M/S Radiant Castings PVT LTD vs. Joint Commissioner Of State Taxes And Excise
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M/s Radiant Castings Pvt. Ltd. vs. Joint Commissioner of State Taxes & Excise (SEZ) and Anr. CWP No. 484 of 2024 23.04.2026 Present: Mr. Vikram S. Baid, Advocate, (through Video Conferencing) with Mr. Amit Kumar Dhumal and Ms. Parul Negi, Advocates, for the petitioner. Mr. Sushant Keprate, Additional Advocate General, for the respondents-State. As prayed, list for consideration on 24.04.2026. (Vivek Singh Thakur) Judge (Ranjan Sharma) Judge 23rd April, 2026
(Susheel) 2026:HHC:13509
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