Rajasthan High Court GST Judgments — 2024

378 judgments, newest first. Page 3 of 4.

M/S Napin Impex PVT LTD vs. Commissioner Commercial Taxes Dept Anr

CW/12510/2017HC Rajasthan01 May 2024

Bench: AVNEESH JHINGAN,BHUWAN GOYAL

M/S Thekedar Nand Lal Sharma vs. State Of Rajasthan

CW/1437/2024HC Rajasthan30 Apr 2024

Bench: PANKAJ BHANDARI,SHUBHA MEHTA

M/S. Thekedar Ramvir Singh Mines vs. State Of Rajasthan

CW/1669/2024HC Rajasthan30 Apr 2024

Bench: PANKAJ BHANDARI,SHUBHA MEHTA

M/S B.R. Construction Company vs. Deputy Director

CW/2792/2024HC Rajasthan30 Apr 2024

Bench: PANKAJ BHANDARI,SHUBHA MEHTA

M/S. Thekedar Murari Lal Sharma vs. State Of Rajasthan

CW/1444/2024HC Rajasthan30 Apr 2024

Bench: PANKAJ BHANDARI,SHUBHA MEHTA

M/S Thekedar Murari Lal Sharma vs. State Of Rajasthan

CW/1442/2024HC Rajasthan30 Apr 2024

Bench: PANKAJ BHANDARI,SHUBHA MEHTA

M/S. Thekedar Pankaj Sharma vs. State Of Rajasthan

CW/1615/2024HC Rajasthan30 Apr 2024

Bench: PANKAJ BHANDARI,SHUBHA MEHTA

M/S Continental Engines PVT. LTD vs. Union Of INDIA

CW/5044/2024HC Rajasthan29 Apr 2024

Bench: PANKAJ MITHAL,SHUBHA MEHTA

Kishan Lal Soni S/O Mathura Ram Soni vs. Directorate Of Revenue Intelligence

CRLMB/469/2024HC Rajasthan29 Apr 2024

Bench: PRAVEER BHATNAGAR

M/S Prem Kumar Khandelwal vs. Union Of INDIA

CW/1656/2024HC Rajasthan26 Apr 2024

Bench: PANKAJ BHANDARI,SHUBHA MEHTA

M/S Prem Kumar Khandelwal vs. Union Of INDIA

CW/1659/2024HC Rajasthan26 Apr 2024

Bench: PANKAJ BHANDARI,SHUBHA MEHTA

Ajanta Soya Limited vs. Union Of INDIA

CW/3589/2020HC Rajasthan26 Apr 2024

Bench: PANKAJ BHANDARI,SHUBHA MEHTA

Ajmer Vidyut Vitran Nigam Limited vs. Additional Director

CW/9908/2019HC Rajasthan24 Apr 2024

Bench: AVNEESH JHINGAN,BHUWAN GOYAL

Ajmer Vidyut Vitran Nigam Limited vs. Joint Commisioner, Office Of The Commissiner

CW/19710/2023HC Rajasthan24 Apr 2024

Bench: AVNEESH JHINGAN,BHUWAN GOYAL

Jaipur Vidyut Vitran Nigam Limited vs. Additional Director

CW/9650/2019HC Rajasthan24 Apr 2024

Bench: AVNEESH JHINGAN,BHUWAN GOYAL

Power And Instrumentation (Guj.) LTD vs. Commissioner

WMAP/261/2023HC Rajasthan24 Apr 2024

Bench: PUSHPENDRA SINGH BHATI,YOGENDRA KUMAR PUROHIT

M/S. Bhajan Lal S/O Sita Ram vs. The State Of Rajasthan

CW/1831/2021HC Rajasthan23 Apr 2024

Bench: PANKAJ BHANDARI,SHUBHA MEHTA

Rajasthan Tax Consultants Association vs. Union Of INDIA

WMAP/199/2019HC Rajasthan20 Apr 2024

Bench: PANKAJ BHANDARI,SHUBHA MEHTA

M/S Bhawani Traders vs. State Tax Officer, State Tax

CW/10378/2020HC Rajasthan19 Apr 2024

Bench: PUSHPENDRA SINGH BHATI,MUNNURI LAXMAN

Parasnath Industries vs. State Of Rajasthan

CW/3872/2020HC Rajasthan18 Apr 2024

Bench: PUSHPENDRA SINGH BHATI,MUNNURI LAXMAN

M/S P. K. Engineers vs. Union Of INDIA

CW/5701/2024HC Rajasthan18 Apr 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S Maple Luxury Homes vs. State Of Rajasthan

CW/17061/2023HC Rajasthan18 Apr 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S Ginni International Limited vs. Union Of INDIA

CW/11141/2020HC Rajasthan16 Apr 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

Mohan Lal Midha vs. State Of Rajasthan

CW/5849/2024HC Rajasthan15 Apr 2024

Bench: REKHA BORANA

Faruk Rathore Prop. Of M/S Hindustan Trading Company vs. Dy. Commissioner

CW/13473/2022HC Rajasthan15 Apr 2024

Bench: PUSHPENDRA SINGH BHATI,MUNNURI LAXMAN

M/S Mahendra Construction Company vs. The State Of Rajasthan

CW/1828/2021HC Rajasthan09 Apr 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S New Alert Security System vs. State Of Rajasthan

CW/2092/2024HC Rajasthan09 Apr 2024

Bench: PUSHPENDRA SINGH BHATI,YOGENDRA KUMAR PUROHIT

Mahalaxmi Motor Company (Abhishek Budania) vs. Central Board Of Indirect Taxes And Customs

CW/9323/2020HC Rajasthan09 Apr 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

Devi Lal Gujar, Proprietor vs. State Of Rajasthan

CW/5020/2024HC Rajasthan09 Apr 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

Manoj Saini S/O Late Sh. Gheesa Lal vs. Directorate General Of Goods And Service Tax

CW/1926/2024HC Rajasthan08 Apr 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

Namokar Enterprises vs. State Of Rajasthan

CW/4236/2024HC Rajasthan08 Apr 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

Gvpr Engineers Limited vs. The State Of Rajasthan

CW/102/2024HC Rajasthan04 Apr 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

Gvprel-Dara Joint Venture vs. The State Of Rajasthan

CW/100/2024HC Rajasthan04 Apr 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S Thekedar Ramvir Singh Mines vs. State Of Rajasthan

CW/1637/2024HC Rajasthan04 Apr 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S Baba Traders vs. State Of Rajasthan

CW/1620/2024HC Rajasthan04 Apr 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S Thekedar Suresh Chand Goyal vs. State Of Rajasthan

CW/1636/2024HC Rajasthan04 Apr 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S Thekedar Girraj Prasad Garg vs. State Of Rajasthan

CW/1651/2024HC Rajasthan04 Apr 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S Thekedar Pankaj Sharma vs. State Of Rajasthan

CW/1632/2024HC Rajasthan04 Apr 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S Thekedar Pravin Mangal vs. State Of Rajasthan

CW/1471/2024HC Rajasthan04 Apr 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S Thekedar Laxman Goyal vs. State Of Rajasthan

CW/1638/2024HC Rajasthan04 Apr 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S Goyal Stone Art vs. State Of Rajasthan

CW/1622/2024HC Rajasthan04 Apr 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S. Maa Veshno Devi Gangsaw Enterprises vs. State Of Rajasthan

CW/1684/2024HC Rajasthan04 Apr 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S Thekedar Pankaj Kumar Mangal vs. State Of Rajasthan

CW/1623/2024HC Rajasthan04 Apr 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S Thekedar Manoj Kumar Garg vs. State Of Rajasthan

CW/1465/2024HC Rajasthan04 Apr 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S. Lila Dhar Prajapat vs. The State Of Rajasthan

CW/1830/2021HC Rajasthan03 Apr 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S. Khinwa Karan Prajapat vs. The State Of Rajasthan

CW/1829/2021HC Rajasthan03 Apr 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

Smt. Savita Sharma vs. Bharat Sangh

CW/3327/2024HC Rajasthan03 Apr 2024

Bench: MAHENDAR KUMAR GOYAL

M/S Mithlia Durgs PVT. LTD vs. Assistant Commissioner

CW/16952/2022HC Rajasthan03 Apr 2024

Bench: PUSHPENDRA SINGH BHATI,MUNNURI LAXMAN

Rajendra Jangid S/O Shri Kailash Chand vs. Union Of INDIA

CW/3373/2024HC Rajasthan02 Apr 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S Arg Electricals Private LTD vs. Commissioner (Appeals), CGST And Central Excise Jodhpur

CW/7130/2022HC Rajasthan01 Apr 2024

Bench: PUSHPENDRA SINGH BHATI,MUNNURI LAXMAN

M/S Gvpr Engineers PVT. LTD vs. The State Of Rajasthan

CW/99/2024HC Rajasthan28 Mar 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S P. K. Engineers vs. Union Of INDIA

CW/4539/2024HC Rajasthan28 Mar 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

Kushala Singh S/O Shri Hardeva Ram vs. Assistant Commissioner, State Tax

CW/6724/2020HC Rajasthan28 Mar 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S P. K. Engineers vs. Union Of INDIA

CW/4537/2024HC Rajasthan28 Mar 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S Shree Shanti Medical vs. State Of Rajasthan

CW/5367/2024HC Rajasthan27 Mar 2024

Bench: PUSHPENDRA SINGH BHATI,YOGENDRA KUMAR PUROHIT

Rajeev Kumar S/O Awadhesh Kumar vs. Union Of INDIA

CRLMP/2775/2023HC Rajasthan22 Mar 2024

Bench: ANIL KUMAR UPMAN

Sandhya Singal W/O Mandeep Singal vs. Union Of INDIA

CRLMP/1888/2023HC Rajasthan22 Mar 2024

Bench: ANIL KUMAR UPMAN

M/S Vaasyam Developers Private Limited vs. M/S Ranabhai Constructions Company

CW/11560/2023HC Rajasthan21 Mar 2024

Bench: MAHENDAR KUMAR GOYAL

Chintan Jain S/O Shri Kamal Jain vs. State Of Rajasthan

CW/19421/2023HC Rajasthan21 Mar 2024

Bench: ANOOP KUMAR DHAND

P.S. Infrabuild PVT. LTD vs. Union Of INDIA

CW/15693/2023HC Rajasthan21 Mar 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,MUNNURI LAXMAN

Commissioner Of Central Goods And Service Tax And Central Excise vs. M/S Azad Coach PVT. LTD

EXCIA/21/2020HC Rajasthan21 Mar 2024

Bench: PANKAJ BHANDARI,SHUBHA MEHTA

P.S. Infrabuild PVT. LTD vs. Union Of INDIA

CW/15960/2023HC Rajasthan21 Mar 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,MUNNURI LAXMAN

P.S. Infrabuild PVT. LTD vs. Union Of INDIA

CW/15053/2023HC Rajasthan21 Mar 2024

Bench: AUGUSTINE GEORGE MASIH,VINIT KUMAR MATHUR

P. S. Infrabuild PVT. LTD vs. Union Of INDIA

CW/15051/2023HC Rajasthan21 Mar 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,MUNNURI LAXMAN

M/S Azad Coach PVT. LTD vs. Commissioner Of Central Excise Jaipur -I

CW/11875/2020HC Rajasthan21 Mar 2024

Bench: PANKAJ BHANDARI,SHUBHA MEHTA

Ms Moti Commodity Futures P LTD vs. Commissioner Of Central Excise

CW/6354/2018HC Rajasthan20 Mar 2024

Bench: AVNEESH JHINGAN,BHUWAN GOYAL

Ms Moti Commodity Future P LTD vs. Commissioner Of Central Excise Andser Tax

EXCIA/30/2018HC Rajasthan20 Mar 2024

Bench: AVNEESH JHINGAN,BHUWAN GOYAL

M/S Bherunath Marble vs. State Of Rajasthan

CW/1517/2024HC Rajasthan20 Mar 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,MUNNURI LAXMAN

M/S. Choudhary Construction Company vs. State Of Rajasthan

CW/4727/2023HC Rajasthan19 Mar 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,MUNNURI LAXMAN

M/S Krishna Grit Udhyog vs. The State Of Rajasthan

CW/10474/2020HC Rajasthan18 Mar 2024

Bench: AVNEESH JHINGAN,BHUWAN GOYAL

M/S Shri Krishna Mines And Minerals Through Partner Sunder Mal Saini S/O Keshardev Saini vs. That State Of Rajasthan Through Principal Secretary Department Of Finance

CW/20652/2018HC Rajasthan18 Mar 2024

Bench: AVNEESH JHINGAN,BHUWAN GOYAL

Federal Mogul Goetze INDIA LTD vs. State Of Rajasthan

CW/12422/2020HC Rajasthan18 Mar 2024

Bench: AVNEESH JHINGAN,BHUWAN GOYAL

M/S Chandna Granites Private Limited vs. The State Of Rajasthan Through Principal Secretary

CW/19273/2018HC Rajasthan18 Mar 2024

Bench: AVNEESH JHINGAN,BHUWAN GOYAL

Ms Chouhan Minerals And Ors vs. State Of Raj And Ors

CW/8093/2018HC Rajasthan18 Mar 2024

Bench: AVNEESH JHINGAN,BHUWAN GOYAL

Ms Shri Laxmi Chemicals And Ors vs. State Of Raj And Ors

CW/12825/2018HC Rajasthan18 Mar 2024

Bench: AVNEESH JHINGAN,BHUWAN GOYAL

M/S Ganwari Silica Private Limited vs. The State Of Rajasthan

CW/11001/2020HC Rajasthan18 Mar 2024

Bench: AVNEESH JHINGAN,BHUWAN GOYAL

Federal Mogul Ignition Products INDIA LTD vs. State Of Rajasthan

CW/12423/2020HC Rajasthan18 Mar 2024

Bench: AVNEESH JHINGAN,BHUWAN GOYAL

M/S Shree Hans Suppliers vs. The State Of Rajasthan

CW/14882/2019HC Rajasthan18 Mar 2024

Bench: AVNEESH JHINGAN,BHUWAN GOYAL

Sodhani Sweets Private Limited vs. Joint Commissioner Circle-A

CW/3668/2024HC Rajasthan14 Mar 2024

Bench: PANKAJ BHANDARI,SHUBHA MEHTA

Rais Khan Proprietor Of M/S. Kota Metals S/O Abdul Shakur vs. Add. Commissioner, Enforcement Wing-Ii Rajasthan

CW/3087/2024HC Rajasthan14 Mar 2024

Bench: PANKAJ BHANDARI,SHUBHA MEHTA

Shabad Sharan Goyal S/O Shri Nirmal Kumar Goyal vs. Union Of INDIA

CW/7669/2023HC Rajasthan14 Mar 2024

Bench: PANKAJ BHANDARI,SHUBHA MEHTA

Pradeep Kumar S/O Shri Devraj Madhar vs. Union Of INDIA

CRLMP/3436/2023HC Rajasthan13 Mar 2024

Bench: ANIL KUMAR UPMAN

M/S Puranmal Satyanarain Sawai Madhopur vs. State Of Rajasthan

CRLMP/1204/2024HC Rajasthan12 Mar 2024

Bench: SUDESH BANSAL

M/S Gurunanak Arecanut Traders vs. Additional Commissioner

WMAP/147/2023HC Rajasthan07 Mar 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,ANIL KUMAR UPMAN

Shri Ganesh Handicraft vs. Union Of INDIA

CW/13942/2022HC Rajasthan07 Mar 2024

Bench: PUSHPENDRA SINGH BHATI,MUNNURI LAXMAN

Shahid Glass vs. Assistant Commissioner, Rajasthan Goods And Service Tax

CW/4481/2023HC Rajasthan07 Mar 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

Shankar Lal Jangir vs. Union Of INDIA

CW/3900/2024HC Rajasthan06 Mar 2024

Bench: PUSHPENDRA SINGH BHATI,MUNNURI LAXMAN

Babu Lal vs. Union Of INDIA

CW/3915/2024HC Rajasthan06 Mar 2024

Bench: PUSHPENDRA SINGH BHATI,MUNNURI LAXMAN

Shankar Lal Jangir vs. Union Of INDIA

CW/3896/2024HC Rajasthan06 Mar 2024

Bench: PUSHPENDRA SINGH BHATI,MUNNURI LAXMAN

Shankar Lal Jangir vs. Union Of INDIA

CW/3897/2024HC Rajasthan06 Mar 2024

Bench: PUSHPENDRA SINGH BHATI,MUNNURI LAXMAN

Babu Lal vs. Union Of INDIA

CW/3903/2024HC Rajasthan06 Mar 2024

Bench: PUSHPENDRA SINGH BHATI,MUNNURI LAXMAN

Shankar Lal Jangir vs. Union Of INDIA

CW/3918/2024HC Rajasthan06 Mar 2024

Bench: PUSHPENDRA SINGH BHATI,MUNNURI LAXMAN

Ashutosh Garg S/O Sh. Krishna Gopal Garg vs. Union Of INDIA

CRLMB/548/2024HC Rajasthan06 Mar 2024

Bench: ANOOP KUMAR DHAND

Pradeep Kumar Gupta @ Sonu vs. Union Of INDIA

CRLMB/1156/2024HC Rajasthan05 Mar 2024

Bench: FARJAND ALI

Ankit Aswal vs. Union Of INDIA

CRLMB/1702/2024HC Rajasthan05 Mar 2024

Bench: FARJAND ALI

Db Industries vs. Union Of INDIA

CW/4572/2023HC Rajasthan05 Mar 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

Ashok Varandani, Proprietor Of M/S Kamaldeep Printers vs. Central Board Of Indirect Taxes And Customs

CW/2422/2024HC Rajasthan04 Mar 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S Genus Innovation LTD vs. Union Of INDIA

CW/20014/2023HC Rajasthan04 Mar 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S Genus Innovation LTD vs. Union Of INDIA

CW/20009/2023HC Rajasthan04 Mar 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S Genus Innovation LTD vs. Union Of INDIA

CW/19983/2023HC Rajasthan04 Mar 2024

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

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