON'BLE MR. JUSTICE CHANDER BHUSAN BAROWALIA

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