Mahendra Kumar Khandelwal S/O Shri Radhey Shyam Khandelwal vs. Proper Officer, S.G.S.T. Enforcement Wing-I, Ii And Iii Kar Bhawan

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CRLMB/12406/2025HC RajasthanGSTCNR RJHC02081403202517 October 2025Bench: SAMEER JAIN1 pages

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[2025:RJ-JP:42584] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR S.B. Criminal Miscellaneous Bail Application No. 12406/2025 Mahendra Kumar Khandelwal S/o Shri Radhey Shyam Khandelwal, Aged About 50 Years, Proprietor M/s Baba Metals, 274-275, Sanjay Market, Ghat Gate, Jaipur, Rajasthan-302003. ----Petitioner Versus

1.

Proper Officer, S.g.s.t. Enforcement Wing-I, Ii And Iii Kar Bhawan, Jaipur, Rajasthan.

2.

Proper Officer, C.g.s.t., N.c.r.b., Statue Circle, Jaipur

3.

Directorate General Of Gst Intelligence (Dggi), Jaipur Zonal Unit, Sarojini Marg, C-Scheme, Jaipur. ----Respondents For Petitioner(s) : Mr. Kaushal Saini for Mr. Vikram Gogra For Respondent(s) : Mr. Rhishi Raj Singh Rathore, PP Mr. Kinshuk Jain HON'BLE MR. JUSTICE SAMEER JAIN Judgment 17/10/2025 Learned counsel for the applicant wants to withdraw the present bail application. Accordingly, present bail application is dismissed as withdrawn. (SAMEER JAIN),J Pooja /415

Reproduced from the public record of the Rajasthan High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.