Manoj Saini S/O Late Sh. Gheesa Lal vs. Directorate General Of Goods And Service Tax
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[2023:RJ-JP:37285] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR S.B. Civil Writ Petition No.17960/2023 Manoj Saini S/o Late Sh. Gheesa Lal, Aged About 37 Years, Resident Of Om Shanti Kunj, Near Satya Narayan Temple, Kishangarh (Ajmer) Rajasthan- 305802. ----Petitioner Versus
Directorate General Of Goods And Service Tax, Intelligence, Jaipur Zonal Unit, C-62, Sarojini Marg, C- Scheme, Jaipur 302001. 2. Office Of The Chief Commissioner, Central Goods And Services Tax, Jaipur Zone, New Central Revenue Building, Statue Circle, C Scheme, Jaipur - 302005. 3. Additional Commissioner (Enforcement), Hq, Commercial Tax Department, Rajasthan, Jaipur. ----Respondents For Petitioner(s) : Mr.Niraj Pal Singh Yadav, Adv. HON'BLE MR. JUSTICE AVNEESH JHINGAN Order 01/12/2023 Learned counsel for the petitioner seeks permission to withdraw the writ petition with liberty to file fresh with better particulars. Dismissed as withdrawn with liberty as prayed. (AVNEESH JHINGAN), J HS/380
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