Himachal Pradesh High Court GST Judgments — 2026

32 judgments.

• M/S Chaudhary Associates v. Chief Engineer National Highway Hppwd Shimla And Ors

  Record only

  ARB.C/395/2025·18 Sept 2026

• M/S Paramount Agrotech Food (P) LTD v. The State Of Hp

  Full text

  CWP/11706/2026·9 Sept 2026

• Vinod Kumar v. State Of Hp And Another

  Full text

  CRMMO/102/2025·26 Aug 2026

• M/S Modulus Cosmetics PVT LTD v. The State Of Hp And Others

  Full text

  CWP/2141/2026·25 Aug 2026

• M/S Abs Mecantiles PVT LTD v. The State Of Hp And Others

  Full text

  CWP/14497/2026·24 Aug 2026

• Bhani Chand v. The UOI And Others

  Full text

  CWP/13357/2026·7 Aug 2026

• Ekta Enterprises v. State Of Hp And Another

  Full text

  CWP/13046/2026·3 Aug 2026

• Deepak Kumar v. State Of Himachal Pradesh

  Full text

  CWP/12453/2026·27 Jul 2026

• M/S Surinder Sharma v. The State Of Hp

  Full text

  CWP/11319/2026·20 Jul 2026

• M/S H.M. Steels LTD v. Union Of INDIA And Others

  Full text

  CWP/6070/2024·16 Jul 2026

• M/S Prime Steel Industries PVT LTD v. Union Of INDIA And Others

  Full text

  CMP/15613/2026·10 Jul 2026

• M/S Timco Steel Company v. The UOI And Others

  Full text

  CWP/9485/2024·7 Jul 2026

• M/S Saraswati Spinning And Weaving Mills v. The State Of Hp And Others

  Full text

  CWP/4028/2026·20 May 2026

• M/S Saraswati Spinning And Weaving Mills v. State Of Hp And Others

  Full text

  CWP/10461/2023·20 May 2026

• M/S Amit Engineers v. The UOI And Others

  Full text

  CWP/3461/2025·19 May 2026

• M/S Rs Polymers v. The State Of Hp And Others

  Full text

  CWP/18491/2025·12 May 2026

• M/S Sanmati Metals v. State Of Hp And Others

  Full text

  CWP/1793/2024·7 May 2026

• M/S Saraswati Spinning And Weaving Mills v. State Of Hp And Others

  Full text

  CWP/3858/2024·7 May 2026

• M/S Saboo Tor PVT LTD v. State Of Hp And Others

  Full text

  CWP/13383/2024·7 May 2026

• M/S Prime Steel Industries PVT LTD v. Union Of INDIA And Others

  Full text

  CWP/6069/2024·7 May 2026

• M/A Shri Balaji Trading Co. v. State Of Hp And Others

  Full text

  CWP/3819/2024·7 May 2026

• M/S Ishwar Singh Rathore v. UOI And Others

  Full text

  CWP/8619/2024·7 May 2026

• M/S Valley Iron And Steel Co. LTD v. State Of Hp And Ors

  Full text

  CWP/7199/2022·27 Apr 2026

• Vardhman Ispat Udyog v. Union Of INDIA And Ors

  Full text

  CWP/4923/2021·27 Apr 2026

• Thakur Bottle Store Through Its Proprietor Ramesh Chand v. The State Of Hp And Others

  Full text

  CWP/5989/2026·24 Apr 2026

• M/S Radiant Castings PVT LTD v. Joint Commissioner Of State Taxes And Excise

  Record only

  CWP/484/2024·24 Apr 2026

• Abbott Healthcare PVT LTD v. Union Of INDIA And Others

  Record only

  CWP/2696/2024·24 Apr 2026

• M/S Thakur Bottle Store v. The State Of Hp And Others

  Full text

  CWP/4458/2026·6 Apr 2026

• M/S Nipso Polyfabriks LTD v. The State Of Hp And Others

  Record only

  CWP/2293/2026·2 Mar 2026

• M/S Deepak Agro Industries v. The State Of Hp And Others

  Record only

  /345/2026·24 Feb 2026

• M/S Saraswati Spinning And Weaving Mills v. The State Of Hp And Others

  Record only

  CWP/3604/2025·7 Jan 2026

• Shivam Electric Coporation v. The UOI And Others

  Record only

  CWP/8053/2025·1 Jan 2026