BharatTaxGST

Himachal Pradesh High Court GST Judgments — 2026

105 judgments, newest first. Page 2 of 2.

M/S Deepak Agro Industries vs. The State Of Hp And Others

/345/2026HC Himachal Pradesh24 Feb 2026

Bench: HON'BLE MR. JUSTICE VIVEK SINGH THAKUR,HON'BLE MR. JUSTICE RANJAN SHARMA

M/S Sunoxx International PVT LTD vs. The State Of Hp Others

CWP/188/2026HC Himachal Pradesh08 Jan 2026

Bench: HON'BLE MR. JUSTICE VIVEK SINGH THAKUR,HON'BLE MR. JUSTICE ROMESH VERMA

M/S Swastik Carry Bags vs. The UOI And Others

CWP/17537/2025HC Himachal Pradesh07 Jan 2026

Bench: HON'BLE MR. JUSTICE VIVEK SINGH THAKUR,HON'BLE MR. JUSTICE ROMESH VERMA

M/S Saraswati Spinning And Weaving Mills vs. The State Of Hp And Others

CWP/3604/2025HC Himachal Pradesh07 Jan 2026

Bench: HON'BLE MR. JUSTICE VIVEK SINGH THAKUR,HON'BLE MR. JUSTICE ROMESH VERMA

Shivam Electric Coporation vs. The UOI And Others

CWP/8053/2025HC Himachal Pradesh01 Jan 2026

Bench: HON'BLE MR. JUSTICE VIVEK SINGH THAKUR,HON'BLE MR. JUSTICE ROMESH VERMA

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