Pawan Kumar Sharma vs. Union Of INDIA
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HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 7148/2021 Pawan Kumar Sharma S/o Sh. Ram Parkash, Aged About 61 Years, B/c Brahmin, R/o House No. 384 Sector 25-A, Mandigobindgarh, Tehsil Fatehgarh Sahib, State - Punjab. ----Petitioner Versus
Union Of India, Through Its Secretary, Government Of India, Ministry Of Finance, Department Of Revenue, North Block, New Delhi.
Commissioner (Preventive), Cgst, Udaipur.
Inspector, Cgst, Jaipur. ----Respondents For Petitioner(s) : None Present. For Respondent(s) : --- HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE SUDESH BANSAL Order 29/11/2021 None present. The petition is dismissed for default. (SUDESH BANSAL),J (AKIL KURESHI),CJ 7-jayesh/-
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