Om Prakash Jangid S/O Shri Ram Narayan Jangid v. The Chief Commissioner

Court: Rajasthan High Court
Case number: CW/6745/2025
Date of judgment: 15 Sept 2025
Bench: INDERJEET SINGH,BHUWAN GOYAL
Petitioner: OM PRAKASH JANGID S/O SHRI RAM NARAYAN JANGID
Respondent: THE CHIEF COMMISSIONER
CNR: RJHC020356302025

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