Amit Kashyap vs. The Principal Secretary State Taxes And Excise And Others
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Amit Kashyap vs. The Principal Secretary (ST & E)& others CWP No.15550 of 2024 01.04.2025 Present: Mr. Ishan Kashyap and Mr. Rakesh Kumar Sharma, Advocates, for the petitioner. Mr. Anup Rattan, Advocate General with Mr. I.N.Mehta, Mr.Yashwardhan Chauhan, Senior Additional Advocates General, Mr. Ramakant Sharma, Ms. Sharmila Patial, Mr. Sushant Kaprate, Additional Advocates General and Mr. Raj Negi, Deputy Advocate General, for respondents No. 1 & 2/State. Mr. Vijay K. Arora, Senior Advocate with Ms. Godawari and Ms. Lalita Sharma, Advocates, for respondent No.
Mr. Balram Sharma, DSGI with Mr. Rajeev Sharma, Advocate, for respondent No.
Heard in part. For continuity, list on 02.04.2025. (Tarlok Singh Chauhan)
Judge
(Sushil Kukreja)
Judge April 01, 2025 (reena)
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