Rajasthan High Court GST Judgments — 2024

Ashok Varandani vs. Central Board Of Indirect Tax And Customs

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

Ashok Varandani vs. Central Board Of Indirect Taxes And Customs

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

Ashok Varandani vs. Central Board Of Indirect Taxes And Customs

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

Devendra Singh Shaktawat vs. Union Of INDIA

Bench: DINESH MEHTA,MUNNURI LAXMAN

Virendra Kumar Son Of Late Shri Navrang Ram vs. The State Of Rajasthan

Bench: SAMEER JAIN

Prem Jain Ispat Udyog PVT LTD vs. Union Of INDIA Through Revenue Secretary

Bench: PANKAJ BHANDARI,SHUBHA MEHTA

Commissioner Of Central Goodsandser Tax vs. Ms Jain Poles Industries

Bench: PANKAJ BHANDARI,SHUBHA MEHTA

M/S Prince Udyog vs. The Union Of INDIA

Bench: PUSHPENDRA SINGH BHATI,MUNNURI LAXMAN

M/S Miraj Products Private Limited vs. Directorate General Of Goods And Services Tax Intelligence

Bench: PUSHPENDRA SINGH BHATI,MUNNURI LAXMAN

M/S Modi Marble And Mineral Suppliers vs. The State Of Rajasthan

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S Srh Incorporation vs. Union Of INDIA

Bench: PUSHPENDRA SINGH BHATI,MUNNURI LAXMAN

M/S Arya Marble Suppliers vs. State Of Rajasthan

Bench: PUSHPENDRA SINGH BHATI,MUNNURI LAXMAN

Rishabh Transformers vs. Union Of INDIA

Bench: AVNEESH JHINGAN,SHUBHA MEHTA

M/S Devraj And Wheaton Enterprises vs. Chief Commissioner

Bench: AVNEESH JHINGAN,SHUBHA MEHTA

Shri Shrivatas Rathi S/O Shriarun Kumar Rathi vs. Commissioner Of Central

Bench: AVNEESH JHINGAN,SHUBHA MEHTA

Radha Mohan Textiles PVT. LTD vs. Union Of INDIA And Ors

Bench: MANINDRA MOHAN SHRIVASTAVA,MUNNURI LAXMAN

Radha Mohan Textiles PVT. LTD vs. Union Of INDIA And Ors

Bench: MANINDRA MOHAN SHRIVASTAVA,MUNNURI LAXMAN

Radha Mohan Textiles PVT. LTD vs. Union Of INDIA And Ors

Bench: MANINDRA MOHAN SHRIVASTAVA,MUNNURI LAXMAN

Radha Mohan Textiles PVT. LTD vs. Union Of INDIA And Ors

Bench: MANINDRA MOHAN SHRIVASTAVA,MUNNURI LAXMAN

Radha Mohan Textiles PVT. LTD vs. Union Of INDIA And Ors

Bench: MANINDRA MOHAN SHRIVASTAVA,MUNNURI LAXMAN

M/S Mohan Motors vs. Union Of INDIA

Bench: AVNEESH JHINGAN,SHUBHA MEHTA

Ram Kumar Soni S/O Shri Manohar Lal Soni vs. Central Board Of Indirect Taxes And Customs

Bench: AVNEESH JHINGAN,SHUBHA MEHTA

Jrk Industries PVT. LTD vs. Union Of INDIA

Bench: AVNEESH JHINGAN,SHUBHA MEHTA

Sardarshehar Petroleum Dealers Association vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,MUNNURI LAXMAN

M/S Rsg Stones vs. Union Of INDIA

Bench: AVNEESH JHINGAN,SHUBHA MEHTA

Anil Kumar S/O Ramniwas vs. Union Of INDIA

Bench: PRAVEER BHATNAGAR

Shivam Trading Company Near Primary Health Center vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,MUNNURI LAXMAN

M/S Komal Marble vs. State Of Rajasthan

Bench: MANINDRA MOHAN SHRIVASTAVA,MUNNURI LAXMAN

M/S Jr Marble vs. State Of Rajasthan

Bench: MANINDRA MOHAN SHRIVASTAVA,MUNNURI LAXMAN

M/S Shree Dev Narayan Marble vs. State Of Rajasthan

Bench: MANINDRA MOHAN SHRIVASTAVA,MUNNURI LAXMAN

M/S Gopala Mines And Minerals Private Limited vs. State Of Rajasthan

Bench: AVNEESH JHINGAN,SHUBHA MEHTA

Rapid Tech Moulding Private Limited vs. State Of Rajasthan

Bench: AVNEESH JHINGAN,SHUBHA MEHTA

M/S Sher Singh vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,MUNNURI LAXMAN

Nandlal S/O Shri Shrichand vs. Union Of INDIA

Bench: SUDESH BANSAL

Alcob Transmissions PVT. LTD vs. Joint Commissioner (State Tax)

Bench: AVNEESH JHINGAN,SHUBHA MEHTA

Rakesh Bansal Son Of Shri Mohan Lal Bansal vs. Union Of INDIA

Bench: ANIL KUMAR UPMAN

M/S B.R. Construction Company vs. Additional Director

Bench: AVNEESH JHINGAN,SHUBHA MEHTA

Manoj S/O Shri Harish Kumar vs. The Superintendent(Tax Evasion)

Bench: AVNEESH JHINGAN,SHUBHA MEHTA

Shri Nabakishore Panda S/O Shri Jadunath Panda vs. State Of Rajasthan

Bench: AVNEESH JHINGAN,SHUBHA MEHTA

Subh Laxmi Chemical vs. Union Of INDIA

Bench: VIJAY BISHNOI,MUNNURI LAXMAN

Prem Motors Private Limited vs. Union Of INDIA

Bench: AVNEESH JHINGAN,SHUBHA MEHTA

M/S. Agarwal Distributors vs. Union Of INDIA

Shri Ganesh Handicraft vs. Union Of INDIA

Bench: ARUN BHANSALI,YOGENDRA KUMAR PUROHIT

Lotus International Exporters vs. Union Of INDIA

Bench: ARUN BHANSALI,YOGENDRA KUMAR PUROHIT

Balaji Dyeing Industries vs. Union Of INDIA

Bench: ARUN BHANSALI,YOGENDRA KUMAR PUROHIT

M/S Gyanendra Singh vs. State Of Rajasthan

Bench: MANINDRA MOHAN SHRIVASTAVA,SHUBHA MEHTA

M/S Gyanendra Singh vs. State Of Rajasthan

Bench: MANINDRA MOHAN SHRIVASTAVA,SHUBHA MEHTA

M/S Gopala Mines And Minerals Private Limited vs. State Of Rajasthan

Bench: MANINDRA MOHAN SHRIVASTAVA,SHUBHA MEHTA

M/S Gyanendra Singh Chhapra vs. State Of Rajasthan

Bench: MANINDRA MOHAN SHRIVASTAVA,SHUBHA MEHTA

M/S Gopala Mines And Minerals Private Limited vs. State Of Rajasthan

Bench: MANINDRA MOHAN SHRIVASTAVA,SHUBHA MEHTA

Hukum Singh vs. Union Of INDIA

Dalpat Singh vs. Union Of INDIA

Smt. Minaxi Kanwar vs. Union Of INDIA

Kaushal Export vs. Chief Commissioner

Bench: ARUN BHANSALI,YOGENDRA KUMAR PUROHIT

Assistant Commissioner vs. M/S Roshan Motors PVT. LTD

Bench: SAMEER JAIN

Assistant Commissioner vs. M/S Roshan Motors PVT. LTD

Bench: SAMEER JAIN

Assistant Commissioner vs. M/S Roshan Motors PVT. LTD

Bench: SAMEER JAIN

M/S Roshan Motors Private Limited vs. The Assistant Commissioner

Bench: SAMEER JAIN

M/S Roshan Motors Private Limited vs. The Assistant Commissioner

Bench: SAMEER JAIN

M/S Roshan Motors Private Limited vs. The Assistant Commissioner

Bench: SAMEER JAIN

Goverdhandham Estate Private Limited vs. State Of Rajasthan

Bench: MANINDRA MOHAN SHRIVASTAVA,SHUBHA MEHTA

M/S Kesri Alloys Private Limited vs. The Chief Commissioner, Commercial Taxes Department

Bench: MANINDRA MOHAN SHRIVASTAVA,SHUBHA MEHTA

M/S Continental Engines LTD vs. The Commissioner Of Central Excise, And GST- Jaipur I

Bench: MANINDRA MOHAN SHRIVASTAVA,PRAVEER BHATNAGAR

M/S Shreesh Enterprises vs. Deputy Commissioner

Bench: ARUN BHANSALI,MUNNURI LAXMAN

M/S Tirupati Marble vs. Deputy Commissioner

M/S Pernod Ricard INDIA PVT. LTD vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,SHUBHA MEHTA

Mohammad Ayub S/O Phool Mohammad vs. Union Of INDIA

Bench: SUDESH BANSAL

M/S Hallmark Steel Private Limited vs. State Of Rajasthan

M/S Baba Super Minerals Private Limited vs. Union Of INDIA

Bench: ARUN BHANSALI,ASHUTOSH KUMAR

M/S Baba Super Minerals Private Limited vs. Union Of INDIA

Bench: ARUN BHANSALI,ASHUTOSH KUMAR

M/S Baba Super Minerals Private Limited vs. Union Of INDIA

Bench: ARUN BHANSALI,ASHUTOSH KUMAR

M/S Baba Super Minerals Private Limited vs. Union Of INDIA

Bench: ARUN BHANSALI,ASHUTOSH KUMAR

Suresh Kumar Meena S/O Sh. Prabhu Lal vs. Union Of INDIA

Bench: ARUN BHANSALI,ASHUTOSH KUMAR

Chambal Fertilizers And Chemicals Limited vs. Office Of The Principal Commissiner Of Income Tax

Gaurav Malhotra S/O Shri Yashpal Malhotra vs. State Of Rajasthan

Bench: SUDESH BANSAL

Gopal Singh S/O Uttam Singh Verma vs. State Of Rajasthan

Bench: SUDESH BANSAL

Alok Singh S/O. Shri Nageshwar Singh vs. State Of Rajasthan

Bench: SUDESH BANSAL

M/S Rahul Agencies vs. Union Of INDIA

Bench: VIJAY BISHNOI,MUNNURI LAXMAN