Pradeep Kumar S/O Shri Devraj Madhar vs. Union Of INDIA

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CRLMP/3436/2023HC RajasthanGSTCNR RJHC02039464202313 March 2024Bench: ANIL KUMAR UPMAN1 pages

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[2024:RJ-JP:12521] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR S.B. Criminal Miscellaneous (Petition) No. 3436/2023 Pradeep Kumar S/o Shri Devraj Madhar, Aged About 51 Years, R/o Wz- 681/3, Gali No. 27E, Sadh Nagar-Ii, Palam Colony, Delhi-110045. ----Petitioner Versus Union Of India, Through Senior Intelligence Officer, Directorate General Of Goods And Services Tax Intelligence (Dggi), Jaipur Zonal Unit, Sarojini Marg, C-Scheme, Jaipur. ----Respondent For Petitioner(s) : Mr. Kanishk Singhal for Mr. Gunjan Pathak For Respondent(s) : Mr. Kinshuk Jain, Senior Standing Counsel for DGGI HON'BLE MR. JUSTICE ANIL KUMAR UPMAN Order 13/03/2024 Learned counsel for the petitioner wants to withdraw this petition.

Consequently, this criminal misc. petition is dismissed as withdrawn. (ANIL KUMAR UPMAN),J GAUTAM JAIN /86

Reproduced from the public record of the Rajasthan High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.