Himachal Pradesh High Court GST Judgments — 2024

12 judgments.

• Employment Provident Funds Organization v. State Of Hp And Others

  Record only

  LPA/41/2024·20 Dec 2024

• Tek Chand Thakur And Another v. State Of Hp And Others

  Record only

  LPA/36/2021·20 Dec 2024

• M/S Jai Ambey Bharat Gas v. The State Of Hp And Others

  Record only

  CWP/11232/2024·3 Oct 2024

• M/S A.M. Enterprises v. State Of Hp And Others

  Record only

  CWP/1517/2024·20 Sept 2024

• M/S Kundlas Log Udyog v. State Of Hp And Another

  Record only

  CMPMO/273/2024·17 Sept 2024

• Ultratech Cement LTD v. Union Of INDIA And Others

  Record only

  CWP/2437/2020·13 Jun 2024

• M/S Amn Life PVT LTD v. Union Of INDIA And Ors

  Record only

  CWP/7919/2022·10 Jun 2024

• State Of Hp v. Ms Techer Power Solutions PVT LTD

  Record only

  CR/29/2018·16 May 2024

• Samta v. State Of Hp

  Record only

  CRMPM/405/2024·30 Apr 2024

• Meenakshi Sharma v. State Of Hp

  Record only

  CRMPM/291/2024·25 Apr 2024

• Sahil Goswami v. State Of Hp

  Record only

  CRMPM/3070/2023·2 Apr 2024

• Vishal Sharma v. State Of Hp

  Record only

  CRMPM/2947/2023·2 Apr 2024