Rajasthan High Court GST Judgments — 2026

M/S Uttam Prakash vs. The Union Of INDIA

Bench: SANJEEV PRAKASH SHARMA,SHUBHA MEHTA

M/S. Ramesh Chand Ramavtar vs. Union Of INDIA

Bench: SANJEEV PRAKASH SHARMA,SHUBHA MEHTA

Gvk Jaipur Expressway PVT. LTD vs. Deputy Commissioner Of State Tax

Bench: SANJEEV PRAKASH SHARMA,BALJINDER SINGH SANDHU (VACATION JUDGE)

M/S Jai Agro Marketing vs. State Of Rajasthan

Bench: SANJEEV PRAKASH SHARMA,BALJINDER SINGH SANDHU

M/S Jai Agro Industries vs. State Of Rajasthan

Bench: SANJEEV PRAKASH SHARMA,BALJINDER SINGH SANDHU

M/S Jai Agro Industries vs. State Of Rajasthan

Bench: SANJEEV PRAKASH SHARMA,BALJINDER SINGH SANDHU

Bihani Constructions PVT. LTD vs. State Of Rajasthan

Bench: GANESH RAM MEENA

M/S Spml-Bcpl (Jv) vs. State Of Rajasthan

Bench: GANESH RAM MEENA

Bihani Constructions PVT. LTD vs. State Of Rajasthan

Bench: GANESH RAM MEENA

Vyas College Of Nursing vs. Rajasthan University Of Health Sciences

Bench: SANJEEV PRAKASH SHARMA,BALJINDER SINGH SANDHU

M/S. Padmavati Traders vs. Union Of INDIA

Bench: SANJEEV PRAKASH SHARMA,SHUBHA MEHTA

Mehul S/O Shri Amulakh Bhai Thakkar vs. State Of Rajasthan

Bench: ANOOP KUMAR DHAND

M/S. Parnami Logistics INDIA PVT. LTD vs. Union Of INDIA

Bench: PUSHPENDRA SINGH BHATI,VINIT KUMAR MATHUR

M/S Bharat Kirana Bhandar vs. State Of Rajasthan

Bench: PUSHPENDRA SINGH BHATI,VINIT KUMAR MATHUR

Indian Oil Corporation Limited vs. Union Of INDIA

Bench: SANJEEV PRAKASH SHARMA,SHUBHA MEHTA

Leighton INDIA Contractors Private Limited vs. Union Of INDIA

Bench: SANJEEV PRAKASH SHARMA,SHUBHA MEHTA

M/S. Motilal Suraj Chand vs. Union Of INDIA

Bench: INDERJEET SINGH,RAVI CHIRANIA

Network Pharma vs. State Of Rajasthan

Bench: INDERJEET SINGH,RAVI CHIRANIA

Sitevi Infraprojects Private Limited vs. Union Of INDIA

Bench: INDERJEET SINGH,RAVI CHIRANIA

Sumetco Alloys Private Limited vs. Deputy Commissioner

Bench: INDERJEET SINGH,RAVI CHIRANIA

M/S Rajeev Traders vs. Appellate Authority

Bench: MAHENDAR KUMAR GOYAL,SAMEER JAIN

Hawk Infradevelopers Private Limited vs. State Of Rajasthan

Bench: INDERJEET SINGH,RAVI CHIRANIA

M/S Coronation Exports vs. Superintendent, Central Goods And Service Tax Department

Bench: SANJEEV PRAKASH SHARMA,SANGEETA SHARMA

M/S. Bansal Construction Co vs. Union Of INDIA

Bench: INDERJEET SINGH,RAVI CHIRANIA

Deepak Singh @ Dipa Singh S/O Sh. Hari Singh vs. Union Of INDIA

Bench: SANJEEV PRAKASH SHARMA,SANGEETA SHARMA

Ajay Singh S/O Sh. Lakhmi Chand Sharma vs. Union Of INDIA

Bench: SANJEEV PRAKASH SHARMA,SANGEETA SHARMA

Premchand Jain S/O Padamchand Jain vs. Union Of INDIA

Bench: ANIL KUMAR UPMAN

Gaurav Dhaka S/O Jagdish Singh Dhaka vs. State Of Rajasthan

Bench: VINOD KUMAR BHARWANI

M/S Gupta Granite And Marble vs. The Joint Commissioner

Bench: SANJEEV PRAKASH SHARMA,SANGEETA SHARMA

M/S Vanss Aluminium Design LLP vs. Union Of INDIA

Bench: INDERJEET SINGH,RAVI CHIRANIA

M/S Kirti Traders vs. State Of Rajasthan

Bench: SANJEEV PRAKASH SHARMA,SANGEETA SHARMA

M/S Kaizen Organics Private Limited vs. Joint Director

Bench: SANJEEV PRAKASH SHARMA,SANGEETA SHARMA

Uno Minda Limited vs. Mahesh Chanda Bhardwaj

Bench: SUDESH BANSAL,ANIL KUMAR UPMAN

M/S Ishwar Singh And Associates Construction Private Limited vs. State Of Rajasthan

Bench: PUSHPENDRA SINGH BHATI,SANGEETA SHARMA

Ishwar Singh And Associates Construcation Private Limited vs. State Of Rajasthan

Bench: PUSHPENDRA SINGH BHATI,SANGEETA SHARMA

M/S Ishwar Singh And Associates Construction Private Limited vs. State Of Rajasthan

Bench: PUSHPENDRA SINGH BHATI,SANGEETA SHARMA

M/S Ramjilal Mohanlal vs. Union Of INDIA

Bench: PUSHPENDRA SINGH BHATI,SANGEETA SHARMA

Aayush Khandelwal S/O Shri Sitaram Bhagwandas Khandelwal vs. Principal Commissioner, Central Goods And Services Tax

M/S Ramjilal Mohanlal vs. Union Of INDIA

Bench: PUSHPENDRA SINGH BHATI,SANGEETA SHARMA

M/S Ishwar Singh And Associates Construction Private Limited vs. State Of Rajasthan

Bench: PUSHPENDRA SINGH BHATI,SANGEETA SHARMA

Adapt Infra Private Limited vs. Principal Commissioner, Central Goods And Services Tax

Bench: PUSHPENDRA SINGH BHATI,SANGEETA SHARMA

Union Of INDIA vs. Arun Jindal S/O Shri Ashok Kumar Jindal

Bench: PRAVEER BHATNAGAR

M/S Prajapati Tubes Private Limited vs. Union Of INDIA

M/S Sharma Construction vs. Union Of INDIA

Bench: PUSHPENDRA SINGH BHATI,SANGEETA SHARMA

M/S Gvpr Engineers LTD vs. The State Of Rajasthan

M/S Hindustan Industries vs. The Joint Commissioner

Bench: PUSHPENDRA SINGH BHATI,SANGEETA SHARMA

Zoomcar INDIA Private Limited vs. Union Of INDIA

Bench: SANJEEV PRAKASH SHARMA,SANJEET PUROHIT

Zoomcar INDIA Private Limited vs. Union Of INDIA

Bench: SANJEEV PRAKASH SHARMA,SANJEET PUROHIT

M/S Jns Enterprises vs. Union Of INDIA

Bench: SANJEEV PRAKASH SHARMA,SANGEETA SHARMA

M/S Jns Enterprises vs. Union Of INDIA

Bench: SANJEEV PRAKASH SHARMA,SANGEETA SHARMA

M/S. Driti Solutions vs. Union Of INDIA

Bench: SANJEEV PRAKASH SHARMA,SANGEETA SHARMA

Manoj Vijay S/O Prahlad Vijay vs. Directorate General Of Goods And Services Tax Intelligence

Bench: VINOD KUMAR BHARWANI

M/S Komatsu INDIA Private Limited vs. Union Of INDIA

Bench: SANJEEV PRAKASH SHARMA,SANGEETA SHARMA