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Union Of INDIA vs. Hindustan Zinc LTD

CMAP/1/2020HC RajasthanGSTCNR RJHC01070679201928 August 2023Bench: AUGUSTINE GEORGE MASIH,VINIT KUMAR MATHUR1 pages

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Cause title — parties, addresses and appearances
[2023:RJ-JD:27192-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Misc. Application No. 1/2020 Union Of India, Through The Commissioner, Cgst And Central Excise Commissionerate, Headquarter 142-B, Sector 11, Hiranmagri, Udaipur (Rajasthan) ----Petitioner Versus Hindustan Zinc Ltd, Debari, Udaipur ----Respondent For Petitioner(s) : None present HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment / Order 28/08/2023 The instant misc. application, filed on behalf of the appellant seeking withdrawal of DB Central Excise Appeal No.10/2012, has rendered infructuous as the above-referred appeal has already been dismissed as withdrawn by this Court vide order dated 21.1.2020.

Hence, the instant misc. application is dismissed as having become infructuous. (YOGENDRA KUMAR PUROHIT),J (VIJAY BISHNOI),J 47-msrathore/-

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