Ankit Vijay S/O Shri Tarachand Vijay vs. Union Of INDIA
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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR S.B. Criminal Miscellaneous Bail Application No. 12964/2021 Ankit Vijay S/o Shri Tarachand Vijay, Aged About 30 Years, R/o 27 Shiv Vihar Colony Road No. 5 VKI Area Jaipur (Currently Confined To Central Jail Jaipur) ----Accused/Petitioner Versus
Union Of India, Through Superintendent (Anti-Evasion) Central Goods And Services Tax Commissionerate Jaipur
Senior Intelligence Officer, Directorate General Of GST Intelligence Jaipur Zonal Unit Jaipur C-62 Sarojini Marg C-Scheme Jaipur ----Respondents For Petitioner(s) : Mr. Ravi Chirania For Respondent(s) : Mr. F.R. Meena, PP HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 12/08/2021 Learned counsel for the petitioner wants to withdraw this bail application. The bail application is dismissed accordingly. (MAHENDAR KUMAR GOYAL),J PRAGATI/172
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