M/S Super Granites Exports vs. Union Of INDIA
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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Writ Restoration Application No. 2/2021 In D.B. Civil Writ Petition No.6590/2020 M/s Super Granites Exports, Registered Office At F-36, RIICO Industrial Area, Shahpura, District Jaipur- 303103 Through Its Proprietor Jai Singh Choudhary S/o Shri Kehri Ram. ----applicant Versus
Union Of India, Through Secretary, Ministry Of Finance (Department Of Revenue) No.137, North Block, New Delhi, 110001. 2. Commissioner Commerical Taxes Department, Rajasthan, Jaipur Kar Bhawan, Bhawani Singh Road, Ambedkar Circle, C- Scheme, Jaipur.
Assistant Commissioner Of Customs (IGST), Mundra Port And SEZ Mendra.
Principal Commissioner Of Customs, Mundra Port And SEZ Mundra. Respondents For applicant(s) : Mr. Mohit Khandelwal, Advocate HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS Judgment / Order 18/01/2021 Heard. Application is allowed, for the reasons stated therein. DB Civil Writ Petition No.6590/2020 is restored to its original number. (MANOJ KUMAR VYAS),J (SABINA),J Sunita Kanwar /1
Reproduced from the public record of the Rajasthan High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.