Commissioner Of Customs vs. M/S Navrattan Jewellers
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[2024:RJ-JP:25227-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Custom Appeal No. 1/2021 CGST C.C & C.E. - Jaipur I, NCR Building, Statue Circle, C- Scheme, Jaipur, (Rajasthan)-302005 ----Appellant Versus Navrattan Jewellers, New, A-40, Sethi Colony, Shiv Marg, Jaipur Rajasthan-302004. ----Respondent For Appellant(s) : Mr. Kinshuk Jain HON'BLE THE CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE BHUWAN GOYAL Order 27/05/2024 Learned counsel for the appellant seeks to withdraw this appeal in view of the instructions dated 02.11.2023, as the tax effect is less than Rs.1 crore.
In view of the aforesaid statement, the appeal is dismissed as withdrawn. (BHUWAN GOYAL),J (MANINDRA MOHAN SHRIVASTAVA),CJ RAJAT/SUDEEPAK/53
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