Assistant Commissioner vs. Official Liquidator

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COAP/3/2024HC RajasthanGSTCNR RJHC02033736202403 May 2024Bench: SAMEER JAIN1 pages

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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR S.B. Civil Misc. Company Application No. 3/2024 IN S.B. Civil Company Petition No.11/2016 Assistant Commissioner, O/o The Assistant Commissioner, Central Goods and Services Tax Division-I, Vidhyadhar Nagar, Sector-10, Jaipur. ----Petitioner Versus Official Liquidator attached to the Rajasthan High Court, Jaipur Bench, Jaipur of M/s. N. M. Roof Designers Limited (in liquidation). ----Respondent For Petitioner(s) : Mr. Ajay Shukla with Mr. Raghu Sharma For Respondent(s) : Mr. Ankit Sethi for OL HON'BLE MR. JUSTICE SAMEER JAIN Order 03/05/2024 Company application (3/2024) has been filed for condonation of delay to participate in the proceedings qua CGST.

For the reasons stated in the application, the same is allowed. On directions of the court, Mr. Ankit Sethi accepts notice on behalf of OL. (SAMEER JAIN),J JKP/285

Reproduced from the public record of the Rajasthan High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.