BharatTaxGST

Rajasthan High Court GST Judgments — 2021

151 judgments, newest first. Page 1 of 2.

Kalpataru Power Transmission Limited vs. Union Of INDIA

CW/7148/2020HC Rajasthan20 Dec 2021

Bench: DINESH MEHTA

M/S Udaipur Mineral Development Syndicate PVT. LTD vs. Union Of INDIA

CW/7647/2021HC Rajasthan17 Dec 2021

Bench: AKIL KURESHI,UMA SHANKER VYAS

M/S Shivalik Silica vs. Union Of INDIA

CW/14849/2021HC Rajasthan17 Dec 2021

Bench: AKIL KURESHI,UMA SHANKER VYAS

Yogesh Sharma vs. State Of Rajasthan

CW/14263/2021HC Rajasthan16 Dec 2021

Bench: ASHOK KUMAR GAUR

M/S. Amit Traders Sangariya vs. State Of Rajasthan

WMAP/318/2021HC Rajasthan15 Dec 2021

Bench: PUSHPENDRA SINGH BHATI

Acc Limited vs. Union Of INDIA

WRES/134/2021HC Rajasthan15 Dec 2021

Bench: VIJAY BISHNOI,RAMESHWAR VYAS

Vinayak Plylam Marketing vs. Superintendent, Central Goods And Services Tax

CW/10383/2020HC Rajasthan15 Dec 2021

Bench: AKIL KURESHI,UMA SHANKER VYAS

Voylla Fashions Private Limited vs. Union Of INDIA Through Secretary

CW/24375/2018HC Rajasthan08 Dec 2021

Bench: AKIL KURESHI,UMA SHANKER VYAS

Rajasthan Patrika PVT. LTD vs. Union Of INDIA

CW/5598/2021HC Rajasthan08 Dec 2021

Bench: AKIL KURESHI,UMA SHANKER VYAS

Adani Wilmar Limited vs. Union Of INDIA

CW/4600/2021HC Rajasthan08 Dec 2021

Bench: AKIL KURESHI,UMA SHANKER VYAS

Jewel Alliance Network PVT. LTD vs. Union Of INDIA

CW/441/2019HC Rajasthan08 Dec 2021

Bench: AKIL KURESHI,UMA SHANKER VYAS

M/S Ajanta Soya LTD vs. Union Of INDIA

CW/84/2021HC Rajasthan08 Dec 2021

Bench: AKIL KURESHI,UMA SHANKER VYAS

M/S Paharia Minerals vs. Union Of INDIA

CW/949/2020HC Rajasthan08 Dec 2021

Bench: AKIL KURESHI,UMA SHANKER VYAS

Vinaykant Ameta S/O Shri Shantilal Ameta vs. Union Of INDIA

CRLMB/18243/2021HC Rajasthan07 Dec 2021

Bench: NARENDRA SINGH DHADDHA

Commissioner Of Central Goods And Service Tax vs. Aslam Khan S/O Shri Mangatu Khan

CUSTA/3/2021HC Rajasthan07 Dec 2021

Bench: AKIL KURESHI,UMA SHANKER VYAS

Hemant Tyagi S/O Subhash Tyagi vs. Union Of INDIA

CRLMB/13106/2021HC Rajasthan06 Dec 2021

Bench: NARENDRA SINGH DHADDHA

Ramchandra Vishnoi S/O Ramdhan Vishnoi vs. Union Of INDIA

CRLMB/13104/2021HC Rajasthan06 Dec 2021

Bench: NARENDRA SINGH DHADDHA

Himmat Singh Bhati S/O Suresh Singh Bhati vs. Union Of INDIA

CRLMB/13105/2021HC Rajasthan06 Dec 2021

Bench: NARENDRA SINGH DHADDHA

M/S. Amit Traders Sangariya vs. State Of Rajasthan

WMAP/142/2019HC Rajasthan01 Dec 2021

Bench: PUSHPENDRA SINGH BHATI

M/S Novex Paints vs. Union Of INDIA

CW/13326/2021HC Rajasthan01 Dec 2021

Bench: INDERJEET SINGH

P.R. Rolling Mills Private Limited vs. Deputy Commissioner

CW/2102/2021HC Rajasthan30 Nov 2021

Bench: PRAKASH GUPTA,UMA SHANKER VYAS

Pawan Kumar Sharma vs. Union Of INDIA

CW/7148/2021HC Rajasthan29 Nov 2021

Bench: AKIL KURESHI,SUDESH BANSAL

M/S Lsc Infratech Limited vs. State Of Rajasthan

CW/12990/2020HC Rajasthan25 Nov 2021

Bench: PRAKASH GUPTA,UMA SHANKER VYAS

Kriti Creation vs. Union Of INDIA

CW/9116/2020HC Rajasthan25 Nov 2021

Bench: PRAKASH GUPTA,UMA SHANKER VYAS

M/S Kamal Builders vs. The Commissioner Of CGST And Central Excise, Jodhpur

EXCIA/19/2019HC Rajasthan24 Nov 2021

Bench: AKIL KURESHI,SUDESH BANSAL

M/S Nisha Lime vs. Union Of INDIA

CW/13518/2021HC Rajasthan18 Nov 2021

Bench: DINESH MEHTA

Bubugao Communication Private Limited vs. Commissioner, Central Goods And Service Tax

CW/2938/2021HC Rajasthan16 Nov 2021

Bench: AKIL KURESHI,REKHA BORANA

M/S Jvg Super Cargo Service Limited vs. The State Tax Officer

SAW/452/2020HC Rajasthan12 Nov 2021

Bench: AKIL KURESHI,REKHA BORANA

M/S Jvg Super Cargo Service Limited vs. Shri Raj Kamal Bishnoi Assistant Commissioner, Anti-Evasion

CCP/701/2020HC Rajasthan12 Nov 2021

Bench: AKIL KURESHI,REKHA BORANA

Abhishek Singhal S/O Shri Ashok Kumar Singhal vs. Union Of INDIA

CRLMB/14211/2021HC Rajasthan11 Nov 2021

Bench: INDERJEET SINGH

Smt. Anjana Choudhary And Ors vs. State Of Rajasthan And Ors

CW/6972/2018HC Rajasthan11 Nov 2021

Bench: PUSHPENDRA SINGH BHATI

M/S. Varsha Ritu vs. The Union Of INDIA

CW/3638/2019HC Rajasthan08 Nov 2021

Bench: PUSHPENDRA SINGH BHATI

Sumit Dutta S/O Shri Vinod Dutta Partner Msr Veto Merchandise Jaipur vs. Union Of INDIA

CRLMB/15193/2021HC Rajasthan28 Oct 2021

Bench: PANKAJ BHANDARI

Ashok Kumar Sihotiya S/O Sh. Anandilal Sihotiya vs. Union Of INDIA

CRLMB/15140/2021HC Rajasthan27 Oct 2021

Bench: PANKAJ BHANDARI

Vinod Das vs. State

CRLMB/14225/2021HC Rajasthan23 Oct 2021

Bench: SANDEEP MEHTA

Sardarshahar Petroleum Dealers Association vs. Union Of INDIA

CW/10205/2021HC Rajasthan23 Oct 2021

Bench: DINESH MEHTA

Sher Singh Shekhawat S/O Shri Ishwar Singh Shekhawat vs. Union Of INDIA

CRLMA/324/2021HC Rajasthan22 Oct 2021

Bench: INDERJEET SINGH

Goverdhan Singh vs. Assistant Commissioner, CGST Division G, Chittorgarh

CRLTP/14/2020HC Rajasthan22 Oct 2021

Bench: MANOJ KUMAR GARG

M/S Kiran Enterprises vs. Union Of INDIA

CW/4822/2021HC Rajasthan18 Oct 2021

Bench: INDERJEET SINGH

Laxman Chaudhary S/O Shri Saadhuram Chaudhary vs. Union Of INDIA (Dggi)

CRLMB/16422/2021HC Rajasthan06 Oct 2021

Bench: PUSHPENDRA SINGH BHATI

Sher Singh Shekhawat S/O Shri Ishwar Singh Shekhawat vs. Union Of INDIA

CRLMB/16286/2021HC Rajasthan06 Oct 2021

Bench: INDERJEET SINGH

Ronak Kumar Jain S/O Shri Mahaveer Prasad Jain vs. Union Of INDIA

CRLMB/16083/2021HC Rajasthan04 Oct 2021

Bench: PUSHPENDRA SINGH BHATI

Praveen Jangir S/O Mohan Lal Jangir vs. Union Of INDIA

CRLMB/16092/2021HC Rajasthan04 Oct 2021

Bench: PUSHPENDRA SINGH BHATI

Shailesh Chandra S/O Shri Om Prakash Chandra vs. Dggi Jaipur Zonal Unit

CRLMB/15046/2021HC Rajasthan01 Oct 2021

Bench: PUSHPENDRA SINGH BHATI

Praveen Jangid S/O Shri Mohan Lal Jangid vs. State Of Rajasthan

CRLMB/14626/2021HC Rajasthan30 Sept 2021

Bench: PUSHPENDRA SINGH BHATI

Praveen Jangid S/O Shri Mohan Lal Jangid vs. State Of Rajasthan

CRLMB/14650/2021HC Rajasthan29 Sept 2021

Bench: PUSHPENDRA SINGH BHATI

M/S. Larsen And Toubro Limited vs. Union Of INDIA

CW/14509/2020HC Rajasthan29 Sept 2021

Bench: SABINA,MANOJ KUMAR VYAS

Nitin Kumar Sharma S/O Shri Nagarmal Sharma vs. Union Of INDIA

CRLMB/13445/2021HC Rajasthan28 Sept 2021

Bench: PUSHPENDRA SINGH BHATI

M/S. Tada Web Solution vs. Commissioner, Central Goods And Service Tax And Central Excise

CW/5199/2021HC Rajasthan27 Sept 2021

Bench: DEVENDRA KACHHAWAHA

M/S. Vandana Web Solution vs. Commissioner, Central Goods And Service Tax And Central Excise

CW/5200/2021HC Rajasthan27 Sept 2021

Bench: DEVENDRA KACHHAWAHA

M/S. Tada Web Solution vs. Commissioner, Central Goods And Service Tax And Central Excise

CW/4222/2021HC Rajasthan24 Sept 2021

Bench: MANOJ KUMAR GARG

Tanveer Ali S/O Jahid Ali vs. State Of Rajasthan

CRLMB/13286/2021HC Rajasthan23 Sept 2021

Bench: MAHENDAR KUMAR GOYAL

Anil Kumar vs. Union Of INDIA

CRLMB/10608/2021HC Rajasthan22 Sept 2021

Bench: DEVENDRA KACHHAWAHA

Banswara Syntex Limited vs. Union Of INDIA

CW/11348/2021HC Rajasthan21 Sept 2021

Bench: SANGEET LODHA,VINIT KUMAR MATHUR

Surbhi Motors vs. The Union Of INDIA

CW/10971/2018HC Rajasthan09 Sept 2021

Bench: MANOJ KUMAR GARG

Spml Infra Limited vs. State Of Rajasthan

CW/11964/2020HC Rajasthan09 Sept 2021

Bench: DINESH MEHTA

M/S. Ultratech Cement LTD vs. State Of Rajasthan

CW/18136/2019HC Rajasthan08 Sept 2021

Bench: SANJEEV PRAKASH SHARMA

Rishiraj Swami S/O Late Shri Shyoji Ram Swami vs. Union Of INDIA

CRLMB/11286/2021HC Rajasthan07 Sept 2021

Bench: NARENDRA SINGH DHADDHA

Raj Kumar Sharma S/O Late Shri Kishan Chand Sharma vs. Union Of INDIA

CRLMB/11339/2021HC Rajasthan07 Sept 2021

Bench: NARENDRA SINGH DHADDHA

Lalit Goyal S/O Shri Kunj Bihari vs. Union Of INDIA

CRLMB/13042/2021HC Rajasthan07 Sept 2021

Bench: NARENDRA SINGH DHADDHA

Mahender Mangal S/O Shri Ramesh Chand vs. Union Of INDIA

CRLMB/13041/2021HC Rajasthan07 Sept 2021

Bench: NARENDRA SINGH DHADDHA

Commissioner Of Central GST And Central Excise Jaipur vs. M/S The Indian Hume Pipe Company Limited

CRES/91/2020HC Rajasthan02 Sept 2021

Bench: SABINA,CHANDRA KUMAR SONGARA

Commissioner Of Central GST And Central Excise Jaipur vs. M/S The Indian Hume Pipe Company Limited

CRES/148/2019HC Rajasthan02 Sept 2021

Bench: SABINA,CHANDRA KUMAR SONGARA

Commissioner Of Central GST And Central Excise Jaipur vs. M/S The Indian Hume Pipe Company Limited

CMCC/990/2020HC Rajasthan02 Sept 2021

Bench: SABINA,CHANDRA KUMAR SONGARA

M/S. Ramdev Web Solution vs. Commissioner, Central Goods And Service Tax And Central Excise

CW/3721/2021HC Rajasthan02 Sept 2021

Bench: MANOJ KUMAR GARG

Cmap/46/2021 Of vs. Lignite Power PVT LTD Vs The Commissioner

CMAP/46/2021 of VS LIGNITE POWER PVT LTD Vs THE COMMISSIONERHC Rajasthan27 Aug 2021

Bench: INDRAJIT MAHANTY,VINIT KUMAR MATHUR

Shri Shrivatas Rathi S/O Sh. Arun Kumar Rathi vs. Commissioner CGST Alwar

CMAP/49/2020HC Rajasthan25 Aug 2021

Bench: SABINA,NARENDRA SINGH DHADDHA

Excia/4/2021 Of vs. Lignite Power PVT LTD Vs The Commissioner

EXCIA/4/2021 of VS LIGNITE POWER PVT LTD Vs THE COMMISSIONERHC Rajasthan25 Aug 2021

Bench: VIJAY BISHNOI,VINIT KUMAR MATHUR

Varun Jain S/O Vijay Jain vs. State Of Rajasthan

CRLMB/10432/2021HC Rajasthan25 Aug 2021

Bench: NARENDRA SINGH DHADDHA

M/S Rathi Tmt Saria PVT. LTD vs. Commissioner

CMAP/48/2020HC Rajasthan25 Aug 2021

Bench: SABINA,NARENDRA SINGH DHADDHA

Saurabh Kumar Jain S/O Shri Nemi Chand Jain vs. Union Of INDIA Through Senior Intelligence Officer, Directorate General Of GST Intelligence

CRLMB/2695/2021HC Rajasthan16 Aug 2021

Bench: MAHENDAR KUMAR GOYAL

Ankit Vijay S/O Shri Tarachand Vijay vs. Union Of INDIA

CRLMB/12964/2021HC Rajasthan12 Aug 2021

Bench: MAHENDAR KUMAR GOYAL

M/S. Htc Toughened Glass vs. State Of Rajasthan

WRES/80/2021HC Rajasthan04 Aug 2021

Bench: DINESH MEHTA

Mewar Chamber Of Commerce And Industry vs. Union Of INDIA

CW/4738/2020HC Rajasthan04 Aug 2021

Bench: INDRAJIT MAHANTY,VINIT KUMAR MATHUR

Ravindra Vijay S/O Sh. Kailash Chand Vijay vs. Union Of INDIA

CRLMB/8907/2021HC Rajasthan04 Aug 2021

Bench: MAHENDAR KUMAR GOYAL

Manoj Vijay S/O Sh. Prahalad Vijay vs. Union Of INDIA

CRLMB/8906/2021HC Rajasthan04 Aug 2021

Bench: MAHENDAR KUMAR GOYAL

Jaipur Tax Bar Association vs. The Union Of INDIA

CW/5811/2021HC Rajasthan27 Jul 2021

Bench: INDRAJIT MAHANTY,SATISH KUMAR SHARMA

Ashok Kumar vs. State Of Rajasthan

CRLMB/9211/2021HC Rajasthan26 Jul 2021

Bench: SANJEEV PRAKASH SHARMA

M/S Mateshwari Minerals vs. Union Of INDIA

CW/7650/2021HC Rajasthan26 Jul 2021

Bench: INDRAJIT MAHANTY,SATISH KUMAR SHARMA

M/S Arfat Petrochemicals Private Limited vs. State Of Rajasthan

CW/3410/2020HC Rajasthan20 Jul 2021

Bench: INDRAJIT MAHANTY,SATISH KUMAR SHARMA

Halliburton Offshore Services Inc vs. Union Of INDIA

CW/8396/2021HC Rajasthan20 Jul 2021

Bench: SANDEEP MEHTA,MANOJ KUMAR GARG

Sumit Dutta S/O Shri Vinod Dutta Partner Msr Veto Merchandise Jaipur vs. Union Of INDIA

CRLMB/10359/2021HC Rajasthan16 Jul 2021

Bench: PANKAJ BHANDARI

M/S. Mahesh Vegoils Private Limited vs. Union Of INDIA

CW/14174/2019HC Rajasthan13 Jul 2021

Bench: SABINA,VINIT KUMAR MATHUR

Lakhpat Trading And Industrys Private LTD vs. Union Of INDIA

CW/11799/2019HC Rajasthan13 Jul 2021

Bench: SABINA,VINIT KUMAR MATHUR

M/S Shree Mahesh Oil Products (Gstin 08Abxfs1765J1Zc) vs. Union Of INDIA

CW/14177/2019HC Rajasthan13 Jul 2021

Bench: SABINA,VINIT KUMAR MATHUR

Gaurav Dua vs. State

CRLMB/8876/2021HC Rajasthan12 Jul 2021

Bench: SANJEEV PRAKASH SHARMA

M/S. Hanuman Medicose vs. Union Of INDIA

CW/1674/2020HC Rajasthan07 Jul 2021

Bench: DINESH MEHTA

Arun Sharma S/O Late Shri Shyam Sunder Sharma vs. Union Of INDIA

CRLMB/6428/2021HC Rajasthan06 Jul 2021

Bench: DEVENDRA KACHHAWAHA

Harish Kumar Jain S/O Soorajbhan Jain vs. Union Of INDIA

CRLMB/9980/2021HC Rajasthan06 Jul 2021

Bench: DEVENDRA KACHHAWAHA

Sunil Kumar S/O Late Shri Manohar Lal vs. Union Of INDIA

CRLMB/8649/2021HC Rajasthan06 Jul 2021

Bench: DEVENDRA KACHHAWAHA

M/S. Avon Udhyog, Through Partner vs. State Of Rajasthan, Through The Commissioner Of State Tax, Rgst

CW/7463/2021HC Rajasthan05 Jul 2021

Bench: DINESH MEHTA

Ashok Kumar Sihotiya S/O Sh. Anandilal Sihotiya vs. Union Of INDIA

CRLMB/9808/2021HC Rajasthan05 Jul 2021

Bench: PANKAJ BHANDARI

Mahendra Saini S/O Madanlal Saini vs. State Of Rajasthan

CRLMB/7564/2021HC Rajasthan29 Jun 2021

Bench: INDERJEET SINGH

M/S Padmavati Industries vs. The Commissioner Of Central Goods And Services Tax

CW/2880/2021HC Rajasthan25 May 2021

Bench: SABINA,MANOJ KUMAR VYAS

Deepanshu Agarwal S/O Mahendra Kumar Gupta vs. Additional Commissioner (Appeals)

CW/6054/2021HC Rajasthan24 May 2021

Bench: SABINA,MANOJ KUMAR VYAS

Kewal Chand Jain S/O Jawahar Mal Jain vs. Union Of INDIA

CRLMB/4693/2021HC Rajasthan18 May 2021

Bench: INDERJEET SINGH

Pawan Kumar Sharma vs. Union Of INDIA

CRLMB/5391/2021HC Rajasthan18 May 2021

Bench: VINIT KUMAR MATHUR

Abhishek Singhal S/O Shri Ashok Kumar Singhal vs. Union Of INDIA

CRLMB/6304/2021HC Rajasthan17 May 2021

Bench: INDERJEET SINGH

Mohammed Yunus @ Mohammed Yonus Khan @ Mohammed Yonus @ Yunus Khan S/O Late Shri Najir Ahmed @ vs. Union Of INDIA

CRLMB/6503/2021HC Rajasthan17 May 2021

Bench: PANKAJ BHANDARI

Khalid S/O Shri Yasin Khan vs. The State Of Rajasthan

CW/1342/2021HC Rajasthan17 May 2021

Bench: SANJEEV PRAKASH SHARMA

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