M/S Larsen And Toubro Limited v. Union Of INDIA
- Court
- Rajasthan High Court
- Case number
- CW/18618/2023
- Date of judgment
- 20 Aug 2025
- Bench
- SANJEEV PRAKASH SHARMA,SANJEET PUROHIT
- Petitioner
- M/S LARSEN AND TOUBRO LIMITED
- Respondent
- UNION OF INDIA
- CNR
- RJHC020949882023
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Reproduced from the public record of the Rajasthan High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.