Rajasthan High Court GST Judgments — 2022

M/S Dmk Agri Business vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,SAMEER JAIN

Vinay Son Of Shri Vijaypal vs. State Of Rajasthan

Bench: CHANDRA KUMAR SONGARA

M/S V.S. Enterprises vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,VINOD KUMAR BHARWANI

Dhanraj S/O Late Shri Rajiram vs. State Of Rajasthan

Bench: CHANDRA KUMAR SONGARA

Halliburton Offshore Services Inc vs. The Union Of INDIA

Bench: SANDEEP MEHTA,KULDEEP MATHUR

Suresh Jajra Son Of Late Shri Bal Krishan Jajra vs. Union Of INDIA

Bench: NARENDRA SINGH DHADDHA

M/S Inidca Motors vs. Union Of INDIA

Bench: PRAKASH GUPTA,SHUBHA MEHTA

M/S Sunny Traders vs. Public Health Engineering Department, Jaipur

Bench: VINIT KUMAR MATHUR

M/S Sharda Motors vs. Union Of INDIA

Bench: SANDEEP MEHTA,KULDEEP MATHUR

M/S Mg Polyplast Industries Private Limited vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,SHUBHA MEHTA

Gaurav Industries, A Proprietorship Concern vs. GST Council Secretariat

Bench: SANDEEP MEHTA,KULDEEP MATHUR

M/S. Shree Motors vs. Union Of INDIA

Bench: SANDEEP MEHTA,KULDEEP MATHUR

Gagan Sharma S/O Sh. Ganpat Lal Sharma vs. State Of Rajasthan

Bench: NARENDRA SINGH DHADDHA

Durgalal Meena S/O Shri Rambha Lal Meena vs. State Of Rajasthan

Bench: MAHENDAR KUMAR GOYAL

Assistant Commercial Taxes Office vs. Ms Shri Shine Glass Stone PVT LTD

Bench: PANKAJ BHANDARI,SAMEER JAIN

Talbro International vs. State Of Rajasthan

Bench: SANDEEP MEHTA,KULDEEP MATHUR

Yashpal S/O Shri Sohan Lal vs. State Of Rajasthan

Bench: SAMEER JAIN

Prakash Chandra Purohit vs. Union Of INDIA

Bench: SANDEEP MEHTA,KULDEEP MATHUR

M L Paliwal vs. Union Of INDIA

Bench: SANDEEP MEHTA,KULDEEP MATHUR

M/S Goyal Colour Lab vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,SHUBHA MEHTA

M/S Om Shivam And Company vs. Central Excise And CGST

Bench: MANINDRA MOHAN SHRIVASTAVA,SHUBHA MEHTA

M/S. Dhariwal Products vs. Union Of INDIA

Bench: SANDEEP MEHTA,KULDEEP MATHUR

Ultra Tech Nathdwara Cement LTD vs. Union Of INDIA

Bench: SANDEEP MEHTA,VIJAY BISHNOI

Assistant Commercial Taxes Officer vs. M/S Marwar Plywood Industries

Bench: PANKAJ BHANDARI,SAMEER JAIN

Vv Techno vs. Assistant Commissioner

Bench: SANDEEP MEHTA,KULDEEP MATHUR

Sethia Handicrafts PVT. LTD vs. State Of Rajasthan

Bench: SANDEEP MEHTA,KULDEEP MATHUR

Sethia Handicrafts PVT. LTD vs. State Of Rajasthan

Bench: SANDEEP MEHTA,KULDEEP MATHUR

Krishna Kumar Deomurari Son Of Shri Mahendra Kumar Deomurari vs. Ajmer Vidyut Vitran Nigam Limited

Bench: INDERJEET SINGH

Imasen Manufacturing INDIA Private Limited vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,SHUBHA MEHTA

Hemant Jain S/O Shri Dinesh Kumar Jain vs. State Of Rajasthan

Bench: NARENDRA SINGH DHADDHA

Sumit Bodana S/O Shri Abhay Bodana vs. State Of Rajasthan

Bench: NARENDRA SINGH DHADDHA

Baker Hughes Asia Pacific Limited vs. Union Of INDIA

Bench: SANDEEP MEHTA,VINOD KUMAR BHARWANI

M/S Lineage Health Care LTD vs. State Of Rajasthan

Bench: MANINDRA MOHAN SHRIVASTAVA,SHUBHA MEHTA

M/S Lineage Health Care LTD vs. State Of Rajasthan

Bench: MANINDRA MOHAN SHRIVASTAVA,SHUBHA MEHTA

M/S Lineage Helath Care LTD. (Unit Cocoon Hospital) vs. State Of Rajasthan

Bench: INDRAJIT MAHANTY,PRAKASH GUPTA

M/S Lineage Health Care LTD vs. State Of Rajasthan

Bench: MANINDRA MOHAN SHRIVASTAVA,SHUBHA MEHTA

Himmat Singh Bhati S/O Suresh Singh Bhati vs. Union Of INDIA

Bench: NARENDRA SINGH DHADDHA

Ramchandra Vishnoi S/O Ramdhan Vishnoi vs. Union Of INDIA Anti-Evasion Central Goods And Services Tax Commisionerate Jaipur

Bench: NARENDRA SINGH DHADDHA

Pushp Henna Private Limited vs. Union Of INDIA

Bench: S S SHINDE,SANDEEP MEHTA

Commissioner Of Central Goods And Service Tax, Alwar vs. M/S Orient Syntex (Prop. Apm Industries LTD.)

Bench: PRAKASH GUPTA,SAMEER JAIN

Commissioner Of Central Goods And Service Tax vs. Shriram General Insurance Company Limited

Bench: MANINDRA MOHAN SHRIVASTAVA,SAMEER JAIN

M/S Royal Vintage Jewels LLP vs. Union Of INDIA

Bench: PRAKASH GUPTA,SAMEER JAIN

M/S. Prem Mehandi Centre vs. The Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,MADAN GOPAL VYAS

Sumit Dutta S/O Shri Vinod Dutta vs. Union Of INDIA

Bench: PANKAJ BHANDARI

Prem Cables Private LTD vs. The Assistant Comissioner, CGST Div.-D

Bench: SANDEEP MEHTA,VINOD KUMAR BHARWANI

Prem Cables Private LTD vs. The Assistant Comissioner, CGST Div.-D

Bench: SANDEEP MEHTA,VINOD KUMAR BHARWANI

Prem Cables Private Limited vs. The Assistant Commissioner, CGST Division-D

Bench: SANDEEP MEHTA,VINOD KUMAR BHARWANI

Prem Cables Private LTD vs. The Assistant Commissioner, CGST Div.-D

Bench: SANDEEP MEHTA,VINOD KUMAR BHARWANI

Prem Cables Private LTD vs. The Assistant Commissioner, CGST Division-D

Bench: SANDEEP MEHTA,VINOD KUMAR BHARWANI

Prem Cables Private LTD vs. The Assistant Commissioner, CGST Division-D

Bench: SANDEEP MEHTA,SAMEER JAIN

Prem Cables Private Limited vs. The Assistant Comissioner, CGST Division-D

Bench: SANDEEP MEHTA,VINOD KUMAR BHARWANI

Pg Foils LTD vs. The Assistant Commissioner, CGST

Bench: SANDEEP MEHTA,VINOD KUMAR BHARWANI

Prem Cables Private LTD vs. The Assistant Commissioner, CGST Division-D

Bench: SANDEEP MEHTA,VINOD KUMAR BHARWANI

P G Foils Limited vs. The Assistant Commissioner, CGST

Bench: SANDEEP MEHTA,VINOD KUMAR BHARWANI

Additional Commissioner (Law) Commercial Taxes Department, Rajasthan vs. M/S Kesri Vanaspati Products LTD

Bench: ASHOK KUMAR GAUR

Asstt Commercial Taxes Officer vs. M/S Punusumi INDIA Limited

Bench: ASHOK KUMAR GAUR

Assistant Commercial Tax Officer vs. M/S Vanasthali Textiles Industries Limited

Bench: ASHOK KUMAR GAUR

Ashok Kumar Sihotiya S/O Sh. Anandilal Sihotiya vs. Union Of INDIA

Bench: PANKAJ BHANDARI

M/S Binani Cement Limited vs. The Commercial Taxes Officer Anti-Evasio

Bench: SANDEEP MEHTA,VINOD KUMAR BHARWANI

M/S Binani Cement Limited vs. The Commercial Taxes Officer Anti-Evasio

Bench: SANDEEP MEHTA,VINOD KUMAR BHARWANI

M/S Binani Cement Limited vs. The Commercial Taxes Officer Anti-Evasio

Bench: SANDEEP MEHTA,VINOD KUMAR BHARWANI

M/S Binani Cement LTD vs. C.T.O. Anti Evasion, Circle-Ii, Jaipur

Bench: SANDEEP MEHTA,VINOD KUMAR BHARWANI

M/S Binani Cement Limited vs. The Commercial Taxes Officer Anti-Evasio

Bench: SANDEEP MEHTA,VINOD KUMAR BHARWANI

Lna Infra Project PVT. LTD vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,SAMEER JAIN

M/S Tomar Enterprises vs. The Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,SAMEER JAIN

M/S Marudhar Enterprises vs. Commissioner Of Central Excise And Service Tax

Bench: MANINDRA MOHAN SHRIVASTAVA,SAMEER JAIN

M/S Super Granites Exports vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,SAMEER JAIN

M/S Jai Shree Om Bana Rudrakash Bio Fuels vs. State Of Rajasthan

Bench: NARENDRA SINGH DHADDHA

Suraj Singh Rawat S/O Ganpat Singh vs. State Of Rajasthan

Bench: NARENDRA SINGH DHADDHA

M/S Ultratech Nathdwara Cement Limited vs. The Commercial Taxes Officer, Anti Evasion

Bench: SANDEEP MEHTA,VINOD KUMAR BHARWANI

M/S Ultratech Nathdwara Cement Limited vs. The Commercial Taxes Officer, Anti Evasion

Bench: SANDEEP MEHTA,VINOD KUMAR BHARWANI

M/S Ultratech Nathdwara Cement Limited vs. The Commercial Taxes Officer, Anti Evasion

Bench: SANDEEP MEHTA,VINOD KUMAR BHARWANI

M/S Ultratech Nathdwara Cement Limited vs. The Assistant Commissioner, Commercial Tax Department, Special Circle, Pali

Bench: SANDEEP MEHTA,VINOD KUMAR BHARWANI

M/S Ultratech Nathdwara Cement Limited vs. The Commercial Taxes Officer, Anti Evasion

Bench: SANDEEP MEHTA,VINOD KUMAR BHARWANI

M/S Ultratech Nathdwara Cement Limited vs. The Assistant Commissioner, Commercial Tax Department, Special Circle, Pali

Bench: SANDEEP MEHTA,VINOD KUMAR BHARWANI

M/S Ultratech Nathdwara Cement Limited vs. The Assistant Commissioner, Commercial Tax Department, Special Circle, Pali

Bench: SANDEEP MEHTA,VINOD KUMAR BHARWANI

M/S Ultratech Nathdwara Cement Limited vs. The Assistant Commissioner, Commercial Tax Department, Special Circle, Pali

Bench: SANDEEP MEHTA,VINOD KUMAR BHARWANI

M/S Ultratech Nathdwara Cement Limited vs. The Assistant Commissioner, Commercial Tax Department, Special Circle, Pali

Bench: SANDEEP MEHTA,VINOD KUMAR BHARWANI

M/S Ultratech Nathdwara Cement Limited vs. The Assistant Commissioner, Commercial Tax Department, Special Circle, Pali

Bench: SANDEEP MEHTA,VINOD KUMAR BHARWANI

M/S Ultratech Nathdwara Cement Limited vs. The Assistant Commissioner, Commercial Tax Department, Special Circle, Pali

Bench: SANDEEP MEHTA,VINOD KUMAR BHARWANI

Abhishek Gehlot Son Of Shri Ajay Singh Gehlot vs. Union Of INDIA

Bench: VINOD KUMAR BHARWANI

Dipanshu Gupta S/O Late Shri Surendra Kumar Gupta vs. Union Of INDIA

Bench: VINOD KUMAR BHARWANI

Suresh Balkrishna Jajra Son Of Late Shri Bal Krishan Jajra vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,SAMEER JAIN

Sonu Ansari vs. Union Of INDIA

Bench: SANDEEP MEHTA,VINOD KUMAR BHARWANI

Commissioner Of Central GST And Central Excise vs. M/S Terryfab (INDIA) LTD

Bench: MANINDRA MOHAN SHRIVASTAVA,SAMEER JAIN

M/S Parag Corporation vs. The Principal Commissioner

Bench: MANINDRA MOHAN SHRIVASTAVA,SAMEER JAIN

Mohammed Hussain Ansari vs. State

Nilesh Agarwal vs. State

C. B. Chauhan S/O Shri Devi Lal Chauhan vs. Union Of INDIA

Bench: NARENDRA SINGH DHADDHA

Sohan Singh Rao S/O Late Shri Daulat Singh Rao vs. Union Of INDIA

Bench: NARENDRA SINGH DHADDHA

Obelisk Composite Technology LLP vs. Union Of INDIA

Bench: PUSHPENDRA SINGH BHATI,REKHA BORANA

Dalpat Singh Naruka vs. Central Goods And Services Tax

Bench: MANINDRA MOHAN SHRIVASTAVA,SAMEER JAIN

Pacific Industries LTD vs. Union Of INDIA

Bench: SANDEEP MEHTA,VINOD KUMAR BHARWANI

Nikunj Singhal S/O Ashok Kumar Singhal vs. Diggi, Jaipur Zonal Unit, Jaipur

Bench: FARJAND ALI

M/S. Sunil Kumar And Company vs. The Union Of INDIA

Bench: SANDEEP MEHTA,VINOD KUMAR BHARWANI

Sayoram Meena vs. State Of Rajasthan

Bench: DEVENDRA KACHHAWAHA

M/S Coral Developers vs. Union Of INDIA

Bench: MANINDRA MOHAN SHRIVASTAVA,MADAN GOPAL VYAS

Rais Khan S/O Abdul Shakur vs. Add Commissioner

Bench: PANKAJ BHANDARI,ANOOP KUMAR DHAND

Lakshya Agarwal S/O Shri Krishna Kumar Agarwal vs. Dggi Jaipur Zonal Unit

Bench: FARJAND ALI

Ankit Vijay S/O Shri Tarachand Vijay vs. Union Of INDIA

Bench: FARJAND ALI