Adani Wilmar Limited v. Union Of INDIA
- Court
- Rajasthan High Court
- Case number
- CW/4600/2021
- Date of judgment
- 8 Dec 2021
- Bench
- AKIL KURESHI,UMA SHANKER VYAS
- Petitioner
- ADANI WILMAR LIMITED
- Respondent
- UNION OF INDIA
- CNR
- RJHC020264932021
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