Govind Swami, Son Of Shri Sultan Swami v. Chief Commissioner, Central Excise And CGST (Jaipur Zone)

Court: Rajasthan High Court
Case number: CW/6547/2025
Date of judgment: 15 Sept 2025
Bench: INDERJEET SINGH,BHUWAN GOYAL
Petitioner: GOVIND SWAMI, SON OF SHRI SULTAN SWAMI
Respondent: CHIEF COMMISSIONER, CENTRAL EXCISE AND CGST (JAIPUR ZONE)
CNR: RJHC020360532025

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