Rajasthan High Court GST Judgments — 2022

384 judgments. Showing the 100 most recent.

• M/S Kpm Enterprises v. State Of Rajasthan

  Record only

  CW/16125/2022·21 Dec 2022

• M/S Kpm Enterprises v. Assistant Commissioner

  Record only

  CW/16718/2022·21 Dec 2022

• Saurabh Jindal S/O Shri Satendra Kumar v. Union Of INDIA

  Record only

  CRLMA/426/2022·21 Dec 2022

• M/S. Singla Trading Company v. The Union Of INDIA

  Record only

  CW/9132/2022·19 Dec 2022

• Yashik Jindal S/O Shri Mahadev Jindal v. Union Of INDIA

  Record only

  CRLMB/14792/2022·16 Dec 2022

• Saurabh Jindal S/O Shri Satyendra Kumar v. Union Of INDIA

  Record only

  CRLMB/14791/2022·16 Dec 2022

• Hindustan Construction Company LTD. v. The Union Of INDIA

  Record only

  CW/12416/2022·15 Dec 2022

• Hindustan Contruction Company LTD. v. The Union Of INDIA

  Record only

  CW/12419/2022·15 Dec 2022

• Vishnukant Garg @ Vishnu Garg @ Vishwas S/O Late Sh. Atal Bihari v. Union Of INDIA

  Record only

  CRLMB/17048/2021·9 Dec 2022

• Ajit Singh Shekhawat S/O Shri Guman Singh Shekhawat v. Union Of INDIA

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  CRLMB/3778/2022·9 Dec 2022

• Green Marble House PVT. LTD. v. State Of Rajasthan

  Record only

  CW/5032/2019·8 Dec 2022

• M/S. Jyoti Minerals PVT. LTD. v. State Of Rajasthan

  Record only

  CW/5033/2019·8 Dec 2022

• Tanushree Logistics Private Limited v. State Of Rajasthan

  Record only

  CW/17550/2022·7 Dec 2022

• M/S Murari Lal Singhal Contractor v. Union Of INDIA

  Record only

  CW/7456/2022·6 Dec 2022

• M/S The Hi-Tech Gears LTD. v. Deputy Commissioner, SGST

  Record only

  CW/10440/2022·29 Nov 2022

• M/S Sandeep Tiles v. Union Of INDIA

  Record only

  CW/16581/2021·24 Nov 2022

• M/S Maruti Castings v. Union Of INDIA

  Record only

  SAW/988/2021·24 Nov 2022

• M/S Rk Stone v. Union Of INDIA

  Record only

  CW/15987/2022·23 Nov 2022

• M/S Universal Dye Chem PVT. LTD. v. Office Of Commissioner (Appeals)

  Record only

  CW/17362/2022·18 Nov 2022

• M/S Satnam Das Chhabra And Sons v. The Union Of INDIA

  Record only

  CW/16849/2022·17 Nov 2022

• Mewar Chamber Of Commerce And Industry v. Union Of INDIA

  Record only

  CW/8918/2020·15 Nov 2022

• M/S Shree Ram Lime Products Private Limited, (Cin No. U14219Rj1994Ptc00806923) v. Union Of INDIA

  Record only

  CW/11337/2018·15 Nov 2022

• Prakash Purohit v. The Commissioner

  Record only

  CW/16269/2022·10 Nov 2022

• Nikhal Gupta S/O Shri Sanjay Gupta v. Union Of INDIA

  Record only

  CRLMB/16411/2022·7 Nov 2022

• Ratnambar Kaushik S/O Late Sh. Nilambar Kaushik v. Union Of INDIA

  Record only

  CRLMB/12475/2022·21 Oct 2022

• Commissioner Of Central Goods And Services Tax And Central Excise v. M/S Azad Coach PVT. LTD.

  Record only

  CRES/113/2022·20 Oct 2022

• M/S Devi Bai v. The Union Of INDIA

  Record only

  CW/14797/2022·20 Oct 2022

• Thekedar Vishnu Kumar Mittal S/O Dinesh Kumar v. Union Of INDIA

  Record only

  CW/11423/2022·19 Oct 2022

• Prem Jain Ispat Udyog Private Limited v. Union Of INDIA

  Record only

  CW/9288/2021·14 Oct 2022

• Daulat Singh And Sons v. Union Of INDIA

  Record only

  CW/14526/2022·13 Oct 2022

• M/S Swaroop Art v. Union Of INDIA

  Record only

  CW/15107/2022·12 Oct 2022

• Bhanwar Lal Bagoud v. Union Of INDIA

  Record only

  CW/15056/2022·11 Oct 2022

• A.H. Marble Crafts v. The Commissioner Tax

  Record only

  CW/16147/2019·11 Oct 2022

• Union Of INDIA v. Rahul Bhatia S/O Shri Rajendra Kumar Bhatia

  Record only

  CW/6903/2019·30 Sept 2022

• Ladoiya Bricks Company v. Union Of INDIA

  Record only

  CW/9147/2022·29 Sept 2022

• Parvati Devi v. State Of Rajasthan

  Record only

  CW/9873/2022·29 Sept 2022

• Guru Kripa Int Udhyog v. Union Of INDIA

  Record only

  CW/9112/2022·29 Sept 2022

• Saharan Ent Udhyog v. Union Of INDIA

  Record only

  CW/9228/2022·29 Sept 2022

• Anubala v. State Of Rajasthan

  Record only

  CW/10269/2022·29 Sept 2022

• New Sidhu Brar Bricks Killan v. Union Of INDIA

  Record only

  CW/10196/2022·29 Sept 2022

• Manish Kumar v. State Of Rajasthan

  Record only

  CW/6178/2022·29 Sept 2022

• Kishnaram Ramrakh Vpo Purabsar v. Union Of INDIA

  Record only

  CW/12184/2022·29 Sept 2022

• Ramdev Stone And Granite, Udaipur v. Union Of INDIA

  Record only

  CW/7795/2022·29 Sept 2022

• Karamjeet Singh v. Union Of INDIA

  Record only

  CW/12405/2022·29 Sept 2022

• M/S Bhagwati Construction Company v. Union Of INDIA

  Record only

  CW/12245/2022·29 Sept 2022

• Hanumangarh Int Nirmata Samiti v. Union Of INDIA

  Record only

  CW/7242/2022·29 Sept 2022

• M/S Mangla Minerals v. Union Of INDIA

  Record only

  CW/7432/2022·29 Sept 2022

• Jai Shri Balaji Ent Udyog v. Union Of INDIA

  Record only

  CW/9418/2022·29 Sept 2022

• M/S Jagdamba Bricks Udhyog v. Union Of INDIA

  Record only

  CW/9381/2022·29 Sept 2022

• M/S Bhagwati Construction Company v. Union Of INDIA

  Record only

  CW/12248/2022·29 Sept 2022

• M/S Krishna Granite v. Union Of INDIA

  Record only

  CW/13146/2022·29 Sept 2022

• Singodia Ent Udyog v. Union Of INDIA

  Record only

  CW/7368/2022·29 Sept 2022

• Balraj Singh v. State Of Rajasthan

  Record only

  CW/10342/2022·29 Sept 2022

• Bansal Bricks Udyog v. Union Of INDIA

  Record only

  CW/9619/2022·29 Sept 2022

• Jindal Bricks Udyog v. Union Of INDIA

  Record only

  CW/9853/2022·29 Sept 2022

• Shree Mahaluxmi Intt Udoyog v. Union Of INDIA

  Record only

  CW/9403/2022·29 Sept 2022

• M/S Bajrang Clays v. Union Of INDIA

  Record only

  CW/7554/2022·29 Sept 2022

• M/S Creative Granite, Koliwara, Sumerpur v. State Of Rajasthan

  Record only

  CW/10191/2022·29 Sept 2022

• Dinesh Kumar Bagri v. State Of Rajasthan

  Record only

  CW/9846/2022·29 Sept 2022

• Ashok Kumar v. State Of Rajasthan

  Record only

  CW/9511/2022·29 Sept 2022

• Shri Shyam Int Udyog v. Union Of INDIA

  Record only

  CW/7178/2022·29 Sept 2022

• Surendra Baghla v. State Of Rajasthan

  Record only

  CW/9679/2022·29 Sept 2022

• Shri Karni Granites v. Union Of INDIA

  Record only

  CW/10336/2022·29 Sept 2022

• Sangam Int Bhatta v. Union Of INDIA

  Record only

  CW/9160/2022·29 Sept 2022

• Nitu Bagri v. State Of Rajasthan

  Record only

  CW/9865/2022·29 Sept 2022

• Saini Bricks Udyog v. Union Of INDIA

  Record only

  CW/9377/2022·29 Sept 2022

• Shiv Shankar Int Udyog v. State Of Rajasthan

  Record only

  CW/10507/2022·29 Sept 2022

• Kaushalya Devi v. State Of Rajasthan

  Record only

  CW/9870/2022·29 Sept 2022

• M/S Krishna Granite v. Union Of INDIA

  Record only

  CW/13237/2022·29 Sept 2022

• Ashish Kumar Goyal v. State Of Rajasthan

  Record only

  CW/7615/2022·29 Sept 2022

• Anmol Granites v. Union Of INDIA

  Record only

  CW/13269/2022·29 Sept 2022

• M/S Shri Krishna Lime, Merta City v. Union Of INDIA

  Record only

  CW/7498/2022·29 Sept 2022

• Shri Agarwal Ent Udyog v. State Of Rajasthan

  Record only

  CW/10375/2022·29 Sept 2022

• T.R. Granites v. Union Of INDIA

  Record only

  CW/13235/2022·29 Sept 2022

• Agrawal Int Udyog Sri Ganganagar v. Union Of INDIA

  Record only

  CW/5463/2022·29 Sept 2022

• M/S Choudhary Lime Industries v. State Of Rajasthan

  Record only

  CW/6364/2022·29 Sept 2022

• M/S. Sanwria Entt Udhyog v. State Of Rajasthan

  Record only

  CW/8423/2022·29 Sept 2022

• Khushal Chand v. Union Of INDIA

  Record only

  CW/11668/2022·29 Sept 2022

• M/S Aman Industries v. Union Of INDIA

  Record only

  CW/7209/2022·29 Sept 2022

• M/S Poonia Bricks Industries v. Union Of INDIA

  Record only

  CW/14162/2022·29 Sept 2022

• Shri Balaji Int Udhog v. Union Of INDIA

  Record only

  CW/7395/2022·29 Sept 2022

• S B Int Udhyog v. Union Of INDIA

  Record only

  CW/9092/2022·29 Sept 2022

• Welcome Marble Industries v. Central Board Of Excise And Customs

  Record only

  CW/11684/2022·29 Sept 2022

• Sandhu Bricks Industries v. Union Of INDIA

  Record only

  CW/9344/2022·29 Sept 2022

• Dilraj Singh v. State Of Rajasthan

  Record only

  CW/10431/2022·29 Sept 2022

• Shri Mahalaxmi Ent Udhyog v. Union Of INDIA

  Record only

  CW/9247/2022·29 Sept 2022

• Aggarwal Bricks v. Union Of INDIA

  Record only

  CW/5465/2022·29 Sept 2022

• Ganpati Int Udyog v. Union Of INDIA

  Record only

  CW/12926/2022·29 Sept 2022

• Suresh Kumar v. Union Of INDIA

  Record only

  CW/9291/2022·29 Sept 2022

• Choudhary Bricks Kiln v. State Of Rajasthan

  Record only

  CW/8670/2022·29 Sept 2022

• Vijay Kumar v. State Of Rajasthan

  Record only

  CW/10006/2022·29 Sept 2022

• M/S Laxmi Int Udhyug v. Union Of INDIA

  Record only

  CW/14248/2022·29 Sept 2022

• Jindal Int Udhyog v. Union Of INDIA

  Record only

  CW/9889/2022·29 Sept 2022

• Shri Ganesh Ent Udhyog v. Union Of INDIA

  Record only

  CW/9227/2022·29 Sept 2022

• Ramkishan v. State Of Rajasthan

  Record only

  CW/11771/2022·29 Sept 2022

• Lrs Of Prakash Devi W/O Gurnam Chand v. Union Of INDIA

  Record only

  CW/13506/2022·29 Sept 2022

• Jai Ganesh Int Udhog v. Union Of INDIA

  Record only

  CW/9056/2022·29 Sept 2022

• Sultane Hind Granites And Marble v. State Of Rajasthan

  Record only

  CW/8407/2022·29 Sept 2022

• Khoja Lime Udhyog v. State Of Rajasthan

  Record only

  CW/10538/2022·29 Sept 2022

• Neelkanth Industries v. Union Of INDIA

  Record only

  CW/6094/2022·29 Sept 2022