Kamal Kumar vs. State Of Hp
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Kamal Kumar Vs. State of H.P. & another matter Cr. MP(M) Nos. 1502 and 1503 of 2025 25.7.2025 Present: Applicants in person with Mr. N.K. Thakur, Senior Advocate, assisted by Mr. Divya Raj Singh, Advocate. Mr. Varun Chandel, Addl. A.G., assisted by ASI Duni Chand, Police Station, Nalagarh, for the respondent- State. Status report filed. Be taken on record. Arguments heard. Judgment reserved. (Virender Singh) Judge
July 25, 2025 (kalpana)
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