Santi vs. Union Of INDIA
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[2023/RJJD/014239] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 4793/2023 Santi W/o Thakar Ram, Aged About 35 Years, Proprietor Divya Arts K. No. 72, Ram Nagar, Sangariya, Jodhpur (Raj.). ----Petitioner Versus
Union Of India, Through Finance, Ministry Of Finance, North Block, New Delhi - 110001. 2. Additional Commissioner (Appeals), Central Goods And Services Tax, Jodhpur.
Superintendent, Circle-D, Jodhpur Ii, Ward Iii, Jodhpur (Raj.). ----Respondents For Petitioner(s) : Mr. Chayan Bothra For Respondent(s) : Mr. Rajvendra Saraswat HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE PRAVEER BHATNAGAR Order 09/05/2023 Learned counsels for the parties have submitted that on account of subsequent developments, this writ petition has rendered infructuous. Accordingly, this writ petition is dismissed as having become infructuous. (PRAVEER BHATNAGAR),J (VIJAY BISHNOI),J 22-Arun/-
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