Rajasthan High Court — GST Judgments
1,781 GST matters decided by the Rajasthan High Court, of which 27 are available here in full text. Most are writ petitions, which is how GST disputes reach a High Court before the Appellate Tribunal is constituted.
By year
Recent judgments
/8893/2024·
CRLMB/13115/2026·
CW/9736/2026·
CW/38/2024·
CW/17381/2026·
CW/15738/2026·
CRLMB/11169/2026·
CW/1296/2026·
/6055/2025·
CW/6022/2025·
CW/9062/2026·
CW/12260/2026·
CRLMB/10292/2026·
/2003/2026·
CW/999/2026·
CW/15536/2026·
CRLMB/8632/2026·
CW/9041/2024·
CW/10667/2025·
CW/9729/2026·
CW/4990/2025·
CW/709/2026·
M/S. Kalu Ram v. State Of Rajasthan
Full textCW/12609/2026·
M/S Kalu Ram v. State Of Rajasthan
Full textCW/11991/2026·
CW/716/2026·