Rajasthan High Court GST Judgments — 2023

M/S. Eternal Heart Care Centre And Research Institute Private Limited vs. The State Of Rajasthan

Bench: MANINDRA MOHAN SHRIVASTAVA,ASHUTOSH KUMAR

M/S. Eternal Heart Care Centre And Research Institute Private Limited vs. The State Of Rajasthan

Bench: MANINDRA MOHAN SHRIVASTAVA,ASHUTOSH KUMAR

Union Of INDIA vs. Tax Bar Association

M/S Gurunanak Arecanut Traders vs. Additional Commissioner, Enforcement Wing-Ii

Bench: MANINDRA MOHAN SHRIVASTAVA,ASHUTOSH KUMAR

M/S Manak Poly Chem Enterprises vs. State Of Rajasthan

Bench: MANINDRA MOHAN SHRIVASTAVA,ASHUTOSH KUMAR

Raghunandan Singh Chundawat vs. Union Of INDIA

Bench: AUGUSTINE GEORGE MASIH,VINIT KUMAR MATHUR

Arjun Deshpande S/O Shri Rajesh Deshpande vs. State Of Rajasthan

Bench: ANIL KUMAR UPMAN

Rajesh Deshpande S/O Shri Nand Kumar Deshpande vs. State Of Rajasthan

Bench: ANIL KUMAR UPMAN

Union Of INDIA vs. Hindustan Zinc LTD

Bench: AUGUSTINE GEORGE MASIH,VINIT KUMAR MATHUR

Dev Adania vs. State Of Rajasthan

Bench: FARJAND ALI

Amrit Lal Dava vs. Union Of INDIA

Bench: VIJAY BISHNOI,YOGENDRA KUMAR PUROHIT

Special Lime Stone PVT. LTD vs. Union Of INDIA

Bench: VIJAY BISHNOI,YOGENDRA KUMAR PUROHIT

M/S Purshottam Kumar Jain vs. Union Of INDIA

Bench: AUGUSTINE GEORGE MASIH,SAMEER JAIN

Anil Agrawal S/O Late Sadalal Agrawal vs. Union Of INDIA

Bench: BIRENDRA KUMAR

Kiran Khiriya W/O Sampat Singh vs. State Of Rajasthan

Bench: ASHOK KUMAR GAUR

M/S. Orient Refractories Limited vs. State Of Rajasthan

Moral S. Agarwal vs. State Of Rajasthan-State

M/S Divya Upchar Sansthan vs. Directorate Gen. Of Goods And Service Tax Intelligence

Lalit Kumar S/O Shri Nathu Singh vs. The State Of Rajasthan

Bench: BIRENDRA KUMAR

Mahendra Mangal S/O Shri Ramesh Chand vs. Union Of INDIA

Bench: NARENDRA SINGH DHADDHA

M/S Rfe Solar Private Limited vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,PRAVEER BHATNAGAR

M/S Chambal Fertilisers And Chemical LTD. Kota vs. Assistant Commissioner, Commercial Taxes Department

Bench: SAMEER JAIN

M/S Chambal Fertilisers And Chemicals LTD vs. Commercial Taxes Officer

Bench: SAMEER JAIN

Jitendra Kumar Gupta @ Jitendra Gupta S/O Prahlad Kumar Gupta vs. Union Of INDIA

Bench: BIRENDRA KUMAR

Zephyrsun Electro Mech Private Limited vs. Commissioner

Bench: AUGUSTINE GEORGE MASIH,VINIT KUMAR MATHUR

Rajasthan Bar Federation vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,PRAVEER BHATNAGAR

The Jaipur Tax Bar Association vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,PRAVEER BHATNAGAR

M/S. Arora Automobiles vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,PRAVEER BHATNAGAR

M/S National Motors vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,PRAVEER BHATNAGAR

Sh. Sri Srivats Rathi S/O Shri Arun Kumar Rathi vs. Commissioner, CGST

Bench: MANINDRA MOHAN SHRIVASTAVA,NARENDRA SINGH DHADDHA

M/S. Dev Polymers vs. M/S. Shri Polyplast

Kriti Creation vs. Union Of INDIA

Bench: MAHENDAR KUMAR GOYAL,UMA SHANKER VYAS

M/S. Shreenath Enterprises PVT. LTD vs. State Of Rajasthan

Bench: VIJAY BISHNOI,YOGENDRA KUMAR PUROHIT

Commissioner Of Central Excise And Service Tax vs. M M Brothers

Bench: AUGUSTINE GEORGE MASIH,SAMEER JAIN

Power And Instrumentation (Guj.) LTD vs. Commissioner

Rambagh Golf Club vs. Union Of INDIA

Bench: PANKAJ BHANDARI,SUDESH BANSAL

Vineet Gupta Son Of Shri Mahendra Prakash Gupta vs. Union Of INDIA

Bench: CHANDRA KUMAR SONGARA

Amit Jain S/O Shri Satendra Jain vs. Union Of INDIA

Bench: CHANDRA KUMAR SONGARA

Gp Traders vs. Union Of INDIA

Bench: AUGUSTINE GEORGE MASIH,SAMEER JAIN

M/S. Ronak Agencies vs. State Of Rajasthan

M/S Prem Henna PVT. LTD vs. Union Of INDIA

Paresh Ajitkumar Kapoor vs. Tomar Enterprises

Bench: MAHENDAR KUMAR GOYAL

M/S. Kanhaiya Lal Rameshwar Das vs. State Of Rajasthan

Baker Hughes Asia Pacific Limited vs. Dr. Bihari Lal Darji

Shri Modi Levigated Kaolin Private Limited vs. State Tax Officer

Bench: MANINDRA MOHAN SHRIVASTAVA,PRAVEER BHATNAGAR

M/S Blue Phosphate LTD vs. Union Of INDIA

M/S Blue Phosphate LTD vs. Union Of INDIA

Bench: AUGUSTINE GEORGE MASIH,VINIT KUMAR MATHUR

M/S. Shree Hansmukh Balaji Industries vs. The Union Of INDIA

Darshan Solutions vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,PRAVEER BHATNAGAR

Namo Solution vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,PRAVEER BHATNAGAR

Lalit Goyal S/O Shri Kunj Bihari vs. Union Of INDIA

Bench: NARENDRA SINGH DHADDHA

M/S. Mayank Kumar Surendra Kumar vs. Union Of INDIA

M/S K.S. Bhati, Contractor Firm vs. State Of Rajasthan

Bench: PUSHPENDRA SINGH BHATI

Sodhani Sweets Private Limited vs. Joint Commissioner

Bench: AUGUSTINE GEORGE MASIH,MANINDRA MOHAN SHRIVASTAVA

Shri Balaji Polycoating Company vs. Rajasthan State Pollution Control Board

Bench: SAMEER JAIN

M/S Khandelwal Paper Industries vs. Rajasthan State Pollution Control Board

Bench: SAMEER JAIN

Thar Poly Paper Industries LLP vs. Rajasthan State Pollution Control Board

Bench: SAMEER JAIN

M/S Sunrise Poly Laminators vs. Rajasthan State Pollution Control Board

Bench: SAMEER JAIN

M/S Vinayak Industries vs. Rajasthan State Pollution Control Board

Bench: SAMEER JAIN

M/S Ganpati Industries vs. Rajasthan State Pollution Control Board

Bench: SAMEER JAIN

M/S. Parshwanath Industries vs. Rajasthan State Pollution Control Board

Bench: SAMEER JAIN

M/S. S.K. Papers vs. Rajasthan State Pollution Control Board

Bench: SAMEER JAIN

Nalwaya Construction vs. State Of Rajasthan

Bench: VIJAY BISHNOI,YOGENDRA KUMAR PUROHIT

Rajcomp Info Services LTD vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,ANIL KUMAR UPMAN

Commissioner Of Customs, Central Excise And Service Tax Jaipur-I vs. National Engineering Industires LTD

Bench: MANINDRA MOHAN SHRIVASTAVA,ANIL KUMAR UPMAN

M/S G.M. Mines vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,ANIL KUMAR UPMAN

Mahalaxmi Minerals vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,ANIL KUMAR UPMAN

Shree Shanker Lime Udyog vs. Union Of INDIA

Bench: VIJAY BISHNOI,YOGENDRA KUMAR PUROHIT

Shankar Lal vs. Union Of INDIA

Bench: VIJAY BISHNOI,YOGENDRA KUMAR PUROHIT

Navratan Singh Jain S/O Gautam Singh Jain vs. Union Ofindia

Bench: VINOD KUMAR BHARWANI

M/S Arham Art INDIA vs. Assistant Commissioner, Central Goods And Service Tax

Bench: VIJAY BISHNOI,PRAVEER BHATNAGAR

M/S Uma Ram And Sons vs. State Of Rajasthan

Bench: PUSHPENDRA SINGH BHATI

Assistant Commissioner vs. M/S Gem INDIA Investments

Bench: SAMEER JAIN

M/S Gem INDIA Exports vs. Assistant Commissioner, Anti Evasion

Bench: SAMEER JAIN

Assistant Commissioner vs. M/S Gem INDIA Exports

Bench: SAMEER JAIN

Assistant Commissioner vs. M/S Gem INDIA Investments

Bench: SAMEER JAIN

M/S Gem INDIA Exports vs. Assistant Commissioner, Anti Evasion

Bench: SAMEER JAIN

M/S Gem INDIA Investments vs. Assistant Commissioner, Anti Evasion

Bench: SAMEER JAIN

M/S Gem INDIA Investments vs. Assistant Commissioner, Anti Evasion

Bench: SAMEER JAIN

M/S Gem INDIA Exports vs. Assistant Commissioner, Anti Evasion

Bench: SAMEER JAIN

Assistant Commissioner vs. M/S Gem INDIA Exports

Bench: SAMEER JAIN

Assistant Commissioner vs. M/S Gem INDIA Investments

Bench: SAMEER JAIN

Assistant Commissioner vs. M/S Gem INDIA Exports

Bench: SAMEER JAIN

M/S Gem INDIA Exports vs. Assistant Commissioner, Anti Evasion

Bench: SAMEER JAIN

M/S Gem INDIA Investments vs. Assistant Commissioner, Anti Evasion

Bench: SAMEER JAIN

Assistant Commissioner vs. M/S Gem INDIA Exports

Bench: SAMEER JAIN

Gautam Joshi vs. State Of Rajasthan

Bench: FARJAND ALI

M/S H.M. Pipes PVT. LTD vs. The Principal Commissioner

Bench: MANINDRA MOHAN SHRIVASTAVA,ANIL KUMAR UPMAN

Rajasthan Granite Mining Association vs. Union Of INDIA

Bench: VIJAY BISHNOI,PRAVEER BHATNAGAR

Santi vs. Union Of INDIA

Bench: VIJAY BISHNOI,PRAVEER BHATNAGAR

Arvind Bharti Vidhyalya Samiti vs. State Of Rajasthan

Bench: GANESH RAM MEENA

M/S. Wild Berries Bottling Private Limited vs. Deputy Commissioner, Central Goods And Services Tax

Bench: MANINDRA MOHAN SHRIVASTAVA,GANESH RAM MEENA

M/S Shri Bherunath Mines PVT. LTD vs. Union Of INDIA

Bench: VIJAY BISHNOI,YOGENDRA KUMAR PUROHIT

Malik Khan vs. Chief Commissioner GST And Central Excise

Bench: VIJAY BISHNOI,YOGENDRA KUMAR PUROHIT

M/S Baba Ramdev Chemical And Mineral vs. Union Of INDIA

Bench: VIJAY BISHNOI,YOGENDRA KUMAR PUROHIT

M/S Gajrar Singh Ranawat vs. Union Of INDIA

Bench: VIJAY BISHNOI,YOGENDRA KUMAR PUROHIT

M/S Satguru Sales Agency vs. Assistant Commissioner

Bench: MANINDRA MOHAN SHRIVASTAVA,ANIL KUMAR UPMAN

Dashrath Singh S/O Shri Swai Singh vs. Union Of INDIA

Bench: CHANDRA KUMAR SONGARA

Rama Kishan Bhadu vs. Union Of INDIA

Bench: VIJAY BISHNOI,PRAVEER BHATNAGAR

M/S Rajendra Agency vs. Union Of INDIA

Bench: VIJAY BISHNOI,PRAVEER BHATNAGAR