Rajasthan High Court GST Judgments — 2024

M/S. Prakash Chand Murari Lal Agarwal vs. Union Of INDIA Through Secretary

Bench: PANKAJ BHANDARI,PRAVEER BHATNAGAR

Vectus Industries Limited vs. The Chief Commissioner

Bench: MANINDRA MOHAN SHRIVASTAVA,GANESH RAM MEENA

Gharda Chemical Limited vs. Union Of INDIA

Bench: SHREE CHANDRASHEKHAR,KULDEEP MATHUR

M/S. Wild Eye Travels vs. Union Of INDIA

Bench: SHREE CHANDRASHEKHAR,KULDEEP MATHUR

Marudhar Cine Entertainment LLP vs. Union Of INDIA

Bench: PANKAJ BHANDARI,PRAVEER BHATNAGAR

M/S Shri Dayalu Enterprises vs. State Of Rajasthan

M/S. Angel Shipping vs. State Of Rajasthan

Bench: PUSHPENDRA SINGH BHATI,MUNNURI LAXMAN

Bhagwan Sahay Gupta S/O Sh. Ramkaran Gupta vs. Union Of INDIA

Bench: PANKAJ BHANDARI

Anil Kumar S/O Ramniwas vs. Union Of INDIA

Bench: PRAVEER BHATNAGAR

Dhansar Engineering Company PVT. LTD vs. The Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,MADAN GOPAL VYAS

M/S. Coral Developers vs. Union Of INDIA

Bench: SHREE CHANDRASHEKHAR,KULDEEP MATHUR

M/S. Suresh Iron Store vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,ASHUTOSH KUMAR

M/S C. S. Doshi vs. Union Of INDIA

Bench: SHREE CHANDRASHEKHAR,KULDEEP MATHUR

M/S Molana Construction Company vs. Central Goods And Service Tax Department

Bench: SHREE CHANDRASHEKHAR,KULDEEP MATHUR

M/S N.H. Lubricants vs. State Of Rajasthan

Bench: MANINDRA MOHAN SHRIVASTAVA,ASHUTOSH KUMAR

M/S Shree Shakti Minerals vs. The Commissioner

Bench: SHREE CHANDRASHEKHAR,KULDEEP MATHUR

M/S Rajasthan Khadi Sangh vs. State Of Rajasthan

M/S Rajasthan Khadi Sangh vs. State Of Rajasthan

M/S Rajasthan Khadi Sangh vs. State Of Rajasthan

M.K. Traders vs. State Of Rajasthan

Bench: MANINDRA MOHAN SHRIVASTAVA,ASHUTOSH KUMAR

M/S Mukesh Kumar Goyal vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,ASHUTOSH KUMAR

M/S K L Dosi Medicals vs. Union Of INDIA

Bench: SHREE CHANDRASHEKHAR,KULDEEP MATHUR

M/S Pvr Inox Limited (Formely Known As M/S Inox Leisure Limited) vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,ASHUTOSH KUMAR

M/S Pvr Inox Limited vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,ASHUTOSH KUMAR

M/S Pvr Inox Limited vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,ASHUTOSH KUMAR

M/S Pvr Inox Limited vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,ASHUTOSH KUMAR

M/S Pvr Inox Limited (Formely Known As M/S Inox Leisure Limited) vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,ASHUTOSH KUMAR

M/S Power Grid Corporation Of INDIA LTD vs. State Of Rajasthan

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

M/S Naolin Infrastructure PVT LTD vs. M/S Prem Cables PVT LTD

Bench: PUSHPENDRA SINGH BHATI,MUNNURI LAXMAN

Mitul Pradhanji Thakor Proprietor Of Rutvi Enterprise vs. Chief Commissioner Of State Tax

Bench: SHREE CHANDRASHEKHAR,KULDEEP MATHUR

S And R Erectors vs. Union Of INDIA

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

Rameshwar Prasad Beniwal S/O Shri Mangilal vs. Smt. Maya W/O Rameshwar Beniwal D/O Shri Siyaram

Bench: MAHENDAR KUMAR GOYAL

M/S Ambey Ispat PVT. Limited vs. Commissioner, Central Excise And CGST

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

Durgesh Garg S/O Krishan Kumar vs. Commissioner, Central Excise And CGST

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

Durgesh Garg S/O Krishan Kumar vs. Union Of INDIA

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

M/S Ambey Ispat PVT. Limited vs. Union Of INDIA

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

Durgesh Garg S/O Krishan Kumar vs. Union Of INDIA

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

Durgesh Garg S/O Krishan Kumar vs. Commissioner, Central Excise And CGST

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

M/S Waheguru Tradelink vs. Commissioner, Central Excise And CGST

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

M/S Waheguru Tradelink vs. Union Of INDIA

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

M/S Rajasthan State Road Transport Corporation vs. Commissioner, CGST

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

M/S Balaji Shipping vs. Union Of INDIA

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

M/S Balaji Shipping vs. Union Of INDIA

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

M/S. Bikaji Foods International Limited vs. Union Of INDIA

Bench: PUSHPENDRA SINGH BHATI,MUNNURI LAXMAN

M/S Tanvi Enterprises vs. Union Of INDIA

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

M/S Pernod Richard INDIA PVT. LTD vs. Union Of INDIA

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

M/S Mahira Industry vs. Union Of INDIA

Bench: MAHENDAR KUMAR GOYAL

M/S. Rajendra Trading Company vs. Union Of INDIA

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

M/S. M G Industries O vs. Union Of INDIA

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

Shiv Kripa Build Estate Private Limited vs. Union Of INDIA

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

Power And Instrumentation (Guj) LTD vs. The Additional Commissioner Of CGST And Ce

Bench: MANINDRA MOHAN SHRIVASTAVA,MADAN GOPAL VYAS

Rudrani Electro Engraving PVT LTD vs. Union Of INDIA

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

Jai Ambey Engineering Works vs. Union Of INDIA

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

M/S Mo Industries vs. Union Of INDIA

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

M/S. Aa.K Enterprises vs. State Of Rajasthan

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S B.D. Gargieya And Company vs. Assistant Commissioner Of Central Goods And Services Tax

Bench: ANOOP KUMAR DHAND

M/S Reliance Chemotex Industries LTD vs. Union Of INDIA

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

M/S Reliance Chemotex Industries LTD vs. Union Of INDIA

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

M/S Shri Laxmi Industries vs. Union Of INDIA

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

M/S Kumbhalgarh Yatri Niwas Private Limited Hotel Kumbhal Mehar vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,MADAN GOPAL VYAS

M/S Shri Tirupati Enterprises vs. The Commissioner, Central Goods And Services Tax

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

M/S Monaksh Finance Private Limited vs. Union Of INDIA

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

M/S Sinex Vision vs. Commissioner, Central Excise And CGST

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

M/S. Vasudha Venture vs. Union Of INDIA

Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR

M/S Balaji Shipping vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S Balaji Shipping vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S Rajasthan Electronics And Instruments Limited vs. Assistant Commissioner Jurisdiction CGST Division-G

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S Balaji Tiles And Sanitary vs. Union Of INDIA

Bench: PUSHPENDRA SINGH BHATI,YOGENDRA KUMAR PUROHIT

M/S Maanvik Construction vs. Commissioner (Appeals)

Bench: PUSHPENDRA SINGH BHATI,YOGENDRA KUMAR PUROHIT

M/S Okaya Power Private Limited vs. Deputy Commissioner Of State Tax

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S Trishul Asphalts Products vs. The Commissioner

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S Star Stone Crusher vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

Hill Grove Cols Institute Of Pharmacy Behind Mahaveer Hospital vs. Rajasthan University Of Health Sciences

Bench: NUPUR BHATI

Shekhar Chand Sacheti S/O Late Shri Kushal Chand Sacheti vs. Chief Commissioner, Commercial Taxes Department

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

Commissioner Of Customs vs. M/S Navrattan Jewellers

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S New INDIA Contractors And Developers PVT. LTD vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

Nice Telecommunication Private Limited vs. Assistant Commissioner

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

Som Traders vs. State Of Rajasthan

Bench: PUSHPENDRA SINGH BHATI,YOGENDRA KUMAR PUROHIT

M/S B.R. Construction Company vs. Deputy Director

Bench: PANKAJ BHANDARI,SHUBHA MEHTA

Ginni Industries And Timber Merchant vs. State Of Rajasthan

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

Ginni Industries And Timber Merchant vs. State Of Rajasthan

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

Gps Automobiles PVT. LTD vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,BHUWAN GOYAL

M/S. Htc Toughened Glass vs. State Of Rajasthan

Bench: PUSHPENDRA SINGH BHATI,MUNNURI LAXMAN

Shan Mohammad S/O Faujdar vs. Union Of INDIA

Bench: AVNEESH JHINGAN,BHUWAN GOYAL

Jupiter International (Sales) vs. Union Of INDIA

Bench: AVNEESH JHINGAN,BHUWAN GOYAL

M/S Pinky Marbles vs. Director General Of Goods And Service Tax Intelligence

Bench: PANKAJ BHANDARI,SHUBHA MEHTA

M/S Shree K R Engineering Works vs. Union Of INDIA

Bench: PUSHPENDRA SINGH BHATI,YOGENDRA KUMAR PUROHIT

Ramdev Agro Agency vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,MUNNURI LAXMAN

Jai Prakash vs. State Of Rajasthan

Bench: MANINDRA MOHAN SHRIVASTAVA,MUNNURI LAXMAN

Dhirendra Yadav Son Of Shri Ramkumar Yadav vs. State Of Rajasthan

Bench: ANIL KUMAR UPMAN

M/S Metso INDIA PVT. LTD vs. State Of Rajasthan

Bench: PANKAJ BHANDARI,SHUBHA MEHTA

Govindjee Dairymilk PVT. LTD vs. Central Goods And Services Tax Authorities

Bench: PANKAJ BHANDARI,SHUBHA MEHTA

Govind Jee Dairymilk PVT. LTD vs. Central Goods And Services Tax Authorities

Bench: PANKAJ BHANDARI,SHUBHA MEHTA

M/S. Unidor Industries vs. Union Of INDIA, Through Revenue Secretary

Bench: AVNEESH JHINGAN,BHUWAN GOYAL

M/S Prem Kumar Khandelwal vs. Union Of INDIA

Bench: PANKAJ BHANDARI,PRAVEER BHATNAGAR

Assistant Commissioner vs. Official Liquidator

Bench: SAMEER JAIN

M/S Lakhlan And Quershi vs. Chairman R H B

Bench: AVNEESH JHINGAN,BHUWAN GOYAL

M/S Ashok Kumar Mehnot vs. Chairman R H B

Bench: AVNEESH JHINGAN,BHUWAN GOYAL

M/S. Savio Jewellery vs. Commissioner, Central Goods And Service Tax

Bench: PANKAJ BHANDARI,SHUBHA MEHTA

Balaji Mines And Minerals vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,MUNNURI LAXMAN