Commissioner Of Central GST And Central Excise Jaipur vs. M/S The Indian Hume Pipe Company Limited
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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Restoration Application No. 148/2019 In D.B. Central Excise Appeal No. 166/2018 Commissioner Of Central GST And Central Excise Jaipur, NCR Building, Statue Circle, C-Scheme, Jaipur, Rajasthan-302005. ----Applicant Versus M/s The Indian Hume Pipe Company Limited, Government College Road, Kekri, District Ajmer (Rajasthan) ----Respondent For Applicant(s) : Mr. Archit Bohra, Advocate HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA Order 02/09/2021 Heard.
Application is allowed for the reasons stated therein. D.B. Central Excise Appeal No. 166/2018, is restored to its original number. (CHANDRA KUMAR SONGARA),J (SABINA),J Mohita /16
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