M/S Satguru Sales Agency vs. Assistant Commissioner
No AI summary yet for this judgment.
[2023/RJJP/008733] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 638/2023 M/s Satguru Sales Agency, Having Its Office At First Floor, Shop No. 85, Village Jwala Heri, Near Pole No- 20, Paschim Vihar, New Delhi, Delhi-110063 Through Sole Proprietor Mrs. Shama Singh ----Petitioner Versus Assistant Commissioner, A-2nd, Enforcement Wing-II, Rajasthan Goods And Services Tax, Jaipur, Rajasthan ----Respondent For Petitioner(s) : Mr. Prashant Daga, Advocate for Mr. Prerit Goyal, Advocate For Respondent(s) : Mr. Ayush Singh, Advocate for Mr. Punit Singhvi, Advocate HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE ANIL KUMAR UPMAN Order 01/05/2023 Learned counsel for the petitioner seeks to withdraw the petition.
Accordingly, this petition is dismissed as withdrawn. (ANIL KUMAR UPMAN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ Mohita /9
The judgment continues below.
Read the full judgment
A free account opens 10 full GST judgments a month (one account works on both bharattax.net and this site). Re-reading one you have already opened does not count again.
The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.
Reproduced from the public record of the Rajasthan High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.