Assistant Commercial Taxes Officer vs. M/S Marwar Plywood Industries
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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Sales Tax Revision / Reference No. 108/2017 Assistant Commercial Taxes Officer ----Petitioner Versus M/s Marwar Plywood Industries ----Respondent For Petitioner(s) : Mr. Punit Singhvi, Adv. For Respondent(s) : HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN Order 11/07/2022 The matter is pending for the last 22 years. GST regime has been introduced w.e.f. 2017. The amount involved in lis in question is merely of Rs. 13,843/-. We deem it appropriate to keep the question of law open and dismiss the present appeal on the above said grounds.
(SAMEER JAIN),J (PANKAJ BHANDARI),J Pooja /42
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