Rajat S/O Sh. Surendra Mittal vs. Union Of INDIA

CRLMB/13461/2023HC RajasthanGSTCNR RJHC02087381202307 November 2023Bench: ANIL KUMAR UPMAN1 pages

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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR S.B. Criminal Miscellaneous Bail Application No. 13461/2023 Rajat S/o Sh. Surendra Mittal, Aged About 24 Years, Resident Of Flat No. 605, Prakash Tower Samiti, Peer Machalla, Panchkula, Zirakpur, Punjab. (Petitoner Is Confined At Central Jail, Jaipur) ----Petitioner Versus

1.

Union Of India, Through Special P.p.

2.

Intelligence Officer, Directorate General Of Goods And Services Tax Intelligence, C-62, Sarojini Marg, C-Scheme, Jaipur, Rajasthan ----Respondents For Petitioner(s) : Mr. Dinesh Hissaria For Respondent(s) : Mr. Jay Upadhyay for Mr. Kinshuk Jain, for the respondent HON'BLE MR. JUSTICE ANIL KUMAR UPMAN Order 07/11/2023 Learned counsel for the petitioner wants to withdraw this miscellaneous bail application. Accordingly, the miscellaneous bail application is dismissed as withdrawn. (ANIL KUMAR UPMAN),J ANAND TANWAR /967

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