United INDIA Insurance Co. LTD vs. Sheela Devi
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BEFORE THE NATIONAL LOK ADALAT
UIIC Ltd. Vs. Sheela Devi & Ors.
FAO No. 75 of 2014 12.09.2026 Present:
Mr. P.S. Chandel, Advocate, for the appellant.
Mr. Neel Kamal Sharma, Advocate for the
respondents No.1 & 2. None for the respondents No.3 & 4. The matter have been referred for determination to the National Lok Adalat. Today as per the statement given by learned counsel for the Insurance Company, the appeal has been withdrawn.
Accordingly, it stand dismissed as withdrawn. File be sent to the Registry of the Hon’ble High Court for doing the needful/consignment.
Copy of order be supplied to the parties free of costs.
(Prem Pal Ranta)
Presiding Officer
(B.M. Chauhan)
Member
12th September, 2026
(Lalit Kumar Sharma)
(Gst.)
Member
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