Rajasthan High Court GST Judgments — 2023

176 judgments. Showing the 100 most recent.

• Chambal Fertilisers And Chemicals Limited v. Union Of INDIA

  Record only

  CW/7091/2019·21 Dec 2023

• Vaibhav Global Limited v. Union Of INDIA

  Record only

  CW/19944/2023·21 Dec 2023

• Vaibhav Global Limited v. Union Of INDIA

  Record only

  CW/4465/2021·21 Dec 2023

• Natwar Lal Sharda S/O Late Sh. Tansukh Rai Sharda v. Union Of INDIA

  Record only

  WRW/113/2019·20 Dec 2023

• M/S. Sanwaria Sweets Private Limited v. Union Of INDIA

  Record only

  WRW/89/2019·20 Dec 2023

• Veer Prabhu Marketing LTD. v. Union Of INDIA

  Record only

  CW/732/2021·20 Dec 2023

• M/S Pooran Chand Gupta v. Union Of INDIA

  Record only

  CW/17154/2023·20 Dec 2023

• Ravi Kumar Jeph S/O Late Sh. Shrawan Lal Meena v. Joint Director

  Record only

  CW/4928/2020·19 Dec 2023

• M/S Ingram Micro INDIA Private Limited v. The Assistant Commissioner, Anti-Evasion

  Record only

  STR/158/2022·14 Dec 2023

• M/S Shreepati Computers v. The Assistant Commissioner

  Record only

  STR/14/2022·14 Dec 2023

• M/S Supertron Electronics Private Limited v. The Assistant Commissioner

  Record only

  STR/3/2023·14 Dec 2023

• M/S Supertron Electronics Private Limited v. The Assistant Commissioner

  Record only

  STR/2/2023·14 Dec 2023

• M/S Sanwaria Taxpro Private Limited v. The Commissioner

  Record only

  STR/114/2020·14 Dec 2023

• M/S Shreepati Computers v. The Assistant Commissioner

  Record only

  STR/20/2022·14 Dec 2023

• M/S Supertron Electronics Private Limited v. The Commissioner

  Record only

  STR/115/2020·14 Dec 2023

• M/S Shreepati Computech PVT. Limited v. The Assistant Commissioner

  Record only

  STR/19/2022·14 Dec 2023

• Mohit S/O Shri Ishwar Sharma v. Union Of INDIA

  Record only

  CRLMB/14737/2023·14 Dec 2023

• M/S. Swastik Copper PVT. LTD. v. Union Of INDIA

  Record only

  CW/4704/2023·12 Dec 2023

• Sandeep Singhal S/O Shri Shiv Shankar v. Directorate General Of Central Goods And Services Tax Intelligence

  Record only

  CRLMB/14063/2023·8 Dec 2023

• Rishabh Jain S/O Shri Yogesh Jain v. State Of Rajasthan

  Record only

  CRLMB/10718/2023·4 Dec 2023

• M/S. Leena Traders v. The Union Of INDIA

  Record only

  CW/511/2020·2 Dec 2023

• Marudhar Medical Store v. Assistant Commissioner

  Record only

  CW/16472/2023·1 Dec 2023

• Manoj Saini S/O Late Sh. Gheesa Lal v. Directorate General Of Goods And Service Tax

  Record only

  CW/17960/2023·1 Dec 2023

• M/S. Mahadev Cotton Pressing v. State Of Rajasthan

  Record only

  CW/2384/2022·29 Nov 2023

• Maharana Pratap Hawai Adda Taxi Sangathan v. Assistant Commissioner

  Record only

  CW/2417/2023·28 Nov 2023

• M/S Kalivahan Tyres LLP v. Union Of INDIA

  Record only

  CW/19063/2023·24 Nov 2023

• M/S. Lupin Forging PVT. LTD. v. Rajendra Kumar

  Record only

  CCP/739/2020·7 Nov 2023

• Balesar Kray Vikray Sahkari Samiti Limited v. Union Of INDIA

  Record only

  CW/2002/2021·7 Nov 2023

• Rajat S/O Sh. Surendra Mittal v. Union Of INDIA

  Record only

  CRLMB/13461/2023·7 Nov 2023

• M/S. R.N. Forging PVT. LTD. v. Rajendra Kumar

  Record only

  CCP/740/2020·7 Nov 2023

• M/S Khandelia Oil And General Mills PVT LTD v. Union Of INDIA

  Record only

  CW/17699/2023·6 Nov 2023

• Union Of INDIA v. Emgee Cables And Communications LTD

  Record only

  CRLLA/165/2019·4 Nov 2023

• M/S Hrdk Bullions And Refinery PVT. LTD. v. Goods And Services Tax (GST) Council

  Record only

  CW/4550/2023·3 Nov 2023

• M/S Nahar Industrial Enterprises Limited v. Union Of INDIA

  Record only

  CW/8489/2021·31 Oct 2023

• M/S Nahar Industrial Enterprises Limited v. Union Of INDIA

  Record only

  CW/8487/2021·31 Oct 2023

• M/S Nahar Industrial Enterprises Limited v. Union Of INDIA

  Record only

  CW/8490/2021·31 Oct 2023

• M/S Nahar Industrial Enterprises Limited v. Union Of INDIA

  Record only

  CW/8476/2021·31 Oct 2023

• M/S. R.N. Forging PVT. LTD. v. Union Of INDIA

  Record only

  CW/5437/2019·31 Oct 2023

• Mukesh Kumar Mann S/O Late Shri Ratan Lal Mann v. Union Of INDIA

  Record only

  CW/17107/2023·20 Oct 2023

• M/S Ram Prasad Mishra v. Union Of INDIA

  Record only

  CW/15695/2023·17 Oct 2023

• Bharat Raj Punj S/O Late Shri Brij Raj Punj v. Union Of INDIA

  Record only

  CRLMP/6003/2023·13 Oct 2023

• M/S Nitin Motors (Rajesh Punia) v. Union Of INDIA

  Record only

  CW/6199/2020·11 Oct 2023

• M/S Jaipur Palace Hotels Private Limited v. State Of Rajasthan

  Record only

  CW/12537/2023·6 Oct 2023

• M/S Drive Digital v. Union Of INDIA

  Record only

  CW/9397/2022·6 Oct 2023

• M/S. Triangle Engineers Private Limited v. Union Of INDIA

  Record only

  CW/14728/2022·6 Oct 2023

• M/S. Garg Fertilizer Company v. Union Of INDIA And Ors

  Record only

  CW/6574/2018·4 Oct 2023

• Shree Raj Exports Private Limited v. Union Of INDIA

  Record only

  CW/13433/2019·3 Oct 2023

• Amit Kumar Son Of Late Madhusudan Gurjar v. Union Of INDIA

  Record only

  CW/14886/2023·29 Sept 2023

• Mukesh Kumar Mann S/O Late Shri Ratan Lal Mann v. Union Of INDIA

  Record only

  CW/14894/2023·29 Sept 2023

• National Engineering Industries Limited v. Assistant Commissioner Anti Evasion

  Record only

  STR/8/2019·27 Sept 2023

• National Engineering Industries Limited v. Assistant Commissioner Anti Evasion

  Record only

  STR/11/2019·27 Sept 2023

• National Engineering Industries Limited v. Assistant Commissioner, Anti Evasion

  Record only

  STR/15/2019·27 Sept 2023

• M/S. Kansara Modler Limited v. Union Of INDIA

  Record only

  CW/1155/2021·27 Sept 2023

• M/S. Lupin Forging PVT. LTD. v. Union Of INDIA

  Record only

  CW/5589/2019·27 Sept 2023

• M/S Gvpr Engineers Limited v. The Micro And Small Enterprises Facilitation Council

  Record only

  CW/8452/2023·26 Sept 2023

• Union Of INDIA v. Ramesh Kumar Son Of Shri Babu Lal

  Record only

  CRLBC/27/2023·18 Sept 2023

• Unique Organics Limited v. Union Of INDIA

  Record only

  CW/14226/2023·13 Sept 2023

• M/S Triupati Trucking LLP v. The Superintendent

  Record only

  CW/4852/2023·11 Sept 2023

• Hv Airconditioning Systems Private Limited v. Additional Commissioner (Appeals)

  Record only

  CW/3885/2021·11 Sept 2023

• M/S Hotel The Tiger v. Union Of INDIA

  Record only

  CW/9620/2020·6 Sept 2023

• Gayatri Constructions v. Commissioenr, Central Goods And Services Tax

  Record only

  CW/817/2021·5 Sept 2023

• M/S Gurunanak Arecanut Traders v. Additional Commissioner, Enforcement Wing-Ii

  Record only

  CW/18845/2022·2 Sept 2023

• M/S Manak Poly Chem Enterprises v. State Of Rajasthan

  Record only

  CW/10662/2023·2 Sept 2023

• Raghunandan Singh Chundawat v. Union Of INDIA

  Record only

  CW/12965/2023·2 Sept 2023

• Union Of INDIA v. Hindustan Zinc LTD

  Record only

  CMAP/1/2020·28 Aug 2023

• M/S Purshottam Kumar Jain v. Union Of INDIA

  Record only

  CUSTA/1/2023·22 Aug 2023

• Anil Agrawal S/O Late Sadalal Agrawal v. Union Of INDIA

  Record only

  CRLMB/10687/2023·21 Aug 2023

• M/S Divya Upchar Sansthan v. Directorate Gen. Of Goods And Service Tax Intelligence

  Record only

  CW/8526/2022·7 Aug 2023

• Mahendra Mangal S/O Shri Ramesh Chand v. Union Of INDIA

  Record only

  CRLMB/9160/2023·4 Aug 2023

• M/S Chambal Fertilisers And Chemical LTD. Kota v. Assistant Commissioner, Commercial Taxes Department

  Record only

  STR/197/2018·3 Aug 2023

• M/S Chambal Fertilisers And Chemicals LTD. v. Commercial Taxes Officer

  Record only

  STR/104/2020·3 Aug 2023

• Jitendra Kumar Gupta @ Jitendra Gupta S/O Prahlad Kumar Gupta v. Union Of INDIA

  Record only

  CRLMB/9590/2023·3 Aug 2023

• Rajasthan Bar Federation v. Union Of INDIA

  Record only

  CW/11167/2019·2 Aug 2023

• The Jaipur Tax Bar Association v. Union Of INDIA

  Record only

  CW/16346/2019·2 Aug 2023

• M/S National Motors v. Union Of INDIA

  Record only

  CW/6237/2020·31 Jul 2023

• Sh. Sri Srivats Rathi S/O Shri Arun Kumar Rathi v. Commissioner, CGST

  Record only

  CRES/30/2022·28 Jul 2023

• Commissioner Of Central Excise And Service Tax v. M M Brothers

  Record only

  EXCIA/34/2019·25 Jul 2023

• Power And Instrumentation (Guj.) LTD. v. Commissioner

  Record only

  CW/5274/2023·25 Jul 2023

• Rambagh Golf Club v. Union Of INDIA

  Record only

  WRW/29/2022·24 Jul 2023

• Vineet Gupta Son Of Shri Mahendra Prakash Gupta v. Union Of INDIA

  Record only

  CRLMB/7162/2023·20 Jul 2023

• Amit Jain S/O Shri Satendra Jain v. Union Of INDIA

  Record only

  CRLMB/5974/2023·20 Jul 2023

• M/S Prem Henna PVT. LTD. v. Union Of INDIA

  Record only

  CW/10921/2020·17 Jul 2023

• Baker Hughes Asia Pacific Limited v. Dr. Bihari Lal Darji

  Record only

  WCP/401/2023·11 Jul 2023

• Shri Modi Levigated Kaolin Private Limited v. State Tax Officer

  Record only

  CW/5354/2022·10 Jul 2023

• M/S Blue Phosphate LTD. v. Union Of INDIA

  Record only

  CW/9900/2021·10 Jul 2023

• M/S Blue Phosphate LTD. v. Union Of INDIA

  Record only

  CW/12463/2020·7 Jul 2023

• Darshan Solutions v. Union Of INDIA

  Record only

  CW/9904/2023·6 Jul 2023

• Namo Solution v. Union Of INDIA

  Record only

  CW/9908/2023·6 Jul 2023

• Lalit Goyal S/O Shri Kunj Bihari v. Union Of INDIA

  Record only

  CRLMB/5702/2023·5 Jul 2023

• M/S. Mayank Kumar Surendra Kumar v. Union Of INDIA

  Record only

  WRES/28/2023·4 Jul 2023

• Rajcomp Info Services LTD. v. Union Of INDIA

  Record only

  CW/8565/2023·1 Jun 2023

• Commissioner Of Customs, Central Excise And Service Tax Jaipur-I v. National Engineering Industires LTD

  Record only

  EXCIA/208/2018·31 May 2023

• Mahalaxmi Minerals v. Union Of INDIA

  Record only

  CW/6853/2022·29 May 2023

• Assistant Commissioner v. M/S Gem INDIA Investments

  Record only

  STR/13/2023·16 May 2023

• M/S Gem INDIA Exports v. Assistant Commissioner, Anti Evasion

  Record only

  STR/64/2023·16 May 2023

• Assistant Commissioner v. M/S Gem INDIA Exports

  Record only

  STR/16/2023·16 May 2023

• Assistant Commissioner v. M/S Gem INDIA Investments

  Record only

  STR/15/2023·16 May 2023

• M/S Gem INDIA Exports v. Assistant Commissioner, Anti Evasion

  Record only

  STR/61/2023·16 May 2023

• M/S Gem INDIA Investments v. Assistant Commissioner, Anti Evasion

  Record only

  STR/63/2023·16 May 2023

• M/S Gem INDIA Investments v. Assistant Commissioner, Anti Evasion

  Record only

  STR/66/2023·16 May 2023