Himachal Pradesh High Court GST Judgments — 2025

20 judgments.

• Sodhi Ram v. State Of Hp

  Record only

  CRMPM/2395/2025·11 Nov 2025

• Ved Ram v. The State Of Hp And Others

  Record only

  CWP/13763/2025·9 Oct 2025

• M/S Prime Steel Industries PVT LTD v. The State Of Hp And Another

  Record only

  CWP/15418/2024·23 Sept 2025

• Salig Ram v. State Of Hp

  Record only

  CRMPM/1503/2025·28 Jul 2025

• Kamal Kumar v. State Of Hp

  Record only

  CRMPM/1502/2025·28 Jul 2025

• Ozone Pharmaceuticals LTD v. The UOI And Another

  Record only

  CWP/10623/2025·4 Jul 2025

• Anil Kumar v. The UOI And Others

  Record only

  CWP/8022/2025·26 Jun 2025

• Gagandeep Singh And Another v. State Of Hp Another

  Record only

  CRMMO/338/2024·23 Jun 2025

• Shyama Power INDIA LTD v. State Of Hp And Others

  Record only

  CWP/6990/2025·19 Jun 2025

• M/S Himalaya Communication PVT LTD v. The UOI And Others

  Record only

  CWP/8809/2025·6 Jun 2025

• Shubham Propmart PVT LTD v. Senior Intelligence Officer And Others

  Record only

  CWP/5396/2024·26 May 2025

• M/S Jain Enterprises v. The State Of Hp And Another

  Record only

  CWP/8383/2025·21 May 2025

• M/S Prime Steel Industries PVT LTD v. The State Of Hp And Others

  Record only

  CWP/7846/2025·13 May 2025

• M/S Himalaya Wellness Company v. UOI And Others

  Record only

  CWP/9239/2024·8 May 2025

• M/S Prime Steel Industries PVT LTD v. The State Of Hp And Another

  Record only

  CWP/616/2025·1 May 2025

• M/S INDIA Steel Continental PVT LTD v. The State Of Hp And Others

  Record only

  CWP/11407/2024·30 Apr 2025

• M/S Saraswati Spinning And Weaving Mills v. Union Of INDIA And Others

  Record only

  CWP/5958/2024·30 Apr 2025

• Saluja Motors PVT LTD v. State Of Hp And Others

  Record only

  CWP/2293/2024·21 Apr 2025

• Amit Kashyap v. The Principal Secretary State Taxes And Excise And Others

  Record only

  CWP/15550/2024·3 Apr 2025

• M/S Hm Industries v. State Of Hp And Others

  Record only

  CWP/14348/2024·8 Jan 2025