Rajasthan High Court GST Judgments — 2026

181 judgments. Showing the 100 most recent.

• Star Raison Landmarks v. Chief Commissioner State Tax Commercial Taxes Department

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  /8893/2024·15 Sept 2026

• Yashpal S/O Lal Singh v. State Of Rajasthan

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  CRLMB/12612/2026·14 Sept 2026

• Tusharanshu Singhal S/O Shri Banwari Lal Singhal v. Union Of INDIA

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  CRLMB/13115/2026·14 Sept 2026

• Shri Amit Solanki S/O Chandra Pal Solanki v. Union Of INDIA

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  CW/9736/2026·7 Sept 2026

• Aakar Constructions (Firm) v. Dy. Commissioner

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  CW/38/2024·3 Sept 2026

• M/S. Baba Metals v. The Deputy Commissioner, SGST

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  CW/17381/2026·1 Sept 2026

• O P Khanna And Sons. v. State Of Rajasthan

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  CW/15738/2026·20 Aug 2026

• Jagdish S/O Amraram v. Union Of INDIA

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  CRLMB/11169/2026·19 Aug 2026

• Yadav Stone Group v. Joint Commissioner (Appeals)

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  CW/1296/2026·19 Aug 2026

• M/S Utpal Infra Project LLP v. State Of Rajasthan

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  /6055/2025·19 Aug 2026

• M/S Shree Balaji Infratech v. State Of Rajasthan

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  CW/6022/2025·19 Aug 2026

• M/S. Anand Minerals And Chemical v. The State Of Rajasthan

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  CW/9062/2026·18 Aug 2026

• M/S Shree Mangal Proteins Limited v. Superintendent

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  CW/12260/2026·18 Aug 2026

• Sandeep Yadav S/O Gajraj Yadav v. Union Of INDIA

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  CRLMB/10292/2026·14 Aug 2026

• Deena Paints Limited v. Assistant Commissioner

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  /2003/2026·14 Aug 2026

• Cirrus Chemicals PVT LTD. v. State Of Rajasthan

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  CW/999/2026·13 Aug 2026

• M/S Thok Bhav.Com v. State Of Rajasthan

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  CW/15536/2026·13 Aug 2026

• Jamaluddin S/O Israil v. Intelligence Officer

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  CRLMB/8632/2026·12 Aug 2026

• M/S Maruti Nandan Trading Company v. State Of Rajasthan

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  CW/9041/2024·12 Aug 2026

• M/S Satyam Systems v. The Assistant Commissioner

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  CW/10667/2025·12 Aug 2026

• Shri Rahul Sapra S/O Raj Kumar v. Union Of INDIA

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  CW/9729/2026·12 Aug 2026

• Rajasthan State Pollution Control Board v. State Of Rajasthan

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  CW/4990/2025·11 Aug 2026

• Rishi Pal Singh S/O Sukhpal Singh v. Union Of INDIA

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  CW/709/2026·11 Aug 2026

• M/S. Kalu Ram v. State Of Rajasthan

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  CW/12609/2026·11 Aug 2026

• M/S Kalu Ram v. State Of Rajasthan

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  CW/11991/2026·11 Aug 2026

• Rishi Pal Singh S/O Sukhpal Singh v. Union Of INDIA

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  CW/716/2026·11 Aug 2026

• M/S. Kalu Ram v. State Of Rajasthan

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  CW/12114/2026·11 Aug 2026

• Rishi Pal Singh S/O Sukhpal Singh v. Union Of INDIA

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  CW/695/2026·11 Aug 2026

• Shri Ashok Kumar Bhati Son Of Atar Singh Bhati v. Union Of INDIA

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  CW/9737/2026·10 Aug 2026

• M/S Mangaldev Construction Company v. The Commissioner

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  CW/14938/2024·6 Aug 2026

• M/S Matru Play Services Private Limited v. Union Of INDIA

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  CW/8987/2024·6 Aug 2026

• M/S Gyankeer Tobacco Products Private Limited v. Additional Commissioner

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  /18093/2026·6 Aug 2026

• M/S Ajay Traders v. Union Of INDIA

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  CW/14693/2026·6 Aug 2026

• Mohd. Shadab Quadri S/O Late Abdul Rehman Khan v. Union Of INDIA

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  CRLMP/7597/2023·6 Aug 2026

• Jagdamba Jewellers v. Chief Commissioner Of State Tax, Rajasthan

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  CW/8979/2023·6 Aug 2026

• Jagdamba Jewellers v. Chief Commissioner Of State Tax

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  CW/8954/2023·6 Aug 2026

• M/S Rajasthan Prime Steel Processing Centre PVT LTD v. Commissioner Of Central Excise And CGST

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  EXCIA/10/2023·6 Aug 2026

• M/S Pink City Rolling Mills PVT. LTD. v. M/S Shriram Industries

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  CFA/984/2026·4 Aug 2026

• M/S. Bohra Enterprises v. The Joint Commissioner, SGST

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  CW/14199/2026·3 Aug 2026

• M/S Royal Petro And Chemicals v. State Of Rajasthan

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  CW/13483/2026·30 Jul 2026

• M/S Royal Petro And Chemicals v. State Of Rajasthan

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  CW/13543/2026·29 Jul 2026

• Larsen And Toubro Limited v. State Of Rajasthan

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  CW/8260/2026·28 Jul 2026

• Chotu Devi v. Union Of INDIA

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  CW/11576/2026·24 Jul 2026

• M/S Vardhman Trading Company v. Union Of INDIA

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  CW/14571/2023·23 Jul 2026

• M/S Rajasthan Khadi Gramodhyog Sansthan Sangh v. State Of Rajasthan

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  CW/9568/2023·23 Jul 2026

• M/S Rajasthan Khadi Gramodhyog Sansthan Sangh v. State Of Rajasthan

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  CW/9557/2023·23 Jul 2026

• M/S Rajasthan Khadi Gramodhyog Sansthan Sangh v. State Of Rajasthan

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  CW/9569/2023·23 Jul 2026

• M/S Rajasthan Mineral Traders v. Union Of INDIA

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  CW/2592/2024·23 Jul 2026

• M/S Jns Instruments Limited v. Union Of INDIA

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  CW/11001/2026·23 Jul 2026

• M/S Krishcon Property Developers PVT. LTD. v. Assistant Commissioner

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  CW/8937/2023·23 Jul 2026

• M/S Rajasthan Khadi Gramodhyog Sansthan Sangh v. State Of Rajasthan

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  CW/9556/2023·23 Jul 2026

• M/S Bharat Potteries LTD. v. Union Of INDIA

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  CW/5969/2025·23 Jul 2026

• M/S Luminous Power Technologies PVT. LTD. v. Joint Commissioner

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  CW/14588/2023·23 Jul 2026

• M/S Ashok Kumar Jain v. State Of Rajasthan

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  CW/14994/2025·23 Jul 2026

• M/S. Prayag Polytech Private Limited v. Superintendent Central Goods And Service Tax

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  CW/14521/2023·23 Jul 2026

• M/S Hpm Chemicals And Fertilizers LTD. v. State Tax Officer

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  CW/4535/2021·23 Jul 2026

• Late Moolchand Meena Agriculture College v. Union Of INDIA

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  CW/15124/2025·23 Jul 2026

• Amit Singhal S/O Late Shri Purushottam Singhal v. The Joint Commissioner

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  CW/12933/2026·22 Jul 2026

• Shri Narayani Tor PVT. LTD. v. The Union Of INDIA

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  CW/13173/2020·22 Jul 2026

• M/S Brijwasi Stone Grit Udyog v. The Joint Commissioner

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  CW/18451/2025·22 Jul 2026

• M/S Brijwasi Stone Grit Udyog v. The Joint Commissioner, State Tax

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  CW/18452/2025·22 Jul 2026

• Principal, Dayanand College v. Union Of INDIA

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  CW/12943/2026·22 Jul 2026

• M/S Brijwasi Stone Grit Udyog v. The Joint Commissioner

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  CW/18455/2025·22 Jul 2026

• M/S V.K. Distributors v. Union Of INDIA

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  CW/12494/2026·21 Jul 2026

• Sh. Hemant Jain v. The Union Of INDIA

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  CW/8340/2026·20 Jul 2026

• M/S Dev Consortium v. The Union Of INDIA

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  CW/12263/2026·20 Jul 2026

• M/S Shri Sharma Steel Rolling Mills PVT. LTD. v. Union Of INDIA

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  CW/5770/2025·17 Jul 2026

• M/S Rajdhani Traders v. Central Board Of Indirect Taxes And Customs

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  /4039/2026·17 Jul 2026

• M/S Gujarat Co-Operative Milk Marketing Federation Limited v. The Joint Commissioner, Commerical Taxes Department

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  CW/7497/2025·16 Jul 2026

• M/S Dev Mohan And Brothers v. State Of Rajasthan

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  CW/5101/2026·16 Jul 2026

• Rukmani Devi Memorial College Of Agriculture v. Union Of INDIA

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  CW/6164/2026·15 Jul 2026

• Deepak Goyal S/O Sh. Satyanarayan Goyal v. The Joint Commissioner

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  CW/11802/2026·15 Jul 2026

• Sh. Amit Goyal S/O Sh. Satyanarayan Goyal v. The Joint Commissioner

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  CW/11801/2026·15 Jul 2026

• M/S Shri Om Casting v. Assistant Commissioner

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  CW/8117/2026·15 Jul 2026

• M/S Shree Bhagwati Steels v. Union Of INDIA

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  CW/6892/2025·14 Jul 2026

• M/S Apar Fragrances v. Union Of INDIA

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  CW/19636/2023·13 Jul 2026

• M/S. Kakar Automobiles v. Union Of INDIA

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  CW/13403/2026·13 Jul 2026

• Mahindra And Mahindra Limited v. Union Of INDIA

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  CW/6752/2026·10 Jul 2026

• Surendera Dental College And Research Institute v. Rajasthan University Of Health Science

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  CW/2740/2025·10 Jul 2026

• M/S Manish Oil Product v. Union Of INDIA

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  CW/6497/2024·9 Jul 2026

• M/S. Danish Industries v. The Union Of INDIA

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  CW/3478/2026·9 Jul 2026

• M/S. Danish Industries v. The Union Of INDIA

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  CW/3479/2026·9 Jul 2026

• Commissioner v. Anil Goel, Director Kmg Rolling (P) LTD.

  Record only

  EXCIA/12/2025·7 Jul 2026

• State Of Rajasthan v. M/S Hariyali Rural Ventures LTD.

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  CW/4122/2026·6 Jul 2026

• Gvk Jaipur Expressway PVT. LTD. v. Deputy Commissioner Of State Tax

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  CW/4011/2026·6 Jul 2026

• M/S Shree Siddhi Vinayak Induction PVT. LTD. v. Commissioner Of Central Excise And Service Tax /CGST

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  EXCIA/193/2018·6 Jul 2026

• Hansraj Gurjar S/O Sh. Ramgopal v. Union Of INDIA

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  CRLMB/8382/2026·3 Jul 2026

• Blm Medical v. Rajasthan University Of Health Sciences

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  CW/20429/2023·2 Jul 2026

• Anupama Medical Training Institute (College Of Nursing) v. Rajasthan University Of Health Sciences

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  CW/20419/2023·2 Jul 2026

• Public Rose Shiksha Samiti v. Rajasthan University Of Helth Sciences

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  CW/1789/2024·2 Jul 2026

• Biyani Shikshan Samiti v. Union Of INDIA

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  CW/5708/2024·2 Jul 2026

• Ravindra Pal Singh Parmar Mahavidyalaya, Kaman, District Bharatpur v. The State Of Rajasthan

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  CW/15113/2024·2 Jul 2026

• Shiksha Sanchalan And Chikitsha Prasar Samitee v. Rajasthan University Of Health Sciences

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  CW/16645/2024·2 Jul 2026

• Shree Nrasingh General Nursing And Midwifery Prashikshan Sansthan v. Rajasthan University Of Health Sciences

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  CW/20427/2023·2 Jul 2026

• Annpurna Medical Prashikshan Sansthan v. Rajasthan University Of Health Sciences

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  CW/20428/2023·2 Jul 2026

• Mukesh Machine Store v. Union Of INDIA

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  CW/7350/2026·1 Jul 2026

• Gvk Jaipur Expressway PVT. LTD. v. Deputy Commissioner Of State Tax

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  CW/8486/2026·29 Jun 2026

• Jaswant Singh S/O Jagrat Singh v. Union Of INDIA

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  CW/3459/2026·27 May 2026

• Rajkumar Gupta S/O Shri Lt. Shri Laxmi Chand Gupta v. Union Of INDIA

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  CW/9055/2026·25 May 2026

• Rahul Sapra S/O Raj Kumar v. Union Of INDIA

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  CW/6796/2026·20 May 2026