Rajasthan High Court GST Judgments — 2021

151 judgments, newest first. Page 2 of 2.

M/S Kamlesh Trading Company vs. Aasu Khan S/O Moomra

CW/14990/2020HC Rajasthan11 May 2021

Bench: PRAKASH GUPTA

Bhagwan Sahay Gupta S/O Sh. Ramkaran Gupta vs. Union Of INDIA

CRLMB/5882/2021HC Rajasthan04 May 2021

Bench: PANKAJ BHANDARI

Rajesh Chanana S/O Shri Pran Nath Chanana vs. Union Of INDIA

SAW/405/2021HC Rajasthan03 May 2021

Bench: SABINA,CHANDRA KUMAR SONGARA

Lallan Sah S/O Shri Akshayvar Sah vs. State Of Rajasthan

CRLMB/5554/2021HC Rajasthan29 Apr 2021

Bench: PRAKASH GUPTA

Sumit Dutta S/O Shri Vinod Dutta Patner Msr Veto Merchandise Jaipur vs. Union Of INDIA

CRLMB/5371/2021HC Rajasthan20 Apr 2021

Bench: PANKAJ BHANDARI

Chanda Ram Bunkar S/O Shri Prabhu Dayal vs. Shri A.K. Jha

CCP/596/2020HC Rajasthan18 Mar 2021

Bench: SABINA,MANOJ KUMAR VYAS

M/S Rajasthan State Road Transport Corporation vs. Union Of INDIA

WRW/22/2021HC Rajasthan18 Mar 2021

Bench: SABINA,MANOJ KUMAR VYAS

Manisha Devi Meena D/O Shri Shambhu Dayal Meena vs. Jaipur Vidyut Vitran Nigam Limited

CW/385/2021HC Rajasthan15 Mar 2021

Bench: SANJEEV PRAKASH SHARMA

M/S Kamal Builders vs. The Commissioner Of CGST And Central Excise, Jodhpur

EXCIA/20/2019HC Rajasthan15 Mar 2021

Bench: SANGEET LODHA,RAMESHWAR VYAS

Shiv Kumar Sharma S/O Late Shri Chokh Ram Sharma vs. Union Of INDIA

CRLMB/3031/2021HC Rajasthan15 Mar 2021

Bench: INDERJEET SINGH

The INDIA Cements Limited vs. The Union Of INDIA

CW/275/2020HC Rajasthan15 Mar 2021

Bench: PUSHPENDRA SINGH BHATI

Amit Sharma S/O Shri Omprakash Sharma vs. Union Of INDIA

CRLMB/2870/2021HC Rajasthan09 Mar 2021

Bench: INDERJEET SINGH

M/S Ambuja Cements LTD vs. Union Of INDIA

CW/12931/2020HC Rajasthan09 Mar 2021

Bench: SANGEET LODHA,RAMESHWAR VYAS

M/S. Sangam INDIA LTD vs. Union Of INDIA

CW/2320/2021HC Rajasthan08 Mar 2021

Bench: SANGEET LODHA,RAMESHWAR VYAS

Ashwani Kumar Bagpatiya@Golu Bagpatiya S/O Late Bhupendra Bagpatiya vs. Union Of INDIA

CRLMB/465/2021HC Rajasthan05 Mar 2021

Bench: PANKAJ BHANDARI

Goverdhan Singh vs. State

CRLMP/2991/2020HC Rajasthan05 Mar 2021

Bench: MANOJ KUMAR GARG

Makemytrip (INDIA) Private Limited vs. State Of Rajasthan

CW/1362/2021HC Rajasthan03 Mar 2021

Bench: SABINA,MANOJ KUMAR VYAS

Gaurav Maheshwari vs. State Of Rajasthan

CRLMB/2893/2021HC Rajasthan01 Mar 2021

Bench: VIJAY BISHNOI

Gaurav Maheshwari vs. State Of Rajasthan

CRLMB/2895/2021HC Rajasthan01 Mar 2021

Bench: VIJAY BISHNOI

Gaurav Maheshwari vs. State Of Rajasthan

CRLMB/2894/2021HC Rajasthan01 Mar 2021

Bench: VIJAY BISHNOI

Gaurav Maheshwari vs. State Of Rajasthan

CRLMB/2896/2021HC Rajasthan01 Mar 2021

Bench: VIJAY BISHNOI

Gaurav Maheshwari vs. State Of Rajasthan

CRLMB/2858/2021HC Rajasthan01 Mar 2021

Bench: VIJAY BISHNOI

Bhasker Jangir S/O Pooranmal Jangir vs. State Of Rajasthan

CRLMB/1268/2021HC Rajasthan26 Feb 2021

Bench: PANKAJ BHANDARI

Vitta Samanvaya Samiti vs. Union Of INDIA

CW/2563/2021HC Rajasthan25 Feb 2021

Bench: INDRAJIT MAHANTY,SATISH KUMAR SHARMA

Anil Kumar Gupta S/O Sh. Chandra Prakash Gupta Partner Salasar E West vs. Union Of INDIA

CRLMB/15605/2020HC Rajasthan19 Feb 2021

Bench: PANKAJ BHANDARI

Umashankar Agarwal S/O Shri Babulal Agarwal vs. Union Of INDIA

CRLMB/10736/2020HC Rajasthan12 Feb 2021

Bench: PANKAJ BHANDARI

M/S. Shree Dev Stone And Company vs. The State Of Rajasthan

CW/5273/2020HC Rajasthan10 Feb 2021

Bench: MANOJ KUMAR GARG

Pradeep Pratap Singh S/O Shri Pratap Singh B/C Jat vs. Smt. Neelam D/O Shri Sohansingh Chaunkar, W/O Shri Pradeep Pratap Singh B/C Jat

CRLMP/6449/2019HC Rajasthan09 Feb 2021

Bench: MAHENDAR KUMAR GOYAL

Suraj Mishra, S/O Late Shri Munna Lal vs. Chief Commissioner Of Customs, Delhi Zone

CW/1803/2021HC Rajasthan08 Feb 2021

Bench: ASHOK KUMAR GAUR

Jodhpur Vidyut Vitran Nigam LTD vs. Union Of INDIA

CW/9397/2018HC Rajasthan05 Feb 2021

Bench: INDRAJIT MAHANTY,DINESH MEHTA

Riddhi Siddhi Tiles And Home Decor vs. Union Of INDIA

CW/2739/2020HC Rajasthan05 Feb 2021

Bench: SABINA,MANOJ KUMAR VYAS

Vipin Jalan W/O Shiv Kumar Jalan vs. Union Of INDIA

CW/12930/2020HC Rajasthan03 Feb 2021

Bench: SABINA,MANOJ KUMAR VYAS

Jay Ushin Limited vs. Union Of INDIA

CW/4133/2020HC Rajasthan03 Feb 2021

Bench: SABINA,MANOJ KUMAR VYAS

Torrent Pharmaceuticals Limited vs. State Of Rajasthan

CRLBC/29/2020HC Rajasthan29 Jan 2021

Bench: PANKAJ BHANDARI

Shiv Kumar Sharma S/O Late Shrichokh Ram Sharma vs. Union Of INDIA(CGST Commissionerate Jaipur)

CRLMB/477/2021HC Rajasthan28 Jan 2021

Bench: INDERJEET SINGH

M/S Mega Jewels Private Limited vs. Additional Commissioner (Appeals), CGST

CW/6575/2020HC Rajasthan27 Jan 2021

Bench: INDRAJIT MAHANTY,SATISH KUMAR SHARMA

M/S Rajasthan State Road Transport Corporation vs. Union Of INDIA

CW/9877/2020HC Rajasthan21 Jan 2021

Bench: SABINA,INDERJEET SINGH

M/S. Adinath International vs. Union Of INDIA

CW/10336/2020HC Rajasthan20 Jan 2021

Bench: SANGEET LODHA,RAMESHWAR VYAS

Abhishek Singhal S/O Shri Alok Kumar Singhal vs. Union Of INDIA

CRLMP/6405/2020HC Rajasthan20 Jan 2021

Bench: SATISH KUMAR SHARMA

The Commissioner vs. Smt. Daya Sharma W/O Shri Bholashankar Sharma

SAW/711/2020HC Rajasthan19 Jan 2021

Bench: SABINA,MANOJ KUMAR VYAS

M/S Shri Govind Kripa Buildcon P. LTD vs. Commissioner CGST Central And Central Excise-Jaipur I

CW/115/2021HC Rajasthan19 Jan 2021

Bench: SABINA,MANOJ KUMAR VYAS

Sanwariyaji Business Venture P. LTD vs. Commissioner CGST And Central Excise

CW/133/2021HC Rajasthan19 Jan 2021

Bench: SABINA,MANOJ KUMAR VYAS

Guman Builders And Developers PVT. LTD vs. Commissioner CGST And Central Excise

CW/105/2021HC Rajasthan19 Jan 2021

Bench: SABINA,MANOJ KUMAR VYAS

M/S Shrinathji Business Venture P. LTD vs. Commissioner, CGST And Central Excise

CW/104/2021HC Rajasthan19 Jan 2021

Bench: SABINA,MANOJ KUMAR VYAS

M/S Super Granites Exports vs. Union Of INDIA

WRES/2/2021HC Rajasthan18 Jan 2021

Bench: SABINA,MANOJ KUMAR VYAS

Wasim Qureshi S/O Shri Mohammad Saleem Qureshi vs. State Of Rajasthan

CRLMB/10921/2020HC Rajasthan15 Jan 2021

Bench: CHANDRA KUMAR SONGARA

M/S Jda INDIA Co vs. Union Of INDIA

CW/10593/2020HC Rajasthan14 Jan 2021

Bench: MANOJ KUMAR GARG

Pradeep Pratap Singh S/O Shri Pratap Singh B/C Jat vs. Neelam D/O Shri Sohansingh Chaunkar W/O Shri Pradeep Singh B/C Jat

CRLR/2160/2019HC Rajasthan13 Jan 2021

Bench: MAHENDAR KUMAR GOYAL

Sunil Kumar S/O Shishram vs. State Of Rajasthan

CRLMB/15443/2020HC Rajasthan12 Jan 2021

Bench: MAHENDAR KUMAR GOYAL

Ram Swaroop S/O Kanaram vs. State Of Rajasthan

CRLMB/14971/2020HC Rajasthan12 Jan 2021

Bench: MAHENDAR KUMAR GOYAL

Shriram Pistons And Rings Limited vs. Union Of INDIA

CW/13229/2020HC Rajasthan05 Jan 2021

Bench: ASHOK KUMAR GAUR

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