Mahendra Mangal S/O Shri Ramesh Chand vs. Union Of INDIA
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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR S.B. Criminal Miscellaneous 4th Application No. 9160/2023 Mahendra Mangal S/o Shri Ramesh Chand, Aged About 39 Years, R/o Plot No. B-199, Jamunapuri Murlipura, Jaipur. (At Present Confined To Central Jail, Jaipur) ----Petitioner Versus
Union Of India, Through The Superintendent, Cgst, Jaipur Through Public Prosecutor.
The State Of Rajasthan, Through Its Pp ----Respondents For Petitioner(s) : Mr. Kapil Totla, Adv. For Respondent(s) : Mr. Kinshuk Jain, Senior Standing Counsel for CGST HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 04/08/2023 Learned counsel for the petitioner seeks permission to withdraw this 4th bail application. Permission, as sought for, is granted. The criminal miscellaneous 4th bail application is dismissed as withdrawn. (NARENDRA SINGH DHADDHA),J Gourav/03
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