M/S. Ultratech Cement LTD. vs. State Of Rajasthan
Held
The Court allowed the application for withdrawal of the writ petition. Consequently, the writ petition was dismissed as withdrawn. All pending applications, if any, were disposed of. The Court did not delve into the merits of the case as the petition was withdrawn by the petitioner.
Facts
M/s. Ultratech Cement Ltd. (Petitioner) filed a writ petition before the Rajasthan High Court, Jaipur Bench. The respondents included the State of Rajasthan, Rajasthan Rajya Vidyut Utpadan Nigam Ltd., its Chief Engineer, and M/s. Rishabh Traders. The writ petition was filed under the Goods and Services Tax (GST) regime. An application (I.A. No.1/2020) was moved by the petitioner for withdrawal of the writ petition.
Key Issues
1. Whether the writ petition filed by the petitioner should be allowed to be withdrawn. Petitioner's Argument: The petitioner sought to withdraw the writ petition. Revenue/State's Argument: No specific argument is recorded for the respondents regarding the withdrawal of the petition. The judgment only notes the application for withdrawal and its allowance.
AI-generated summary — verify with the full judgment below
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR S.B. Civil Writ Petition No. 18136/2019 M/s. Ultratech Cement Ltd., (Utcl) A Company Incorporated Under The Companies Act, 1956, Having Its Registered Office At 2Nd Floor, B Wing, Ahura Centre, Mahakali Caves Road, Midc, Andheri (East), Mumbai -400093 And Regional Office At 405, 4Th Floor, Jaipur Centre, B2 By Pass Circle, Tonk Road, Jaipur - 302018, Through Its Authorized Signatory Sh. Raj Khetan. ----Petitioner Versus
State Of Rajasthan, Through Principal Secretary, Department Of Energy, Government Of Rajasthan, Secretariat, Near Statue Circle, Jaipur-302005
Chairman And Managing Director, Rajasthan Rajya Vidyut Utpadan Nigam Ltd., Vidyut Bhawan, Jyoti Nagar, Jan Path, Jaipur-302005. 3. Chief Engineer (Chhabra Super Critical Thermal Power Project, Chhabra), Village Chowki Motipura, Tehsil Chabbra, Distt. Baran (Rajasthan).
M/s. Rishabh Traders, (Having Gst No. 08Aftpt9094B1Zp And Hsn Code 2621), Opposite Nagar Palika Bhawan, Pratap Chowak, Station Road, Baran-325205. ----Respondents For Petitioner(s) : Mr. Sameer Sharma for Mr. Vivek Dangi For Respondent(s) : Mr. M.S. Singhvi, Advocate General with Mr. Shee
The judgment continues below.
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