BharatTaxGST

Rajasthan High Court GST Judgments — 2025

261 judgments, newest first. Page 3 of 3.

M/S Noble Metalloys Private Limited vs. Union Of INDIA

CW/1813/2025HC Rajasthan06 Mar 2025

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S Fsr Travels PVT. LTD vs. Union Of INDIA

CW/2453/2025HC Rajasthan06 Mar 2025

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

Commissioner Of Central Excise vs. M/S Rochees Watches LTD

CRW/19/2020HC Rajasthan05 Mar 2025

Bench: AVNEESH JHINGAN,MANEESH SHARMA

Commissioner Of Central Excise vs. M/S INDIA Watch Parts Manufactures

CRW/20/2020HC Rajasthan05 Mar 2025

Bench: AVNEESH JHINGAN,MANEESH SHARMA

Gvpr Engineers Limited vs. The State Of Rajasthan

WMAP/308/2024HC Rajasthan05 Mar 2025

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S. Jai Krishna Traders vs. Union Of INDIA

CW/1177/2025HC Rajasthan04 Mar 2025

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

Akshay Goyal, Son Of Shri Kishan Gopal Goyal vs. Union Of INDIA

CW/791/2025HC Rajasthan03 Mar 2025

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

Surya Metalloys (P) LTD vs. Chief Commissioner, CGST And Central Excise Commissionerate

CW/3820/2020HC Rajasthan03 Mar 2025

Bench: AVNEESH JHINGAN,MANEESH SHARMA

Continental Engineering Corporation vs. Union Of INDIA

CW/8487/2020HC Rajasthan25 Feb 2025

Bench: AVNEESH JHINGAN,PRAMIL KUMAR MATHUR

Parvej S/O Shoukat Khan vs. Union Of INDIA

CRLMB/16267/2024HC Rajasthan24 Feb 2025

Bench: ANIL KUMAR UPMAN

M/S World Trade Park LTD., (Formerly Known As M/S R.F. Properties And Trading Limited) vs. Union Of INDIA

CW/9007/2021HC Rajasthan21 Feb 2025

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

M/S, Dehra Metal Tech Private Limited vs. Union Of INDIA

CW/16166/2023HC Rajasthan20 Feb 2025

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

M/S Aashi Enterprises vs. Union Of INDIA

CW/1467/2025HC Rajasthan20 Feb 2025

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

Navrattan Lal Sharma S/O Shri Heeralal Sharma vs. State Of Rajasthan

CW/9402/2020HC Rajasthan20 Feb 2025

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

M/S Sharda Sales vs. Assistant Commissioner, State Tax

CW/16705/2024HC Rajasthan20 Feb 2025

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

Shree Nath Agencies vs. Appellate Authority-I, Rajasthan Goods And Service Tax Department

CW/6566/2021HC Rajasthan18 Feb 2025

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

M/S Choudhary Metals vs. Chief Commissioner

CW/2405/2025HC Rajasthan17 Feb 2025

Bench: AVNEESH JHINGAN,PRAMIL KUMAR MATHUR

M/S Urs Gehna vs. Union Of INDIA

CW/3406/2023HC Rajasthan17 Feb 2025

Bench: AVNEESH JHINGAN,PRAMIL KUMAR MATHUR

M/S Jvg Super Cargo Service Limited vs. The State Tax Officer

CW/3610/2020HC Rajasthan13 Feb 2025

Bench: AVNEESH JHINGAN,PRAMIL KUMAR MATHUR

Paras Mines And Minerals vs. Union Of INDIA

CW/16656/2024HC Rajasthan13 Feb 2025

Bench: AVNEESH JHINGAN,SHUBHA MEHTA

Balkrishna Industries LTD vs. Union Of INDIA

WRW/79/2022HC Rajasthan13 Feb 2025

Bench: MANINDRA MOHAN SHRIVASTAVA,SUDESH BANSAL

M/S Balkrishna Industries LTD vs. Union Of INDIA

WRW/73/2022HC Rajasthan13 Feb 2025

Bench: MANINDRA MOHAN SHRIVASTAVA,SUDESH BANSAL

M/S Balkrishna Industries LTD vs. Union Of INDIA

WRW/74/2022HC Rajasthan13 Feb 2025

Bench: MANINDRA MOHAN SHRIVASTAVA,SUDESH BANSAL

Principal Commissioner, Central Goods And Services Tax And Central Excise vs. M/S Bharti Hexacom Limited

EXCIA/15/2024HC Rajasthan13 Feb 2025

Bench: AVNEESH JHINGAN,PRAMIL KUMAR MATHUR

M/S Balakrishna Industries LTD vs. Union Of INDIA

WRW/81/2022HC Rajasthan13 Feb 2025

Bench: MANINDRA MOHAN SHRIVASTAVA,SUDESH BANSAL

Union Of INDIA vs. Lovkesh Kumar S/O Shri Guruvax Rai

CRLBC/110/2024HC Rajasthan10 Feb 2025

Bench: PRAVEER BHATNAGAR

M/S V.D. Swami And Company PVT. LTD vs. Assistant Commissioner Of Central Taxes

WRES/885/2024HC Rajasthan07 Feb 2025

Bench: MANINDRA MOHAN SHRIVASTAVA,UMA SHANKER VYAS

National Engineering Industrie vs. Union Of INDIA And Ors

CW/772/2004HC Rajasthan05 Feb 2025

Bench: AVNEESH JHINGAN,PRAMIL KUMAR MATHUR

Bhag Chand Jain (Deceased) vs. Union Of INDIA

CW/13422/2024HC Rajasthan05 Feb 2025

Bench: MANINDRA MOHAN SHRIVASTAVA,UMA SHANKER VYAS

M/S V.D. Swami And Company PVT. LTD vs. Assistant Commissioner Of Central Taxes

WRES/884/2024HC Rajasthan03 Feb 2025

Bench: MANINDRA MOHAN SHRIVASTAVA,UMA SHANKER VYAS

M/S V.D. Swami And Company PVT. LTD vs. Assistant Commissioner Of Central Taxes

WRES/887/2024HC Rajasthan03 Feb 2025

Bench: MANINDRA MOHAN SHRIVASTAVA,UMA SHANKER VYAS

Cg Tollway LTD vs. The Union Of INDIA

CW/10553/2024HC Rajasthan03 Feb 2025

Bench: PUSHPENDRA SINGH BHATI,CHANDRA PRAKASH SHRIMALI

M/S Raghubala Construction Co vs. Union Of INDIA

CW/11954/2024HC Rajasthan31 Jan 2025

Bench: AVNEESH JHINGAN,SHUBHA MEHTA

D V Industries vs. Union Of INDIA

CW/13873/2024HC Rajasthan30 Jan 2025

Bench: AVNEESH JHINGAN,SHUBHA MEHTA

Hari Prakash vs. Chief Commissioner Of State Tax

CW/2601/2025HC Rajasthan30 Jan 2025

Bench: MANINDRA MOHAN SHRIVASTAVA,MUNNURI LAXMAN

M/S Toyoda Gosei Minda INDIA PVT. LTD vs. The Joint Commissioner

CW/5756/2021HC Rajasthan30 Jan 2025

Bench: AVNEESH JHINGAN,SHUBHA MEHTA

M/S Bhilwara Jaipur Toll Road (P.) LTD vs. Central Board Of Indirect Taxex And Customs

CW/1040/2022HC Rajasthan30 Jan 2025

Bench: AVNEESH JHINGAN,SHUBHA MEHTA

M/S Kaushal Pharma vs. Chief Commissioner

CW/10722/2023HC Rajasthan30 Jan 2025

Bench: AVNEESH JHINGAN,SHUBHA MEHTA

Dinesh Sharma S/O U.N. Sharma vs. Union Of INDIA

CW/10066/2024HC Rajasthan30 Jan 2025

Bench: AVNEESH JHINGAN,SHUBHA MEHTA

Dinesh Sharma S/O U.N. Sharma vs. Union Of INDIA

CW/10017/2024HC Rajasthan30 Jan 2025

Bench: AVNEESH JHINGAN

Dinesh Sharma S/O U.N. Sharma vs. Union Of INDIA

CW/10019/2024HC Rajasthan30 Jan 2025

Bench: SHUBHA MEHTA

Union Of INDIA vs. M/S Khemani Metal Industries PVT. Limited

CRES/439/2024HC Rajasthan29 Jan 2025

Bench: MANINDRA MOHAN SHRIVASTAVA,CHANDRA PRAKASH SHRIMALI

M/S Hindustan Mining Equipments Co vs. State Of Rajasthan

CW/18770/2024HC Rajasthan29 Jan 2025

Bench: AVNEESH JHINGAN,SHUBHA MEHTA

M/S R.K. Steel vs. The Commissioner

CW/7231/2021HC Rajasthan28 Jan 2025

Bench: AVNEESH JHINGAN,SHUBHA MEHTA

M/S New Garg Roadlines vs. Commissioner

CW/670/2023HC Rajasthan28 Jan 2025

Bench: AVNEESH JHINGAN,SHUBHA MEHTA

M/S Ami Global Logistics PVT. LTD vs. The Union Of INDIA

CW/489/2025HC Rajasthan28 Jan 2025

Bench: AVNEESH JHINGAN,SHUBHA MEHTA

M/S. Devans Modern Breweries LTD vs. Union Of INDIA

CW/19733/2024HC Rajasthan28 Jan 2025

Bench: AVNEESH JHINGAN

Sincere Architects Enigneers Private Limited vs. Union Of INDIA

CW/5850/2024HC Rajasthan27 Jan 2025

Bench: AVNEESH JHINGAN,SHUBHA MEHTA

Rci Industries And Technologies Limited vs. Union Of INDIA

CW/9668/2019HC Rajasthan24 Jan 2025

Bench: AVNEESH JHINGAN,SHUBHA MEHTA

M/S World Trade Park LTD vs. Union Of INDIA

CW/2359/2024HC Rajasthan24 Jan 2025

Bench: AVNEESH JHINGAN,SHUBHA MEHTA

Dynamic Cables Limited vs. Union Of INDIA

CW/496/2021HC Rajasthan24 Jan 2025

Bench: AVNEESH JHINGAN,SHUBHA MEHTA

Rahul Gupta vs. State Tax Officer, State Tax Department

CW/20409/2019HC Rajasthan24 Jan 2025

Bench: AVNEESH JHINGAN,SHUBHA MEHTA

Vineet Jain S/O Late Shri Ashok Kumar Jain vs. Union Of INDIA

CRLMB/14999/2024HC Rajasthan24 Jan 2025

Bench: PRAVEER BHATNAGAR

Shree Chaturbhuj Construction Buildcom vs. Union Of INDIA

CW/10804/2024HC Rajasthan24 Jan 2025

Bench: AVNEESH JHINGAN,SHUBHA MEHTA

M/S Ranthambhore Kothi vs. The Commissioner Of CGST

CW/849/2025HC Rajasthan23 Jan 2025

Bench: MANINDRA MOHAN SHRIVASTAVA,SHUBHA MEHTA

M/S Deepak Traders vs. Union Of INDIA

/912/2025HC Rajasthan21 Jan 2025

Bench: INDERJEET SINGH,BHUWAN GOYAL

Ashish Goyal Son Of Shri Radhe Shyam vs. Union Of INDIA

CRLMP/8016/2024HC Rajasthan16 Jan 2025

Bench: ANOOP KUMAR DHAND

M/S Rmc Switchgears Limited vs. State Of Rajasthan

CW/103/2025HC Rajasthan10 Jan 2025

Bench: MANINDRA MOHAN SHRIVASTAVA,UMA SHANKER VYAS

Royal Multisport Private Limited vs. Union Of INDIA

CW/17688/2024HC Rajasthan08 Jan 2025

Bench: MANINDRA MOHAN SHRIVASTAVA,UMA SHANKER VYAS

M/S Felicity Projects Private Limited vs. The Joint Commissioner (Appeals)

CW/5880/2024HC Rajasthan06 Jan 2025

Bench: MANINDRA MOHAN SHRIVASTAVA,UMA SHANKER VYAS

M/S Sanmati Exim Private Limited vs. Deputy Director

CW/6077/2024HC Rajasthan06 Jan 2025

Bench: MANINDRA MOHAN SHRIVASTAVA,UMA SHANKER VYAS

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