Rajasthan High Court GST Judgments — 2025

234 judgments. Showing the 100 most recent.

• Vijay M. Mistry Construction Private Limited v. State Of Rajasthan

  Record only

  CW/17600/2025·19 Dec 2025

• A-One Footwears PVT. LTD. v. State Of Rajasthan

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  /19617/2025·18 Dec 2025

• Mahendra Kumar Khandelwal S/O Shri Radhey Shyam Khandelwal v. State Of Rajasthan

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  CRLMB/14762/2025·17 Dec 2025

• M/S Bholey Traders v. Deputy Commissioner

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  CW/15342/2025·16 Dec 2025

• Venkateshwara Traders v. The Union Of INDIA

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  CW/12596/2025·16 Dec 2025

• Venkateshwara Traders v. The Union Of INDIA

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  CW/12413/2025·16 Dec 2025

• M/S World Trade Park LTD. v. Union Of INDIA

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  CW/2407/2024·10 Dec 2025

• M/S G.R. Enterprises v. Union Of INDIA

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  CW/19198/2025·8 Dec 2025

• Manoj Kumar S/O Bhagwanaram v. State Of Rajasthan

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  CRLMB/13655/2025·6 Dec 2025

• Jagdish S/O Amraram v. Union Of INDIA

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  CRLMB/13782/2025·6 Dec 2025

• M/S Babulal Edible Oils Private Limited v. Union Of INDIA

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  CW/19855/2023·2 Dec 2025

• M/S. Bhawani Silicate Industries v. Union Of INDIA

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  CW/6340/2023·2 Dec 2025

• M/S World Trade Park LTD. v. Union Of INDIA

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  CW/2385/2024·1 Dec 2025

• Narendra Choudhary S/O Sohan Lal Choudhary v. Union Of INDIA

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  CRLMB/14559/2025·28 Nov 2025

• M/S Munch Box 251 v. Union Of INDIA

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  CW/2819/2025·24 Nov 2025

• M/S Mother Dairy Fruit And Vegitable PVT. LTD. v. Union Of INDIA

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  CW/17076/2023·24 Nov 2025

• M/S Friends Cards v. Deputy/Joint Commissioner

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  CW/10804/2025·24 Nov 2025

• M/S Mo Industries v. Union Of INDIA

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  CW/9658/2024·24 Nov 2025

• Swastik Oil Industries v. Union Of INDIA

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  CW/11549/2023·24 Nov 2025

• Vijay Solvex Limited v. Union Of INDIA

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  /8727/2024·24 Nov 2025

• Swastik Udyog v. Union Of INDIA

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  CW/11550/2023·24 Nov 2025

• Ashok Kumar Meena Son Of Shri Lallu Ram Meena v. Union Of INDIA

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  CW/15759/2025·17 Nov 2025

• D.P. Chirania S/O Late Shri S.M. Chirania v. The State Of Rajasthan

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  CW/8548/2022·10 Nov 2025

• Arhaan Gupta Son Of Shri Naresh Gupta v. State Of Rajasthan

  Record only

  CRLMP/6804/2025·10 Nov 2025

• M/S Shri Vijay Laxmi Traders v. Union Of INDIA

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  CW/16098/2025·10 Nov 2025

• Korfex Industries Private Limited v. State Of Rajasthan

  Record only

  CW/12230/2025·7 Nov 2025

• M/S Daulat And Co. v. The Union Of INDIA

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  CW/15528/2025·1 Nov 2025

• Vikas Jain S/O Shri Ramesh Chand Jain v. State Of Rajasthan

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  CRLMB/7080/2025·31 Oct 2025

• Govind Ram Mittal S/O Late Sh. Tara Chand Mittal v. Union Of INDIA

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  CW/16233/2025·17 Oct 2025

• Ankit Bansal S/O Shri Shriniwas v. Union Of INDIA

  Record only

  CRLMB/12967/2025·16 Oct 2025

• M/S. Shubh Laxmi Crane And Engineers v. Union Of INDIA

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  CW/15682/2025·14 Oct 2025

• M/S. Mishra Brothers v. Union Of INDIA

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  CW/3049/2025·13 Oct 2025

• M/S Kavita Metals v. Department Of Commercial Taxes

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  CW/11850/2025·13 Oct 2025

• M/S Kavita Metals v. Department Of Commercial Taxes

  Record only

  CW/11884/2025·13 Oct 2025

• M/S Kavita Metals v. Department Of Commercial Taxes

  Record only

  CW/11886/2025·13 Oct 2025

• M/S Kavita Metals v. Department Of Commercial Taxes

  Record only

  CW/11883/2025·13 Oct 2025

• Raj Kumar Gupta S/O Ram Das Gupta v. The Joint Commissioner

  Record only

  CW/13458/2025·8 Oct 2025

• Prem Kumar S/O Darga Ram Dewasi v. Union Of INDIA

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  CRLMB/12409/2025·8 Oct 2025

• Mr. Mohd. Tosif S/O Mohd. Sakhi v. The Union Of INDIA

  Record only

  CW/9202/2025·6 Oct 2025

• M/S D R Enterprises v. Union Of INDIA

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  CW/4662/2025·25 Sept 2025

• M/S D R Enterprises v. Union Of INDIA

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  CW/4650/2025·25 Sept 2025

• Tirupati Padmavati Steels PVT. LTD. v. Union Of INDIA

  Record only

  CW/2116/2025·17 Sept 2025

• D V Industries v. Union Of INDIA

  Record only

  CW/4000/2025·15 Sept 2025

• M/S. Vijay Laxmi Trading Company v. Union Of INDIA

  Record only

  CW/13890/2025·15 Sept 2025

• D V Industries v. Union Of INDIA

  Record only

  CW/3917/2025·15 Sept 2025

• Piyush Sharma S/O Shri Dr. Raghuvir Dayal Sharma v. Union Of INDIA

  Record only

  CW/6545/2025·15 Sept 2025

• Udai Bhan Meena S/O Shri Mahesh Chand Meena v. The Chief Commissioner

  Record only

  CW/6622/2025·15 Sept 2025

• Om Prakash Jangid S/O Shri Ram Narayan Jangid v. The Chief Commissioner

  Record only

  CW/6745/2025·15 Sept 2025

• Abhishek Kumar Meena S/O Shri Babu Lal Meena v. The Chief Commissioner, CGST And Central Excise (Jaipur Zone)

  Record only

  CW/6725/2025·15 Sept 2025

• Rishikesh Vaishnav S/O Shri Rajesh Kumar Vaishnav v. The Chief Commissioner

  Record only

  CW/6623/2025·15 Sept 2025

• Mangilal Sharma S/O Shri Shyam Sunder Sharma v. Joint Commissioner Business Audit

  Record only

  CW/8711/2025·15 Sept 2025

• Radha Mohan Meena S/O Shri Har Sahay Meena v. The Chief Commissioner

  Record only

  CW/6722/2025·15 Sept 2025

• Dharmendra Kumar Son Of Shri Ran Singh v. Chief Commissioner, Central Excise And CGST (Jaipur Zone)

  Record only

  CW/6567/2025·15 Sept 2025

• Ashok Kumar Meena S/O Shri Lallu Ram Meena v. The Chief Commissioner

  Record only

  CW/6294/2025·15 Sept 2025

• Vijay Singh S/O Shri Govind Dayal Singh v. Union Of INDIA

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  CW/6551/2025·15 Sept 2025

• Shiv Lal Son Of Shri Panna Lal v. Union Of INDIA

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  CW/6723/2025·15 Sept 2025

• Govind Swami, Son Of Shri Sultan Swami v. Chief Commissioner, Central Excise And CGST (Jaipur Zone)

  Record only

  CW/6547/2025·15 Sept 2025

• Ankur Agrawal S/O Late Shri Naresh Chandra v. Union Of INDIA

  Record only

  CRLMA/322/2025·12 Sept 2025

• Shivek Sharma Legal Heir And Son Of Late Shri Pawan Kumar Sharma v. Union Of INDIA

  Record only

  CW/19485/2022·9 Sept 2025

• M/S Garima Castings v. Additional Director General

  Record only

  CW/6556/2022·4 Sept 2025

• Idp Education INDIA PVT. LTD. v. The Union Of INDIA

  Record only

  CW/9967/2024·4 Sept 2025

• Idp Education INDIA PVT. LTD. v. The Union Of INDIA

  Record only

  CW/9933/2024·4 Sept 2025

• Rayban Sun Optics INDIA PVT. LTD. v. The Commissioner Of Central Excise And GST Jaipur I

  Record only

  CW/9042/2023·3 Sept 2025

• Bharti Airtel Services Limited v. Union Of INDIA

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  CW/16630/2022·1 Sept 2025

• M/S Sojitz Corporation v. The Union Of INDIA

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  CW/13743/2024·22 Aug 2025

• M/S Rakesh Sons v. Union Of INDIA

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  /13812/2024·22 Aug 2025

• M/S. Hazari Bagh Builders PVT.LTD. v. Union Of INDIA

  Record only

  CW/16632/2024·22 Aug 2025

• Eagle Trans Shipping And Logistics INDIA Private Limited v. Union Of INDIA

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  CW/16649/2024·22 Aug 2025

• M/S Dharampal Premchand LTD. v. Union Of INDIA

  Record only

  CW/3398/2024·22 Aug 2025

• M/S New INDIA Contractors And Developers PVT. LTD. v. Union Of INDIA

  Record only

  CW/8000/2024·22 Aug 2025

• Indus Towers Limited v. State Of Rajasthan

  Record only

  CW/11548/2024·22 Aug 2025

• M/S Sojitz Corporation v. The Union Of INDIA

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  CW/4709/2024·22 Aug 2025

• M/S Khetan Exports v. Union Of INDIA

  Record only

  CW/1240/2024·22 Aug 2025

• M/S. Agarwal Agro Industries v. Union Of INDIA

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  CW/12539/2025·21 Aug 2025

• Zoomcar INDIA Private Limited v. Union Of INDIA

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  CW/17574/2024·21 Aug 2025

• Zoomcar INDIA Private Limited v. Union Of INDIA

  Record only

  CW/16861/2024·21 Aug 2025

• M/S Lakshya Bricks v. State Of Rajasthan

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  CW/11549/2025·21 Aug 2025

• M/S Lakshya Bricks v. State Of Rajasthan

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  CW/11555/2025·21 Aug 2025

• M/S Lakshya Bricks v. State Of Rajasthan

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  CW/11556/2025·21 Aug 2025

• M/S Lakshya Bricks v. State Of Rajasthan

  Record only

  CW/11551/2025·21 Aug 2025

• M/S Lakshya Bricks v. State Of Rajasthan

  Record only

  CW/11550/2025·21 Aug 2025

• M/S Larsen And Toubro Limited v. Union Of INDIA

  Record only

  CW/18618/2023·20 Aug 2025

• Larsen And Toubro Limited v. State Of Rajasthan

  Record only

  CW/8974/2025·20 Aug 2025

• M/S. Larsen And Toubro Limited v. Union Of INDIA

  Record only

  CW/3348/2024·20 Aug 2025

• Rajesh Goyal S/O Jai Pakash v. Union Of INDIA

  Record only

  CRLW/1417/2024·12 Aug 2025

• Ankit Bansal S/O Shri Niwas Bansal v. Union Of INDIA

  Record only

  CRLW/1678/2024·12 Aug 2025

• Future Generali INDIA Insurance Company Limited v. State Of Rajasthan

  Record only

  CW/8969/2025·11 Aug 2025

• Mr. Arun S/O Om Prakash v. Union Of INDIA

  Record only

  CW/11520/2025·7 Aug 2025

• M/S Dixit Battery Centre v. Union Of INDIA

  Record only

  CW/7092/2025·7 Aug 2025

• Yash Chandani S/O Shri Sunil Chandani v. Union Of INDIA

  Record only

  CRLMB/5612/2025·7 Aug 2025

• Gulam Fareed S/O Abdul Satar v. State Of Rajasthan

  Record only

  CRLMB/5378/2025·7 Aug 2025

• Tirupati Padmavati Steels PVT. LTD. v. Union Of INDIA

  Record only

  CW/2115/2025·7 Aug 2025

• Mukesh Kumar S/O Shri Gopal Lal v. State Of Rajasthan

  Record only

  CRLMB/7921/2025·4 Aug 2025

• Sunil Agarwal S/O Shri Ramprakash Agarwal v. Union Of INDIA

  Record only

  CRLMB/8842/2025·31 Jul 2025

• Shamsher Singh Son Of Shri Rattan Singh v. Chief Commissioner

  Record only

  CW/6528/2025·31 Jul 2025

• M/S Bhagyadeep Cables PVT. LTD. v. Union Of INDIA

  Record only

  CW/16501/2023·29 Jul 2025

• Ronak Khandelwal S/O Shri Kishanlal Pitliya v. State Of Rajasthan

  Record only

  CRLMB/5880/2025·29 Jul 2025

• M/S Goyal Oil Product v. Union Of INDIA

  Record only

  CW/10849/2025·29 Jul 2025

• Gopal Rawat S/O Shri Praveen v. Union Of INDIA

  Record only

  CRLMB/7476/2025·29 Jul 2025

• M/S Iceberg Foods Limited v. Union Of INDIA

  Record only

  CW/6928/2025·25 Jul 2025