Rajasthan High Court GST Judgments — 2024

311 judgments. Showing the 100 most recent.

• Nagar Palika, Suratgarh v. The Assistant Commissioner

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  CW/12728/2023·11 Dec 2024

• Municipal Board Bhadra v. The Commissioner Tax, Goods And Services Tax

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  CW/11577/2020·11 Dec 2024

• Municipal Board, Nohar v. The Commissioner Tax, Goods And Services Tax

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  CW/8311/2020·11 Dec 2024

• M/S. Allinone Hax (Opc) PVT. LTD. v. Union Of INDIA

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  CW/9292/2024·10 Dec 2024

• M/S Arihant Marketing v. State Of Rajasthan

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  CW/17466/2022·9 Dec 2024

• M/S Rajesh Kumar Sharma v. State Bank Of INDIA

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  CW/9036/2024·4 Dec 2024

• Union Of INDIA v. Gautam Garg S/O Shri Rajesh Garg

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  CRLBC/168/2023·3 Dec 2024

• M/S Motisons Jewellers LTD. v. Chief Commissioner Central Goods And Service Tax

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  CW/533/2023·2 Dec 2024

• M/S. Niyati Construction Company v. Union Of INDIA

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  CW/8464/2021·27 Nov 2024

• M/S. Nalwaya Constructions v. Union Of INDIA

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  CW/1265/2021·27 Nov 2024

• Raees Khan S/O Sh. Abdul Shakoor v. Union Of INDIA

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  CRLMB/7496/2024·26 Nov 2024

• M/S Shree Parshwanath Corporation v. State Of Rajasthan

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  SAW/7/2020·26 Nov 2024

• M/S. Swastik Copper Private Limited v. Union Of INDIA

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  CW/10461/2024·22 Nov 2024

• M/S Baba Minerals v. Union Of INDIA

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  CW/14894/2024·22 Nov 2024

• M/S Seal TO Serve v. Union Of INDIA

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  CW/13727/2024·22 Nov 2024

• Commissioner Of Central Excise v. M/S Rajasthan Watch Manufactures

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  CRW/18/2020·21 Nov 2024

• M/S. Rajdhani Gas Services v. Union Of INDIA

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  CW/3640/2020·21 Nov 2024

• M/S Jay Traders v. Union Of INDIA

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  CW/17595/2024·21 Nov 2024

• M/S Shree Shyam Industries v. The Union Of INDIA

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  CW/11977/2024·19 Nov 2024

• M/S Maruti Nandan Minetech PVT. LTD v. Union Of INDIA

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  CW/17415/2024·18 Nov 2024

• M/S Shri Prempurji Granimarbo Private Limited v. The Union Of INDIA

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  CW/2572/2022·14 Nov 2024

• M/S Raj Enterprises v. Union Of INDIA

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  CW/17324/2024·14 Nov 2024

• M/S Amrit Agro, Proprietor, Surendar Kumar v. State Of Rajasthan

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  CW/17355/2023·13 Nov 2024

• M/S V. R. INDIA Trader v. State Of Rajasthan

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  CW/15759/2024·13 Nov 2024

• Rajasthan Patrika PVT. LTD. v. Union Of INDIA

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  CW/21413/2019·13 Nov 2024

• Amita Malik Proprietor Of M/S Chopra Electronics v. Union Of INDIA

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  CW/1893/2024·12 Nov 2024

• Principal Commissioner Of CGST And Central Excise v. M/S Manglam Cement Limited

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  EXCIA/14/2023·7 Nov 2024

• Manoj Kumar Jain S/O Late Shri Anil Kumar Jain v. Union Of INDIA

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  CRLMB/4191/2024·6 Nov 2024

• D V Industries v. Union Of INDIA

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  CW/13808/2024·5 Nov 2024

• M/S Vivek Pharmachem INDIA LTD. v. Union Of INDIA

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  CW/1569/2022·5 Nov 2024

• M/S Skylark Infra Engineering PVT. LTD. v. Union Of INDIA

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  CW/393/2023·5 Nov 2024

• M/S. Skylark Infra Engineering PVT. LTD. v. Union Of INDIA

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  CW/60/2023·5 Nov 2024

• M/S Skylark Infra Engineering PVT. LTD. v. Union Of INDIA

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  CW/392/2023·5 Nov 2024

• Trade Corporation v. Assistant Commissioner, Central Goods And Services Tax Division-B

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  CW/14542/2021·4 Nov 2024

• M/S Compucom Software Limited v. Union Of INDIA

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  CW/7525/2021·4 Nov 2024

• M/S Sunshine Exim v. Directorate General Of GST Intelligence Jaipur Zonal Unit

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  CW/16379/2024·24 Oct 2024

• M/S Rajpal Singh v. State Of Rajasthan

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  CW/5429/2024·24 Oct 2024

• M/S H.M. Pipes PVT. LTD. v. Union Of INDIA

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  CW/15891/2024·23 Oct 2024

• M/S Tulip Diagnostics Private Limited v. Rajasthan Medical Services Corporation LTD.

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  CW/15712/2024·21 Oct 2024

• Siya Ram Yadav S/O Shri Bansi Dhar Yadav v. Union Of INDIA

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  CRLMB/7283/2024·21 Oct 2024

• Paras Gems And Jewellers v. Commissioner Of Customs (Preventive)

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  CW/11124/2024·19 Oct 2024

• M/S Xponent Space Developers Private Limited v. State Of Rajasthan

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  CW/15497/2024·18 Oct 2024

• M/S Barmer Lignite Mining Company LTD. v. The Principal Commissioner, CGST And Central Excise Commissionerate

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  CW/16310/2024·18 Oct 2024

• M/S. Makkhan Lal And Sons v. Union Of INDIA

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  CW/15200/2024·10 Oct 2024

• M/S Balaji Cotton Gining And Presing Factory v. State Of Rajasthan

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  CW/13881/2024·9 Oct 2024

• M/S Ajaymeru Float Glass Private Limited v. Union Of INDIA

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  CW/15786/2024·7 Oct 2024

• M/S Tarun Alloys LTD v. Union Of INDIA

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  CW/11789/2023·30 Sept 2024

• Ks Fibtech Private Limited v. Additional Director

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  CW/13961/2024·30 Sept 2024

• Ks Fibtech Private Limited v. Additional Director

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  CW/13950/2024·30 Sept 2024

• Commissioner Of Central Excise And Customs v. M/S Shree Cement LTD.

  Record only

  EXCIA/2/2023·26 Sept 2024

• Commissioner, CGST And Central Excise Udaipur v. M/S Chambal Fertilisers And Chemicals LTD

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  EXCIA/12/2023·26 Sept 2024

• Pankaj Aggarwal S/O Shri Hari Prakash Agarwal v. Union Of INDIA

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  CRLMB/8451/2024·25 Sept 2024

• M/S B.R. Oil Mills v. Union Of INDIA

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  CW/2393/2021·21 Sept 2024

• M/S Raydean Industries v. Union Of INDIA

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  CRLMP/6120/2023·19 Sept 2024

• Mansoor Ali S/O Mohd. Ayub v. Union Of INDIA

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  SAW/380/2024·17 Sept 2024

• Sh. Ashish Goyal S/O Sh. Radhey Shyam v. Union Of INDIA

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  CRLMB/4376/2024·12 Sept 2024

• M/S Sunil Finishing Works v. Union Of INDIA

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  CW/16811/2018·3 Sept 2024

• Spml Infra Limited v. State Of Rajasthan

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  WRES/257/2024·2 Sept 2024

• Spml Infra Limited v. State Of Rajasthan

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  WRES/261/2024·2 Sept 2024

• Spml Infra Limited v. State Of Rajasthan

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  WRES/262/2024·2 Sept 2024

• Spml Infra Limited v. State Of Rajasthan

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  WRES/263/2024·2 Sept 2024

• Shri Adabala Naryana Rao S/O Shri Narsimha Rao v. Union Of INDIA

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  CW/13552/2024·2 Sept 2024

• Spml Infra Limited v. State Of Rajasthan

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  WRES/259/2024·2 Sept 2024

• M/S. U P Oil Industries v. Union Of INDIA

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  CW/13395/2024·31 Aug 2024

• M/S. Swastik Copper Private Limited v. Union Of INDIA

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  CW/10676/2024·30 Aug 2024

• M/S Jindal Aluminium Limited v. Union Of INDIA

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  CW/10665/2024·30 Aug 2024

• M/S Jognia Construction v. Assistant Commissioner, Central Goods And Service Tax

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  CW/5464/2020·30 Aug 2024

• M/S Ashwin Auto Cast Private Limited v. The State Of Rajasthan

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  CW/9260/2024·28 Aug 2024

• M/S Hero Motocorp Limited v. Union Of INDIA

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  CW/13738/2024·27 Aug 2024

• Kamal Sharma S/O Ram Prasad Sharma v. Union Of INDIA

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  CRLMP/5167/2024·22 Aug 2024

• Shree Cement LTD v. Commissioner Of Central Exciseandser Tax

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  EXCIA/121/2017·22 Aug 2024

• Shivendra Mudgal S/O Mahendra Mudgal v. The Commissioner, Central Goods And Service Tax

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  CW/9713/2024·20 Aug 2024

• M/S Suparshwa Granite And Marble v. Union Of INDIA

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  CW/13227/2024·14 Aug 2024

• M/S Shri Sharma Steeltech INDIA PVT. LTD. v. State Of Rajasthan

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  CW/13173/2024·13 Aug 2024

• M/S Shri Sharma Steeltech INDIA PVT. LTD. v. State Of Rajasthan

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  CW/13167/2024·13 Aug 2024

• M/S Shri Sharma Steeltech INDIA PVT. LTD. v. State Of Rajasthan

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  CW/13172/2024·13 Aug 2024

• M/S Shri Sharma Steeltech INDIA PVT. LTD. v. State Of Rajasthan

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  CW/13170/2024·13 Aug 2024

• M/S Shri Sharma Steeltech INDIA PVT. LTD. v. State Of Rajasthan

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  CW/13171/2024·13 Aug 2024

• M/S Shri Sharma Steeltech INDIA PVT. LTD. v. State Of Rajasthan

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  CW/13168/2024·13 Aug 2024

• M/S Rakesh Sons v. The Union Of INDIA

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  CW/11190/2024·12 Aug 2024

• Dheeraj Singhal S/O Shri Bhagwat Prasad v. Union Of INDIA

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  CRLMB/3486/2024·8 Aug 2024

• Darshan Singh Solanki v. Union Of INDIA

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  CW/4177/2024·8 Aug 2024

• Vectus Industries Limited v. The Chief Commissioner

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  CW/14927/2022·6 Aug 2024

• Gharda Chemical Limited v. Union Of INDIA

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  CW/12693/2024·6 Aug 2024

• M/S. Wild Eye Travels v. Union Of INDIA

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  CW/3622/2021·5 Aug 2024

• Marudhar Cine Entertainment LLP v. Union Of INDIA

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  CW/1675/2021·5 Aug 2024

• M/S Shri Dayalu Enterprises v. State Of Rajasthan

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  CW/12830/2019·5 Aug 2024

• M/S. Angel Shipping v. State Of Rajasthan

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  CW/5948/2019·5 Aug 2024

• Anil Kumar S/O Ramniwas v. Union Of INDIA

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  CRLMB/6318/2024·31 Jul 2024

• Dhansar Engineering Company PVT. LTD. v. The Union Of INDIA

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  CW/3930/2024·30 Jul 2024

• M/S. Coral Developers v. Union Of INDIA

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  CW/7469/2024·26 Jul 2024

• M/S. Suresh Iron Store v. Union Of INDIA

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  CW/2510/2024·26 Jul 2024

• M/S C. S. Doshi v. Union Of INDIA

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  CW/7820/2024·26 Jul 2024

• M/S Molana Construction Company v. Central Goods And Service Tax Department

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  CW/12076/2024·26 Jul 2024

• M/S N.H. Lubricants v. State Of Rajasthan

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  CW/10609/2024·25 Jul 2024

• M/S Shree Shakti Minerals v. The Commissioner

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  CW/11763/2024·25 Jul 2024

• M/S Rajasthan Khadi Sangh v. State Of Rajasthan

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  CW/11814/2024·23 Jul 2024

• M/S Rajasthan Khadi Sangh v. State Of Rajasthan

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  CW/11823/2024·23 Jul 2024

• M/S Rajasthan Khadi Sangh v. State Of Rajasthan

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  CW/11816/2024·23 Jul 2024

• M/S Mukesh Kumar Goyal v. Union Of INDIA

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  CW/11646/2024·22 Jul 2024